Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Cantonments Act, 1924 (2)It extends to the whole of India [* * *] [The words "except Part B States" were omitted by Act 53 of 1950, s.4 ] [* * *] [The words "including British Baluchistan" were rep. by the A.O.1948.].
