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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(c) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(c)Gram Panchayat shall be responsible for planning of works, registering households, issuing job cards, allocating works, executing fifty per cent of the works like, 'Panchayat works' and monitoring the implementation of the Scheme at the village level and to assist the Gram Panchayat in its role;