Section 84(2) in West Bengal Co-operative Societies Rules, 2011
(2)A member of a primary society applying for loan shall furnish a full statement of his(i)property and debts;(ii)a scheme in case of medium term or long term loan;(iii)annual expenditure including instalment of principal incurred and proposed to be incurred; and(iv)surplus available for repayment of the loan applied for.
