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Union of India - Act

The Indian Police Service (Pay) Rules, 2016

UNION OF INDIA
India

The Indian Police Service (Pay) Rules, 2016

Rule THE-INDIAN-POLICE-SERVICE-PAY-RULES-2016 of 2016

Published on 23 September 2016
Commenced on 23 September 2016
[This is the version of this document from 23 September 2016.]
[Note: The original publication document is not available and this content could not be verified.]

The Indian Police Service (Pay) Rules, 2016Published vide Notification No. G.S.R. 910(E), dated 23rd September, 2016Last Updated 28th November, 2018Ministry of Personnel, Public Grievances and Pension(Department of Personnel and Training)G.S.R. 910(E). - In exercise of the powers conferred by sub-section (1) of section 3 of the All India Services Act, 1951 (61 of 1951) and in supersession of the Indian Police Service (Pay) Rules, 2007, except as respects things done or omitted to be done before such supersession, the Central Government after consultation with the Governments of the States concerned, hereby makes the following rules namely:-

1. Short title and commencement.

(1)These rules may be called the Indian Police Service (Pay) Rules, 2016.

(2)They shall be deemed to have come into force on the 1st day of January, 2016.

2. Definitions.

- In these rules, unless the context otherwise requires:-

(i)"basic pay" in the revised pay structure means the pay drawn in the specified Level in the Pay Matrix;

(ii)"benchmark score" shall mean the minimum numerical weighted mean score arrived at for overall grading above which an officer shall be regarded as fit for promotion or empanelment, as the case may be, to the next higher grade;

(iii)"cadre" and "cadre posts" shall have the meanings respectively assigned to them in the Indian Police Service (Cadre) Rules, 1954;

(iv)"departmental examination" means such examination as may be prescribed by the State Government from time to time for members of the Service allotted to the cadre of the State or posted to that State for training;

(v)"direct recruit" means a person appointed to the Indian Police Service in accordance with rule 7 of the Indian Police Service (Recruitment) Rules, 1954;

(vi)"existing basic pay" means the pay drawn in the existing Pay Band and Grade Pay or Pay in the existing scale;

(vii)"existing emoluments" mean the sum of (i) existing basic pay and (ii) existing dearness allowance at index average as on the 1st day of January, 2016;

(viii)"existing Pay Band and Grade Pay" in relation to a member of Service means the pay in the Pay Band and the Grade Pay applicable to the post held by the member of Service as on the date immediately before the notification of these rules whether in a substantive capacity or in officiating capacity;

(ix)"existing pay structure " in relation to a member of Service means the present system of Pay Band and Grade Pay or the Pay Scale applicable to the post held by the member of Service as on the date immediately before the coming into force of these rules whether in a substantive or officiating capacity;

(x)"existing scale" in relation to a member of Service means the pay scale applicable to the post held by the member of Service as on the date immediately before the publication of these rules in the Higher Administrative Grade, Higher Administrative Grade+ and Apex scale whether in a substantive or officiating capacity;

(xi)[ "Level in the Pay Matrix" shall mean the Level corresponding to the existing Pay Band and Grade Pay or scale specified in the Pay Matrix in APPENDIX-I";] [Substituted ''Level in the Pay Matrix' shall mean the Level corresponding to the existing Pay Band and Grade Pay or scale specified in the Pay Matrix in Schedule III;' by Notification No. G.S.R. 574(E), dated 12.6.2017.(w.e.f. 23.9.2016)]

(xii)"Lien" means the title of a member of the Service to hold on regular basis, either immediately or on the termination of a period or periods of absence, a post, including a tenure post, to which he has been appointed on regular basis and on which he is not on probation;

(xiii)"Member of the Service" means a member of the Indian Police Service;

(xiv)"Officiation" means an officer performing the duties of a post on which another member of the Service holds a lien and it includes an officer appointed by the Government in officiating capacity in a vacant post in which no other member of the Service holds the lien;

(xv)"Pay in the Level" means pay drawn in the appropriate Cell of the Level as specified in the Pay Matrix;

(xvi)"Pay Matrix" means the Matrix specified in the Schedule III with Levels of pay arranged in vertical cells as assigned to corresponding existing Pay Band and Grade Pay or scale;

(xvii)"Personal pay" means additional pay granted to a member of the Service-

(a)to save him from a loss in his substantive pay in respect of a permanent post other than a tenure post due to a revision of pay or due to any reduction of such substantive pay otherwise than as a disciplinary measure; or

(b)in exceptional circumstances, on other personal considerations;

(xviii)"promoted officer" means an officer appointed to the Indian Police Service by promotion from a State Police Service in accordance with rule 9 of the Indian Police Service (Recruitment) Rules, 1954;

(xix)"promotion" means appointment of a member of the Service to the next higher grade over the one in which he is serving at the relevant time;

(xx)"revised pay structure" in relation to any post specified in Schedule II means the Pay Matrix and the Levels specified therein corresponding to the existing Pay Band and Grade Pay or scale of the post unless a different revised Level is notified separately for that post;

(xxi)"revised emoluments" means the pay in the Level of a member of the Service in the revised pay structure or the basic pay in the Apex scale;

(xxii)"Schedule" means the Schedule appended to these rules;

(xxiii)"Service" means the Indian Police Service;

(xxiv)"State" means a State specified in the First Schedule to the Constitution and includes an Union territory;

(xxv)"State Cadre" and "Joint Cadre" shall have the meanings respectively assigned to them in the Indian Police Service (Cadre) Rules, 1954;

(xxvi)"State Police Service" shall have the meaning assigned to it in the Indian Police Service (Recruitment) Rules, 1954;

(xxvii)"State Government concerned" in relation to a Joint Cadre means the Joint Cadre Authority.

Note 1. - The benchmark score shall be notified by the State Government for promotion within the cadre and by the Central Government for the purpose of empanelment and any revision of benchmarks by the Government shall have prospective effect;Note 2. - The junior-most person(s) in the grade will, however, be liable to be reverted to the lower grade if the number of members of the Service entitled to hold the regular posts is more than the number of posts available in that grade.

3. Levels in Pay Matrix and appointment in these Levels.

(1)Pay Matrix - The level of pay in the Pay Matrix admissible to a member of service which shall be deemed to have come into force from the 1st day of January, 2016 shall be as follows:-

(a)	Junior Scale	-	Level 10 in the Pay Matrix
(b)	Senior Scale
	(i)	Senior Time Scale	-	Level 11 in the Pay Matrix
	(ii)	Junior Administrative Grade	-	Level 12 in the Pay Matrix
	(iii)	Selection Grade	-	Level 13 in the Pay Matrix
(c)	Super Time Scale
	(i)	Deputy Inspector General of Police	-	Level 13A in the Pay Matrix
	(ii)	Inspector General of Police	-	Level 14 in the Pay Matrix
(d)	Above Super Time Scale
	(i)	Additional Director General of Police	-	Level 15 in the Pay Matrix
	(ii)	HAG +	-	Level 16 in the Pay Matrix
	(iii)	Apex Scale	-	Level 17 in the Pay Matrix

