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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(xiv) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(xiv)Even if in the 3rd list also if all the seats could not be filled they should be filled through spot admissions on the scheduled date issued by the Regional Joint Director of School Education concerned duly producing the relevant records.