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State of West Bengal - Section

Section 15 in The West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975.

15. Power to make rules -

The State Government may make rules for carrying out the purpose of this Act.
(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for any matter whmh has to be or may be prescribed.