Note 1. - Appointment of a member of the Service to the Senior Time Scale and above shall be regulated as per the provisions in the Guidelines regarding promotion to various grades in the Indian Police Service and any member of service shall be eligible for appointment to the Senior Time Scale on his completion of four years of service, subject to the provisions of sub-rule 2 of rule 6A of the Indian Police Service (Recruitment) Rules, 1954, to the Junior Administrative Grade on completion of nine years of service, to the Selection Grade on completion of thirteen years of service, to the Deputy Inspector General (Super Time Scale) on completion of fourteen years of service and to the Inspector General (Super Time Scale) on completion of eighteen years of service.Note 2. - The four years, nine years, thirteen years, fourteen years and eighteen years of service in this rule shall be calculated from the year of allotment assigned to him under rule 3 of the Indian Police Service (Regulation of Seniority) Rules, 1988.Note 3. - The period of extraordinary leave taken otherwise than on medical certificate or considered by the State Government concerned to have been taken for any cause beyond the control of the member of the Service or for prosecuting studies, which are in public interest and for which Study Leave could otherwise be admissible under the All India Service (Study Leave) Regulations, 1960, shall be excluded for the purpose of calculating the eligibility period of service required for appointment in these grades.Explanation 1. - The option to retain the existing pay structure shall be admissible only in respect of one existing Pay Band and Grade Pay or scale.Explanation 2. - The aforesaid option shall not be admissible to any person appointed to the Service on or after the 1st day of January, 2016 and he shall be allowed pay only in the revised pay structure.Explanation 3. - Where a member of the Service exercises an option to retain the existing pay structure in respect of a post held by him in an officiating capacity on a regular basis for the purpose of regulation of pay in that structure, his substantive pay shall be the substantive pay which he would have drawn had he retained the existing pay structure in the permanent post on which he holds lien or would have held a lien, had his lien not been suspended or the pay of the officiating post which has acquired the character of substantive pay in accordance with any order for the time being in force whichever is higher.

(2)

(i)Appointment to the Selection Grade and to posts carrying pay above Selection grade in the Service shall be made by selection on merit, as per the criteria that may be prescribed by the Central Government, with due regard to seniority:

(ii)Appointment of a member of the Service in the Level of Selection Grade and above shall be subject to availability of vacancies in these grades and for this purpose, it shall be mandatory upon the State Cadres or the Joint Cadre Authorities, as the case may be, to seek prior concurrence of the Central Government on the number of available vacancies in each grade. Any appointment made without obtaining prior concurrence of Government of India shall be liable for cancellation.

(iii)The Central Government shall accord such concurrence within a period of thirty days from the date of receipt of such references and if the Central Government does not accord concurrence within a period of said thirty days, the concurrence on availability of vacancies shall be deemed to have been accorded. The position emanating as referred to in this clause shall be placed before the Screening Committee at the time it meets to consider promotion in these grades.

(iv)A member of the Service shall be entitled to draw pay in the scales of Selection Grade and above only on appointment to these grades.

Provided that a member of service shall be appointed to Junior Administrative Grade only after he has completed phase III mandatory Mid Career Training programme with effect from the date on which he would have been eligible for appointment to the Junior Administrative Grade if not for completion of the mandatory Mid Career Training Programme:Provided further that a member of service shall be appointed to Super Time Scale (ii) only after he has completed phase IV mandatory Mid Career Training programme with effect from the date on which he would have been eligible for appointment to the Super Time Scale (ii) if not for completion of the mandatory Mid Career Training Programme:Provided also that a member of service who has less than three years of service after the year in which he has been slotted to undergo Phase III, Phase IV, or Phase V of Mid Career Training Programme would not be sent for mandatory Mid Career Training Programme.Note 1. - Whenever any Indian Administrative Service officer of a particular batch is posted at the Centre to Levels 10, 11, 12, 13, 13A, 14 and 15 of the Pay Matrix the members of the Service, who are senior to such Indian Administrative Service officer by two years or more and have not so far been promoted to that particular level, shall be granted the same Level on non-functional basis in their respective State cadres from the date of posting of the Indian Administrative Service officer at the Centre in that particular Level and in the case of those members of the Service who are posted at the Centre, at the time of grant of Non-Functional upgradation, their basic pay will be fixed by granting one increment in the existing pay in the applicable existing Level subject to the minimum of the Level of non-functional upgradation, and they will not be granted pay at the higher Level as the case may be. Such officers will continue getting the pay of the post against which they have been appointed at the Centre under the Central Staffing Scheme along with Central Deputation Tenure Allowance (CDTA), wherever applicable.Note 2. - The post of Director General of Police (Head of Police Force) in the apex scale (Level 17) shall be filled by selection from amongst the officers holding the post of Director General of Police in the State cadre in the Level 16 of the Pay Matrix.

4. Fixation of pay in the revised Pay structure.

- The initial pay of a member of the Service who opts or deemed to have opted in accordance with these rules, to be governed by the revised pay structure on and from the 1st day of January, 2016 or from a later date, which shall be re-fixed as from that date separately in respect of his substantive pay in the permanent post on which he holds a lien or would have held a lien if it had not been suspended, and in respect of his pay in the officiating post held by him, in the following manner, namely:-

(A)In the cases of all members of the Service,-

(i)the pay in the applicable Level in the Pay Matrix shall be the pay obtained by multiplying the existing basic pay by a factor of 2.57, rounded off to the nearest rupee and the figure so arrived at will be located in that Level in the Pay Matrix and if such an identical figure corresponds to any Cell in the applicable Level of the Pay Matrix, the same shall be the pay, and if no such Cell is available in the applicable Level, the pay shall be fixed at the immediate next higher Cell in that applicable Level of the Pay Matrix;

(ii)if the minimum pay or the first Cell in the applicable Level is more than the amount arrived at as per (i) above, the pay shall be fixed at the minimum pay or the first Cell of that applicable Level:

Provided that-

(a)where, in the fixation of pay, the pay of members of the Service drawing pay at two or more stages in pre-revised Pay Band and Grade Pay or scale, as the case may be, get fixed at same Cell in the applicable Level in the Pay Matrix, one additional increment shall be given for every two stages bunched and the pay of member of Service drawing higher pay in pre-revised structure shall be fixed at the next vertical Cell in the applicable Level;

(b)for this purpose, pay drawn by two members of the Service in a given pay Band and Grade Pay or scale where the higher pay is at least 3 % more than the lower pay shall constitute two stages. Officers drawing pay where the difference is less than 3% shall not be entitled for this benefit. (Illustration before Schedule-I);

(c)if by stepping up of the pay as above, the pay of a member of Service gets fixed at a stage in the revised pay structure which is higher than the stage in the revised pay structure at which the pay of a member of the Service who was drawing pay at the next higher stage or stages in the same existing pay structure is fixed, the pay of the latter shall also be stepped up to the extent by which it falls short of that of the former.

(B)In the case of a member of the Service, who was on the 1st day of January, 2016 on deputation out of India or on leave or on foreign service, or who would have on that date officiated in one or more lower posts but for his officiating in a higher post, the "existing pay structure" includes the pay in the pay band and grade pay applicable to the post which he would have held but for his being on deputation out of India or on leave or on foreign service or, as the case may be, but for his officiating in a higher post.

(C)In the case of members of the Service who are in receipt of special pay or allowance in addition to pay in the existing pay structure which has been recommended for replacement by a pay in the applicable level of the Pay Matrix without any special pay or allowance, pay shall be fixed in the revised pay structure in accordance with the provisions of clause (A) above.

