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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(v) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(v)seniority inter-se of persons selected on the basis of seniority-cum-merit and on the basis of merit in the same selection shall be the same as in next below grade.