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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xi) in The Indian Police Service (Pay) Rules, 2016

(xi)[ "Level in the Pay Matrix" shall mean the Level corresponding to the existing Pay Band and Grade Pay or scale specified in the Pay Matrix in APPENDIX-I";] [Substituted ''Level in the Pay Matrix' shall mean the Level corresponding to the existing Pay Band and Grade Pay or scale specified in the Pay Matrix in Schedule III;' by Notification No. G.S.R. 574(E), dated 12.6.2017.(w.e.f. 23.9.2016)]