(D)In the case of members of the Service who are in receipt of special pay component with any other nomenclature in addition to pay in the existing pay structure, such as personal pay for promoting small family norms, Central (Deputation on Tenure) Allowance, etc., and in whose case the same has been replaced in the revised pay structure with corresponding allowance or pay at the same rate or at a different rate, the pay in the revised pay structure shall be fixed in accordance with the provisions of clause (A) above and in such cases, the allowance at the new rate as recommended shall be drawn in addition to pay in the revised pay structure from the date specified in the individual notifications related to these allowances.

Note 1. - A member of the Service under suspension, shall continue to draw subsistence allowance based on existing pay structure and his pay in the revised pay structure shall be subject to the final order on the pending disciplinary proceedings.Note 2. - Where the "existing emoluments" exceed the revised emoluments in the case of any member of Service, the difference shall be allowed as personal pay to be absorbed in future increases in pay.Note 3. - Where in the fixation of pay under sub-rule (1) of rule 3, the pay of a member of the Service, who, in the existing pay structure was drawing immediately before the 1st day of January, 2016 more pay than another member of the Service junior to him in the same cadre, gets fixed in the revised pay structure at a stage lower than that of such junior, his pay shall be stepped upto the same stage in the revised pay structure as that of the junior.Note 4. - Where a member of the Service is in receipt of personal pay immediately before the date of notification of these rules, which together with his existing emoluments, exceeds the revised emoluments, then, the difference representing such excess shall be allowed to such member of the Service as personal pay to be absorbed in future increases in pay.Note 5. - In the case of members of the Service who are in receipt of personal pay for passing Hindi Pragya and such other examinations under the "Hindi Teaching Scheme" prior to the 1st day of January, 2016, while the personal pay shall not be taken into account for the purposes of fixation of initial pay in the revised pay structure, they would continue to draw personal pay after fixation of their pay in the revised pay structure on and from the 1st day of January, 2016 or subsequently for the period for which they would have drawn it but for the fixation of their pay in the revised pay structure. The quantum of such personal pay would be paid at the appropriate rate of increment in the revised pay structure from the date of fixation of pay for the period for which the officer would have continued to draw it.Note 6. - In case where a senior member of Service promoted to a higher post before the 1st day of January, 2016 draws less pay in the revised pay structure than his junior who is promoted to the higher post on or after the 1st day of January, 2016, the pay of the senior member of Service shall be stepped up to an amount equal to the pay as fixed for his junior in that higher post and the said stepping up should be done with effect from the date of promotion of the junior member of Service subject to the fulfillment of the following conditions, namely:-

(a)both the junior and the senior members of Service should belong to the same cadre and the posts in which they have been promoted should be identical in the same cadre;

(b)the existing pay structure and the revised pay structure of the lower and higher posts in which they are entitled to draw pay should be identical;

(c)the senior member of Service at the time of promotion should have been drawing equal or more pay than the junior;

(d)the anomaly should be directly as a result of the application of the provisions of this Note.

(e)If even in the lower post, the junior officer was drawing more pay in the existing pay structure than the senior by virtue of any advance increments granted to him, provisions of this rule need not be invoked to step up the pay of the senior member of the Service.

Note 7. - The order relating to re-fixation of the pay of the senior member of the Service in accordance with the above provisions shall be issued under the relevant rules and the senior member of the Service shall be entitled to the next increment on completion of his required qualifying service with effect from the date of refixation of pay.

(E)Fixation of pay in the revised pay structure subsequent to the 1st day of January, 2016 where a member of Service continues to draw his pay in the existing pay structure and opts for revised pay structure from a date later than the 1st day of January, 2016, his pay from the later date in the revised pay structure shall be fixed under these rules and for this purpose his pay in the existing pay structure shall be the same as of existing emoluments as calculated in accordance with clause (A) , (C) or (D), as the case may be, subject to the condition that the basic pay on the later date and where the member of the Service is in receipt of special allowance, his pay shall be fixed after deducting from those emoluments an amount equal to the special allowance at the revised rates appropriate to the emoluments so calculated.

5. Fixation of initial pay.

(1)The initial pay of a direct recruit shall be fixed at the minimum pay or at the first cell of the Level 10 of the Pay Matrix:Provided that, if a direct recruit holds a lien, or would hold the lien, had his lien not been suspended on permanent post, under the rules applicable to him prior to his appointment to the Indian Police Service, his initial pay shall be regulated in following manner, namely:-

(a)he shall, during the period of probation, draw the pay of the permanent post, if it is more than the minimum of the Junior Scale and on confirmation in the Indian Police Service;

(b)if he was holding a Group A post before appointment to the Indian Police Service, his pay shall be fixed at the same stage as the pay in the Group A post in the Level 10 of the Pay Matrix;

(c)if he was holding a post lower than a Group A post, his pay in Level 10of the Pay Matrix shall be fixed as the pay arrived at by increasing his pay in respect of the lower post by one increment as specified in vertical Cells of the applicable Level in the Pay Matrix admissible for such lower post, and if his pay in the Pay Matrix after adding one increment is less than the minimum of the first Cell in the Level 10 of the Pay Matrix, then, his pay in the Pay Matrix shall be fixed at the minimum of the Level 10 of the Pay Matrix;

(d)he shall, however, cease to earn any increments in the Junior Scale, until, having regard to his length of service, he becomes entitled to a higher pay:

Provided further that he shall draw the pay admissible under rule 10 if that is more than the pay referred to in the preceding proviso.

(2)The pay in case of promotion of a member of Service, in the Junior Scale to a post in the Senior Time Scale, in the revised pay structure shall be made in the following manner:-One increment shall be given in the Level 10 of the Pay Matrix from which the member of Service is promoted and he shall be placed at a Cell equal to the figure so arrived at in the Level 11 of the Pay Matrix corresponding to the Senior Time Scale of the post to which promoted and if no such Cell is available in the Level to which promoted, he shall be placed at the next higher Cell in that Level.

(3)The initial pay of a State Police Service officer, on his appointment to the Service or on appointment in a cadre post in an officiating capacity in accordance with rule 9 of the Indian Police Service (Cadre) Rules, 1954, as the case may be, or officers recruited as Deputy Superintendent of Police in States and Assistant Commandant in Central Para Military Forces appointed to the Indian Police Service through Limited Competitive Examination shall be fixed as per the principles laid down in the Schedule I annexed to these rules and the pay and incremental benefits shall accrue to him under the relevant provisions.

(4)The initial pay of a member of the Service in the Senior Time Scale, on appointment to the Junior Administrative Grade, be fixed in Level 12 of the Pay Matrix in the manner provided in sub-rule (2) and in the case the pay drawn by the member of Service in the Senior Time Scale is less than the minimum of Level 12, it shall be fixed at the minimum of Level 12.

(5)The pay of a member of the Service in the Junior Administrative Grade shall, on appointment in the Selection Grade, be fixed in Level 13 in the manner provided in sub-rule (2)and in case the pay drawn by the member of Service in Junior Administrative grade in Level 12 is less than the minimum of Level 13, it shall be fixed at the minimum of Level 13.

