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State of Odisha - Section

Section 4 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

4. Key Agencies and their roles.

- The key agencies involved in the implementation of the Scheme and their respective roles are as follows :
(a)Gram Sabha or Palli Sabha, as the case may be, is authorized to recommend works to be taken up under the Scheme, to monitor and supervise these works and to conduct social audits for the implementation of the Scheme.
(b)Gram Sabha or Palli Sabha should be used as a forum for sharing information about the Scheme on different stages of implementation for ensuring transparency and accountability which involves, for instance, verifying applications for registration and conducting social audits;
(c)Gram Panchayat shall be responsible for planning of works, registering households, issuing job cards, allocating works, executing fifty per cent of the works like, 'Panchayat works' and monitoring the implementation of the Scheme at the village level and to assist the Gram Panchayat in its role;
(d)Additional staff such as 'Gram Rozgar Sevak', (Multipurpose Assistant) and 'Technical Assistants' will be deployed out of the programme cost of the Scheme;
(e)The Panchayat Samiti at the intermediate level shall be responsible for planning, monitoring and supervising at the Block level and shall have the responsibility of executing works from among the fifty per cent that are not to be executed by the Gram Panchayat if so directed by the State Government or the Council.