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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)The other staff. - The other staff necessary for the conduct of examination shall be appointed at the places of examinations as per norms laid down by the Board.