(6)The pay of a member of the Service in the Selection Grade shall on appointment to the 1st Super Time Scale be fixed in Level 13A in the manner provided in sub-rule (2) and in the case the pay drawn by the member of Service in the Selection Grade in Level 13 is less than Level 13A, it shall be fixed at the minimum of Level 13A. The pay of a member of the Service in the 1st Super Time Scale shall on appointment to the IInd Super Time Scale be fixed in Level 14 in the manner provided in sub-rule (2) and in the case the pay drawn by the member of Service in the 1st Super Time Scale in Level 13A is less than Level 14, it shall be fixed at the minimum of Level 14.

(7)The pay of a member of the Service in the IInd Super Time Scale, on promotion to the Higher Administrative Grade shall be fixed at Level 15 of the Pay Matrix by granting one increment in the Level from which the member of service is promoted and the figure so arrived at will be located in the Level of the post to which he is promoted and if such an identical figure corresponds to any Cell in the applicable Level of the Pay Matrix, the same shall be the pay, and if no such Cell is available in the applicable Level, the pay shall be fixed at the immediate next higher Cell, subject to a minimum of Level 15 and the pay in the Higher Administrative Grade shall not exceed the maximum of Level15.

(8)The pay of a member of the Service at Level 15 on promotion to Higher Administrative Grade + shall be fixed at Level 16 of the Pay Matrix by granting one increment in the Level from which the member of Service is promoted and the figure so arrived at will be located in the Level of the post to which he is promoted and if such an identical figure corresponds to any Cell in the applicable Level of the Pay Matrix, the same shall be the pay, and if no such Cell is available in the applicable Level, the pay shall be fixed at the immediate next higher Cell, subject to a minimum of Level 16 and the pay in the Higher Administrative Grade + shall not exceed the maximum of Level 16.

(9)On promotion from one grade to another in the Service, a member of the Service shall have an option to get his pay fixed in the Level of the higher post either from the date of his promotion or from the date on which he subsequently earns an increment in the lower scale in the manner provided in the relevant sub-rule above; in the latter case, on the date of promotion, pay in the Level of Pay Matrix shall be fixed as the same in the lower post, with further refixation to be done in the manner provided in relevant sub-rules with effect from the 1st day of January or the 1st day of July, the date of accrual of the next increment in the lower scale.

6. Exercise of option.

(1)The option shall be exercised in writing in the form of option appended to these rules so as to reach the authority mentioned in sub-rule (2) within three months of the date of notification of these rules or where any revision in the existing pay structure is made by any order subsequent to the date of notification of these rules, within three months of the date of such order:Provided that. -

(i)in the case of a member of Service who is, on the date of such notification or, as the case may be, date of such order, out of India on leave or deputation or foreign service or active service, the said option shall be exercised in writing so as to reach the said authority within three months of the date of his taking charge of his post in India; and

(ii)where a member of Service is under suspension on the 1st day of January, 2016, the option may be exercised within three months of the date of his return to his duty if that date is later than the date prescribed in this sub-rule:

Provided further that any member of Service may opt to continue to draw pay in the existing pay structure until the date on which he earns his next or any subsequent increment in the existing pay structure or until he vacates his post or ceases to draw pay in that pay structure:Provided also that in cases where a member of the Service has been placed in a higher pay scale between the 1st January 2016 and the date of notification of these rules on account of promotion or upgradation, the member of Service may opt to switch over to the revised pay structure from the date of such promotion or upgradation, as the case may be.

(2)The option shall be intimated by the member of Service to the Controlling Authority along with an undertaking in the Form appended to these rules.

(3)If the intimation regarding option is not received by the authority within the time specified in sub-rule(1), the member of service shall be deemed to have elected to be governed by the revised pay structure with effect from the 1st day of January, 2016.

(4)The option once exercised shall be final.Note 1. - The members of Service whose service were terminated on or after the 1stJanuary, 2016 and who could not exercise the option within the prescribed time limit, on account of discharge on the expiry of the sanctioned posts, resignation, dismissal or discharge on disciplinary grounds, shall be entitled to exercise option under sub-rule (1).Note 2. - The members of Service who have died on or after the 1st day of January, 2016 and could not exercise the option within prescribed time limit are deemed to have opted for the revised pay structure on and from the 1st day of January, 2016 or such later date as is most beneficial to their dependents if the revised pay structure is more favorable and in such cases, necessary action for payment of arrears shall be taken by the Head of Office.Note 3. - The members of Service who were on earned leave or any other leave on the 1st January, 2016 which entitled them to leave salary shall be entitled to exercise option under sub-rule (1).

7. [ Pay protection to officers on Central deputation. [Substituted by Notification No. G.S.R. 574(E), dated 12.6.2017 (w.e.f. 23.9.2016)]

- If the pay of the officers posted on deputation to the Central Government, after fixation of their pay in the revised pay structure, either under these rules or as per the instructions regulating such fixation of pay of the post to which they are appointed on deputation, happens to be lower than the pay they would have entitled to, had they been in their parent cadre and would have drawn that pay but for the Central deputation, such difference in the pay shall be protected in the form of Personal Pay with effect from the 1st January, 2016].

7. Pay protection of officers on Central deputation under Central Staffing Scheme.- If the pay of the officers posted on deputation to the Central Government under Central Staffing Scheme, after fixation of their pay in the revised pay structure, either under these rules or as per the instructions regulating such fixation of pay on the post to which they are appointed on deputation, happens to be lower than the pay they would have been entitled to, had they been in their parent cadre and would have drawn that pay but for the Central deputation, such difference in the pay shall be protected in the form of Personal Pay with effect from the date of notification of Government Resolution in this regard, i.e. 25thJuly, 2016.Further, if the member of Service is promoted in the cadre while on central deputation under Central Staffing Scheme, the difference in the pay that the officer would have drawn had he been in the parent cadre and the amount of pay on his deputation to Centre shall be protected in the form of personal pay with effect from the date of issue of Government Resolution.

8. Regulation of increments.

(1)

(a)The increment in Pay Matrix shall be as specified in the vertical Cells of applicable Level in the Pay Matrix.

(b)There shall be two dates for grant of increment namely, 1st January or 1st July of every year, instead of existing date of 1st July:

Provided that a member of Service shall be entitled to only one annual increment either on 1stJanuary, 2016 or 1st July, 2016 depending on the date of his appointment, promotion or grant of financial upgradation.Provided further that in case of members of Service who had been drawing maximum of the applicable Pay Band and Grade Pay or scale, as the case may be, for more than two years as on 01.01.2016, one increment in the applicable Level in the Pay Matrix shall be granted on 01.01.2016 for every two completed years of stagnation at the maximum of the said Pay Band and Grade Pay or scale. Grant of additional increment(s) shall be subject to condition that the pay arrived at after grant of such increment does not exceed the maximum of the applicable Level in the Pay Matrix. (Illustration before Schedule-I)

(c)The increment in respect of a member of Service appointed or promoted or granted financial upgradation during the period between the 2nd day of January and 1st day of July (both inclusive) shall be granted on 1st day of January and the increment in respect of an employee appointed or promoted or granted financial upgradation during the period between the 2nd day of July and 1st day of January (both inclusive) shall be granted on 1st day of July.

