Section 84 in West Bengal Co-operative Societies Rules, 2011
84. Application for Loan.
(1) An application for loan shall be in such form as may be required by the Board and shall state the purpose for which the loan is required.(2)A member of a primary society applying for loan shall furnish a full statement of his(i)property and debts;(ii)a scheme in case of medium term or long term loan;(iii)annual expenditure including instalment of principal incurred and proposed to be incurred; and(iv)surplus available for repayment of the loan applied for.
