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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in The West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975.

(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for any matter whmh has to be or may be prescribed.