(2)All leave, except extraordinary leave taken otherwise than on medical certificate shall count for increment in the applicable Level of Pay Matrix of a post held by member of Service at the time he proceeded on leave:Provided that the State Government concerned is satisfied that the extraordinary leave was taken for any cause beyond the control of the member of the Service or for pursuing higher Scientific or Technical studies in public interest for which study leave under the All India Services (Study Leave) Regulations, 1960, is admissible, such extra-ordinary leave be counted for increment under this sub-rule.

(3)The period of deputation out of India shall also be so counted and the counting of those said period for increments shall be subject to the condition that the member of the Service would have continued to hold that post but for his proceeding on such leave or deputation out of India:Provided that where the leave is not counted for increment under this rule, it shall have the effect of postponing the next increment to the extent of the period involved.

(4)The increments admissible to a member of the Service in a Level in the Pay Matrix as specified in sub-rule (1) of rule 3 shall be regulated with reference to the length of his service including broken period of service rendered in that Level in the previous service, if any, shall also count for increment, if it is -

(i)service in a cadre post; or

(ii)service in a permanent or temporary post (including a post in a body incorporated or not, which is wholly or substantially owned or controlled by the Government) in the said Level or in a higher Level:

Provided that the service in a post outside the cadre, including service in a post under the Central Government, shall count for increment on reversion to the cadre, subject to the following conditions, namely:-

(a)the member of the Service should have been approved by the Government of the State on the cadre of which he is borne, for appointment to posts in the said scale;

(b)all his seniors in the cadre, except those regarded as unfit for such appointment, were serving in posts carrying pay in the said Level in which the benefit is to be allowed or in higher posts, and at least one junior was holding a cadre post, or an ex-cadre post within the permissible State Deputation Reserve or the over-utilised State Deputation Reserve permitted by the Central Government, under the Government of the State on the cadre of which he is borne, carrying pay in the said Level; and

(c)the service shall count from the date on which his junior is so promoted and the benefit shall be limited to the period during which he would have held a post under the Government of the State on the cadre on which he is borne.

(5)A member of the Service, while holding post outside the cadre, including a post under the Central Government, may be granted proforma promotion to a post in the Level above the Level specified in rule 3 by the Government of the State on the cadre to which he is borne.

(6)In case of a member of the Service being cleared for proforma promotion in the Super Time Scale and the above Super Time Scale, the period of service covered by the proforma promotion shall, on his subsequent reversion to the cadre and appointment to a post in the said Level, count towards the initial fixation of pay and increments subject to the following conditions, namely:-

(i)the member of the Service concerned should have been approved by the State Government for appointment to the said Level during the relevant period;

(ii)all his seniors (excluding those considered unfit) should have started drawing pay in that Level on or before the date from which the proforma promotion is granted to him;

(iii)the junior next below the officer (or, if that officer has been passed over for the reason of inefficiency or unsuitability or because he is on leave or serving outside the ordinary line or forgoes promotion on his own volition to that grade, the officer next junior to him not so passed over) should also have started drawing pay in that Level from that date and his appointment thereto not being fortuitous; and

(iv)the benefit should be allowed on 'one for one' basis.

7. When a member of the Service holds an ex-cadre post in a time scale of pay identical with the time scale of pay of an ex-cadre post held by him on an earlier occasion, his initial pay in the latter ex-cadre post shall not be less than the pay which he drew on the previous occasion and he shall count the period during which he drew that pay on such last and on any previous occasion for increment in the stage of the scale equivalent to that pay and the service so rendered shall, on his reversion to the cadre, count towards initial fixation of pay to the extent and subject to the conditions stipulated in sub-rule (4).

8. Where a member of the Service is on leave other than the study leave granted under the All India Service (Study Leave) Regulations, 1960, on the date on which an increment becomes due, he shall get the benefit of the same, if otherwise admissible under the rules, from the date he resumes duty but it does not postpone his normal date of increment in future.

9. A member of the Service who has completed 28 years of service shall be eligible for drawing increment with retrospective effect, after he has completed Phase V of the mandatory Mid Career Training Programme.

9. Withholding of increments.

- The State Government may withhold, for such time as it may direct, an increment due to any direct recruit or to any State Police Service Officer appointed to the Indian Police Service, who fails to pass the departmental examination or examinations within such time as the State Government may by general or special order, prescribe, but the withholding of such increments shall have no cumulative effect.

10. Grant of advance increments.

- Notwithstanding anything contained in rule 13 of the Indian Police Service (Probation) Rules, 1954, the State Government shall sanction the second and third increments due to a direct recruit with effect from the prescribed date of increment after he passes the prescribed departmental examination or examinations irrespective of the length of service, after which he shall be entitled to draw pay at rate corresponding to his position in the Level in the Pay Matrix:Provided that the third increment under this rule shall be granted retrospectively from the prescribed date of increment after passing the prescribed departmental examination, or the last of the prescribed departmental examinations, as the case may be, on the successful completion of the probation and confirmation:Provided further that a direct recruit who has been exempted from appearing for the whole or any part of the departmental examination or examinations, as the case may be, for the reason that he had already passed such examination or examinations or part thereof before he became a member of the Service, shall, for the purpose of this rule, be deemed to have passed the departmental examination or examinations or part thereof, as the case may be, after the date of the earliest such examination or examinations or part thereof, in which he would have appeared, but for the exemption, after he became a member of the Service.

11. Pay of officers holding posts included in Schedule II.

- Any member of the Service appointed to hold a post specified in Schedule II shall, for so long as he holds that post, be entitled to draw the pay indicated for that post in the said Schedule plus Special Allowance or Central (Deputation on Tenure) Allowance, wherever admissible:Provided that such pay shall not at any time be less than the pay admissible under rules 5 and rule 8 of these rules.

12. Pay of members of the Service appointed to posts not included in Schedule II.

(1)No member of the Service shall be appointed to a post other than a post specified in Schedule II, unless the State Government concerned in respect of posts under its control, or the Central Government in respect of posts under its control, as the case may be, make a declaration that the said post is equivalent in status and responsibility to a post specified in the said Schedule II.

(2)The pay of a member of the Service on appointment to a post other than a post specified in Schedule II shall be the same as he would have been entitled to, had he been appointed to the post to which the said post is declared equivalent.

(3)For the purpose of this rule, post other than a post specified in Schedule II includes a post under a body (incorporated or not, which is wholly or substantially owned or controlled by the Government).

(4)Notwithstanding anything contained in this rule, the State Government concerned in respect of any post under its control, or the Central Government in respect of any post under its control, may, for sufficient reasons to be recorded in writing, where equation is not possible, appoint any member of the Service to any such post without making a declaration that the said post is equivalent in status and responsibility of a post specified in Schedule II.

(5)A member of the Service on appointment to a post referred to in sub-rule (4), in respect of which no pay or Level in the Pay Matrix has been prescribed, shall draw such rate of pay as the State Government, in consultation with the Central Government in the case of a post under the control of the State Government, or as the Central Government in the case of a post under the control of the Central Government may, after taking into account the nature of duties and responsibilities involved in the post, determine.

(6)A member of the Service on appointment to a post referred to in sub-rule (4), in respect of which any pay or Level in the Pay Matrix has been prescribed, shall draw where the pay has been prescribed, the prescribed pay and where Level of pay has been prescribed, such rate of pay not exceeding the maximum of the pay level as may be fixed in this behalf by the State Government or by the Central Government as the case may be:Provided that the pay allowed to an officer under this sub-rule and sub-rule (5) shall not at any time be less than what he would have drawn had he not been appointed to a post referred to in sub-rule (4).

