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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(j) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006

(j)The Sports Authority of Andhra Pradesh reserves the right to cancel the allotment already made at any time without assigning any reason or any notice in case of any dispute, the orders of the Vice Chairman & Managing Director, Sports Authority of Andhra Pradesh are final.