Section 34 in Dr. Abdul Haq Urdu University Act, 2016
34. Attendance at Recognised Institutions.
(1)No attendance at any institution other than a University, Constituent / Affiliated Colleges / Schools / recognized Institutions of the University except such attendance is combined through credit transfer or through approved Massive Open Online Courses (MOOC), shall qualify a candidate for admission to an examination of the University other than the entrance examination to the University.(2)The courses of study and curricula shall be those prescribed / approved by the University.