(7)At no point of time the number of members of the Service appointed to hold posts, other than cadre posts referred to in sub-rule (1) and sub-rule (4), which carry the pay at Level 16 and which are reckoned against the State Deputation Reserve, shall except with the prior approval of the Central Government, exceed the number of cadre posts at that level of pay in a State cadre or as the case may be in a Joint cadre.

13. Pay of members of the Service appointed to hold more than one post.

- The grant of additional pay to a member of the Service appointed to hold more than one post simultaneously shall be regulated in the following manner,-

(a)in the case of a member of the Service serving in connection with the affairs of the Union, by the rules, regulations and orders applicable to officers of the Central Services, Group 'A';

(b)in the case of a member of the Service serving in connection with the affairs of a State, by the rules, regulations and orders applicable to officers of State Police Services, Class I.

14. Authority to exercise powers under rules 9, 10 and 12 in relation to a Joint Cadre.

(1)The powers under rules 9 and 10, in the case of a member of the Service borne on a Joint Cadre, shall be exercised by the Joint Cadre Authority.

(2)The powers under rule 12 in relation to the members of Service and in relation to posts, borne on a Joint Cadre shall be exercised by the Government of the Constituent State concerned.Illustrations:

(1)Bunching of stages in the revised pay structure. - If two members of Service drawing pay of Rs. 53,000 and Rs. 54,590 in the GP 10000 are to be fitted in the new pay matrix, the member of Service drawing pay of Rs. 53,000 on multiplication by a factor of 2.57 will expect a pay corresponding to Rs. 1,36,210 and the member of Service drawing pay of Rs. 54,590 on multiplication by a factor of 2.57 will expect a pay corresponding to Rs. 1,40,296. Revised pay of both should ideally be fixed in the first cell of level 14 in the pay of Rs. 1,44,200 but to avoid bunching the member of Services drawing pay of Rs. 54,590 will get fixed in second cell of level 14 in the pay of Rs. 1,48,500.[Proviso under rule 4(A)(ii)]

(2)Additional increment for stagnation at the maximum of the Pay Band and Grade Pay or Scale:

Pay Band and Grade Pay or scale	PB-4 (37400-67000), GP 10000	HAG (67000-79000)
Maximum of the applicable Pay Band and Grade Pay or scale	77000	Rs. 79000
Date on which pay fixed at maximum of the applicable Pay Bandand Grade Pay or scale	01.07.2014	01.07.2013
Revised Pay in the applicable Level in the new Pay Matrix	199600	205100
No. of years completed at maximum as on 01.01.2016	1 year and 6 months	2 years and 6 months
No. of Increment (s) to be granted on 01.01.2016	Nil	01
Revised Pay after grant of increment on 01.01.2016	199600	211300

After fixation of pay on 01.01.2016 as indicated above, the date of increment shall be regulated as per the provisions of Rule 8 of IPS(Pay) Rules, 2016. [Proviso under rule 8(1)(b)]

I

[See sub-rule (3) of rule 5]Principles of pay fixation in cases falling under sub-rule (3) of rule 5In this Schedule, the term -

(I)"actual pay" means the pay to which a member of the State Police Service is entitled by virtue of his substantive position in the cadre of that Service or by virtue of his having continuously worked in a temporary or officiating capacity in a higher post for a period of three years or more after following the prescribed procedure, provided the State Government have not revised the scales of pay applicable to the State Police Service after the 1st day of January, 2016. If the pay scales have been revised subsequent to the 1st day of January, 2016, the dearness allowance, dearness pay, interim or additional relief sanctioned by the State Government after the 1st day of January, 2016 and merged in the revised pay scales, shall be excluded. Any existing relief allotted by the State Government shall be excluded for fixation of pay in Indian Police Service.

(II)"assumed pay" means the pay which a member of the State Police Service would have drawn in a scale of his Service in which he was confirmed or in which had continuously worked in a temporary or officiating capacity for a period of three years or more after following the prescribed procedure, provided the State Government have not revised the scales of pay applicable to the State Police Service after the 1st day of January, 2016. If the pay scales have been revised subsequent to the 1st day of January, 2016, the dearness allowance, dearness pay, interim or additional relief sanctioned by the State Government after the 1st day of January, 2016 and merged in the revised pay scales, shall be excluded.

(1)Notwithstanding anything contained in the Note-I to sub-rule (1), of rule 3, the initial pay of a promoted officer shall be fixed at the stage of the senior scale next above his actual pay:Provided that if such stage of pay happens to be common to different components of the Senior Scale, pay shall be fixed in the lower or the lowest component, as the case may be, of the Senior Scale.

(2)In the case of a promoted officer appointed to the Indian Police Service on probation, on any enhancement of his actual pay or assumed pay either as a result of a pay revision or on becoming eligible for an increment or in the event of confirmation in the higher scale of the State Police Service during the period of probation, unless the probation is extended within the meaning of sub-rule (3) of rule 3 of the Indian Police Service (Probation) Rules 1954, he shall be entitled to have his pay recalculated in accordance with the principles laid down in this Schedule on the basis of his enhanced pay in the State Police Service as if he was promoted to the Indian Police Service with effect from the date of such enhancement.

(3)If a promoted officer appointed to the Indian Police Service on probation is confirmed with effect from a date prior to the date of his promotion to the Indian Police Service in the higher scale of the State Police Service during the period of probation, unless the probation is extended within the meaning of sub-rule (3) of rule 3 of the Indian Police Service (Probation) Rules 1954, and there is, thus an enhancement of his actual pay or assumed pay, his pay shall be recalculated in accordance with the principles laid down in this Schedule on the basis of his enhanced pay in the Indian Police Service with effect from the date of such enhancement.

(4)Where a promoted officer who on the date of his appointment to the Indian Police Service had held or is holding continuously a post other than a cadre post under the State Government or the Central Government or on foreign Service, as the case may be, and the post is -

(a)in a time scale identical to the time scale of a cadre post; or

(b)equal in status and responsibilities to a cadre post,and the State Government concerned furnishes a certificate to the Central Government within three months of his appointment to a post other than a cadre post or within three months of the date on which the next junior Select List Officer is appointed to a cadre post, whichever is later, that he would have so officiated in a cadre post under rule 9 of the Indian Police Service (Cadre) Rules, 1954, but for his appointment to a post other than a cadre post as relating to a post under sub-clause (a) for a period not exceeding one year and, with the approval of the Central Government, for a further period not exceeding two years; or as relating to a post in this sub-clause, for a period not exceeding three years, his initial pay in the Senior Time Scale fixed in accordance with Clause (1) shall not be at a stage lower than the pay he drew or draws in the said non-cadre post:

Provided that the number of officers in respect of whom the certificate shall be current at one time shall not exceed one-half of the maximum size of the Select List permissible under sub-regulation (1) of regulation 5 of the Indian Police Service (Appointment by Promotion) Regulations, 1955 and follow the order in which the names of such officers appear in the Select List:Provided further that such certificate shall be given only if, for every senior officer in the Select List appointed to a non-cadre post in respect of which the certificate is given, there is one junior Select List Officer officiating in a senior post under rule 9 of the Indian Police Service (Cadre) Rules, 1954:Provided also that the number of officers in respect of whom the certificate is given, shall not exceed the number of posts by which the number of cadre officers holding non-cadre posts under the control of the State Government falls short of the deputation reserve sanctioned under the Schedule to the Indian Police Service (Fixation of Cadre Strength) Regulations, 1955.

