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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1) in Dr. Abdul Haq Urdu University Act, 2016

(1)No attendance at any institution other than a University, Constituent / Affiliated Colleges / Schools / recognized Institutions of the University except such attendance is combined through credit transfer or through approved Massive Open Online Courses (MOOC), shall qualify a candidate for admission to an examination of the University other than the entrance examination to the University.