(5)The pay of a promoted officer shall not, in any case, be fixed below the minimum of the Senior Time Scale.

(6)If cadre officiation of a promoted officer is followed by appointment in the Service, the pay fixed during his officiation shall be taken into account while fixing pay at the time of such appointment.

(7)Notwithstanding anything contained in these rules, the pay of a promoted officer shall not at any time exceed the basic pay which he would have drawn as a direct-recruit on that date if he had been appointed to the Indian Police Service on the date on which he was appointed to the State Police Service after attaining the age of twenty five years.

(8)The fixation of pay of the State Police Service officers on their appointment to Indian Police Service or appointed to officiate in cadre posts of Indian Police Service shall be in Proforma A.

II

Part (A) Posts carrying pay above the Senior Scale in the Indian Police Service under the State Governments (in existance as on 01.01.2016).Andhra Pradesh

Director General of Police (Head of Police Force)	Level 17 in the Pay Matrix
Director General of Police	Level 16 in the Pay Matrix
Additional Director General of Police	Level 15 in the Pay Matrix
Inspector General of Police	Level 14 in the Pay Matrix
Deputy Inspector General of Police	Level 13 A in the Pay Matrix

[Arunachal Pradesh, Goa, Mizoram and Union Territories] [Substituted by Notification No. G.S.R. 1141(E), dated 8.9.2017.]

a)	Arunachal Pradesh
	Director General of Police	Level 16 in the Pay Matrix
	Inspector General of Police (Administration)	Level 14 in the Pay Matrix
	Inspector General of Police, Law & Order/ Operations	Level 14 in the Pay Matrix
	Deputy Inspector General of Police, East Range	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, West Range	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, Central Range	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, Intelligence	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, HQ/ Training	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, Crime	Level 13A in the Pay Matrix

b)	Goa
	Director General of Police [In the rank of ADGP]	Level 15 in the Pay Matrix
	Inspector General of Police	Level 14 in the Pay Matrix
	Deputy Inspector General of Police, Range	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, CID Intelligence	Level 13A in the Pay Matrix

c)	Mizoram
	Director General of Police	Level 16 in the Pay Matrix
	Additional Director General of Police	Level 15 in the Pay Matrix
	Inspector General of Police	Level 14 in the Pay Matrix
	Deputy Inspector General of Police (NR)	Level 13A in the Pay Matrix
	Deputy Inspector General of Police (SR)	Level 13A in the Pay Matrix
	Deputy Inspector General of Police (HQ)	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, (CID)	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, (TRG)	Level 13A in the Pay Matrix

d)	Andaman & Nicobar Islands
	Addl. Director General of Police	Level 15 in the Pay Matrix
	Inspector General of Police	Level 14 in the Pay Matrix
	Deputy Inspector General of Police, Range/Armed Police	Level 13A in the Pay Matrix
	Deputy Inspector General of Police, Intelligence	Level 13A in the Pay Matrix

e)	Dadra & Nagar Haveli, Daman & Diu
	Deputy Inspector General of Police	Level 13A in the Pay Matrix
f)	Delhi
	Commissioner of Police, Delhi	Level 17 in the Pay Matrix
	Director General Home Guards & Commandant General CivilDefence	Level 16 in the Pay Matrix
	Special Commissioner of Police [Administration]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Security]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Crime]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Armed Police]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Law & Order]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Operations]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Traffic]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Intelligence]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Vigilance]	Level 15 in the Pay Matrix
	Special Commissioner of Police [Training]	Level 15 in the Pay Matrix
	Joint Commissioner of Police [Traffic]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [South-Eastern Range]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Central Range]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [P & L]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Security (PM)]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Security]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Northern Range]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [South-Western Range]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Headquarters]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [R.P. Bhavan]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Training]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Vigilance]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Armed Police]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Operation]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Crime]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [SPL. Branch]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Caw Cell (SPUWAC)]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [SPL. Cell]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Welfare and P&I]	Level 14 in the Pay Matrix
	Joint Commissioner of Police [Recruitment]	Level 14 in the Pay Matrix
	Additional Commissioner of Police [Special Branch]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Licensing]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Security]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Security (PM)]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [PCR]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Traffic]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Crime]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Armed Police]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [HDQRS]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [EOW]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Principal/ PTC]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Welfare & P&I]	Level 13A in the Pay Matrix
	Additional Commissioner of Police [Land & Building]	Level 13A in the Pay Matrix

g)	Puducherry
	Inspector General of Police	Level 14 in the Pay Matrix
	Deputy, Inspector General of Police, Range	Level 13A in the Pay Matrix
h)	Chandigarh Administration
	Inspector General of Police	Level 14 in the Pay Matrix
	Deputy Inspector General of Police, Range	Level 13A in the Pay Matrix

[ASSAM-MEGHALAYA] [Substituted by Notification No. G.S.R. 198(E), dated 23.2.2018 (w.e.f. 23.9.2016).]
ASSAM
Director General of Police, Assam	Level 17 in the pay matrix
DG CD & CGHG, Assam, Guwahati	Level 16 in the pay matrix
Additional Director General of Police–Special Branch	Level 15 in the pay matrix
Additional Director General of Police – Border	Level 15 in the pay matrix
Additional Director General of Police–Training/ArmedPolice/Battalion	Level 15 in the pay matrix
Additional Director General of Police – Law & Order	Level 15 in the pay matrix
Additional Director General of Police – Vigilance &Anti Corruption	Level 15 in the pay matrix
Additional Director General of Police – CID	Level 15 in the pay matrix
Inspector General of Police –Administration	Level 14 in the pay matrix
Inspector General of Police –Special Branch	Level 14 in the pay matrix
Inspector General of Police –Training/Armed Police	Level 14 in the pay matrix
Inspector General of Police –Criminal InvestigationDepartment	Level 14 in the pay matrix
Inspector General of Police –Border	Level 14 in the pay matrix
Inspector General of Police –Law & Order	Level 14 in the pay matrix
Inspector General of Police –Bureau of Investigation/Economic Offences	Level 14 in the pay matrix
Inspector General of Police–Security	Level 14 in the pay matrix
Inspector General of Police–Modernization, Planning &Coordination	Level 14 in the pay matrix
Inspector General of Police–Home Guards & CivilDefence	Level 14 in the pay matrix
Inspector General of Police–Logistic	Level 14 in the pay matrix
Inspector General of Police–BTAD	Level 14 in the pay matrix
Inspector General of Police–State Fire Service	Level 14 in the pay matrix
Inspector General of Police–STF	Level 14 in the pay matrix
Deputy Inspector General of Police– Administration	Level 13A in the pay matrix
Deputy Inspector General of Police– Bureau ofInvestigation/Economic Offences	Level 13A in the pay matrix
Deputy Inspector General of Police– Eastern Range-Jorhat	Level 13A in the pay matrix
Deputy Inspector General of Police– SouthernRange-Silchar	Level 13A in the pay matrix
Deputy Inspector General of Police– WesternRange-Bongaigaon	Level 13A in the pay matrix
Deputy Inspector General of Police– Central WesternRange-Guwahati	Level 13A in the pay matrix
Deputy Inspector General of Police –NorthernRange-Tezpur	Level 13A in the pay matrix
Deputy Inspector General of Police–Central Range-Diphu	Level 13A in the pay matrix
Deputy Inspector General of Police–Crime InvestigationDepartment	Level 13A in the pay matrix
Deputy Inspector General of Police–Border	Level 13A in the pay matrix
Deputy Inspector General of Police–Training	Level 13A in the pay matrix
Deputy Inspector General of Police–Armed Police	Level 13A in the pay matrix
Deputy Inspector General of Police–Modernisation,Planning & Coordination	Level 13A in the pay matrix
Deputy Inspector General of Police–Security	Level 13A in the pay matrix
Deputy Inspector General of Police–SB	Level 13A in the pay matrix
MEGHALAYA
Director General of Police	Level 17 in the pay matrix
Additional Director General of Police–Law & Order	Level 15 in the pay matrix
Additional Director General of Police–HQ/Admn.	Level 15 in the pay matrix
Inspector General of Police – Law & Order	Level 14 in the pay matrix
Inspector General of Police – Crime InvestigationDepartment, Anti Corruption Bureau and Vigilance	Level 14 in the pay matrix
Inspector General of Police – Armed Police &Training	Level 14 in the pay matrix
Inspector General of Police –Headquarters &Administration	Level 14 in the pay matrix
Inspector General of Police – SB/Border	Level 14 in the pay matrix
Inspector General of Police – Commdt. General-HomeGuards	Level 14 in the pay matrix
Deputy Inspector General of Police–Security	Level 13A in the pay matrix
Deputy Inspector General of Police– Eastern Range	Level 13A in the pay matrix
Deputy Inspector General of Police– Western Range	Level 13A in the pay matrix
Deputy Inspector General of Police- Crime InvestigationDepartment, Anti Corruption Bureau and Vigilance.	Level 13A in the pay matrix
Deputy Inspector General of Police– Special Branch	Level 13A in the pay matrix
Deputy Inspector General of Police– Admn.	Level 13A in the pay matrix

[Bihar] [Substituted by Notification No. G.S.R. 1535(E), dated 21.12.2017(w.e.f. 23.9.2016)]

Director General of Police, Bihar	Level 17 in the pay matrix
Director General-Cum-Commandant General, Home Guards &Fire Services	Level 16 in the pay matrix
Director General of Police- Training	Level 16 in the pay matrix

Additional Director General of Police- Headquarters.	Level 15 in the pay matrix
Additional Director General of Police- CID	Level 15 in the pay matrix
Additional Director General of Police- Special Branch &Intelligence	Level 15 in the pay matrix
Additional Director General of Police- BMP	Level 15 in the pay matrix
Additional Director General of Police- Law & Orders andOperation	Level 15 in the pay matrix
Additional Director General of Police- Cum-Director, BPA	Level 15 in the pay matrix
Additional Director General of Police- Vigilance	Level 15 in the pay matrix
Additional Director General of Police- Railways	Level 15 in the pay matrix
Additional Director General of Police- SCRB &Modernization	Level 15 in the pay matrix
Additional Director General of Police, Technical Services &Wireless, Bihar	Level 15 in the pay matrix

Inspector General of Police, Zonal Patna	Level 14 in the pay matrix
Inspector General of Police, Zonal Muzaffarpur	Level 14 in the pay matrix
Inspector General of Police- Zonal Darbhanga	Level 14 in the pay matrix
Inspector General of Police- Bhagalpur	Level 14 in the pay matrix
Inspector General of Police- Headquarters, Legal Matters &Administration	Level 14 in the pay matrix
Inspector General of Police- Operations	Level 14 in the pay matrix
Inspector General of Police- Special Branch (Intelligence)	Level 14 in the pay matrix
Inspector General of Police- Technical Services &Communication	Level 14 in the pay matrix
Inspector General of Police- CID	Level 14 in the pay matrix
Inspector General of Police- SCRB	Level 14 in the pay matrix
Inspector General of Police- Weaker Section, CID	Level 14 in the pay matrix
Inspector General of Police- Provisioning	Level 14 in the pay matrix
Inspector General of Police- Addl. Commandant General, HomeGuards & Fire Services	Level 14 in the pay matrix
Inspector General of Police-Modernization	Level 14 in the pay matrix
Inspector General of Police-Training	Level 14 in the pay matrix
Inspector General of Police-Railway Police	Level 14 in the pay matrix
Inspector General of Police-Budget, Appeals & Welfare	Level 14 in the pay matrix
Inspector General of Police Economic Offences Unit	Level 14 in the pay matrix
Inspector General of Police-Special Vigilance Unit	Level 14 in the pay matrix
Inspector General of Police-Vigilance	Level 14 in the pay matrix
Inspector General of Police- State Human Rights Commission	Level 14 in the pay matrix
Inspector General of Police-Security	Level 14 in the pay matrix
Inspector General of Police- Anti Terrorist Squad	Level 14 in the pay matrix

Deputy Inspector General of Police Patna Range- Patna	Level 13A in the pay matrix
Deputy Inspector General of Police- Shahabad Range, Rohtas	Level 13A in the pay matrix
Deputy Inspector General of Police- Magadh Range, Gaya	Level 13A in the pay matrix
Deputy Inspector General of Police- Trihut Range, Muzaffarpur	Level 13A in the pay matrix
Deputy Inspector General of Police- Saran Range, Chapra	Level 13A in the pay matrix
Deputy Inspector General of Police- Darbhanga Range, Darbhanga	Level 13A in the pay matrix
Deputy Inspector General of Police- Purena Range, Purnea	Level 13A in the pay matrix
Deputy Inspector General of Police- Koshi Range, Saharsa	Level 13A in the pay matrix
Deputy Inspector General of Police- Eastern Range- Bhagalpur	Level 13A in the pay matrix
Deputy Inspector General of Police- Munger Range, Muger	Level 13A in the pay matrix
Deputy Inspector General of Police- Champaran Range, Betiah	Level 13A in the pay matrix
Deputy Inspector General of Police- Railway Police Range,Patna	Level 13A in the pay matrix
Deputy Inspector General of Police-Personnel	Level 13A in the pay matrix
Deputy Inspector General of Police-cum-Deputy CommandantGeneral, Home Guards & Fire Services	Level 13A in the pay matrix
Deputy Inspector General of Police—CID	Level 13A in the pay matrix
Deputy Inspector General of Police- BMP, Central Zone, Patna	Level 13A in the pay matrix
Deputy Inspector General of Police- BMP, North Zone,Muzaffarpur	Level 13A in the pay matrix
Deputy Inspector General of Police- (Anti Dacoity), CID	Level 13A in the pay matrix
Deputy Inspector General of Police- Special Branch	Level 13A in the pay matrix
Deputy Inspector General of Police, Economic Offences Unit	Level 13A in the pay matrix
Deputy Inspector General of Police- Anti Terrorist Squad	Level 13A in the pay matrix
Deputy Inspector General of Police, Special Task Force	Level 13A in the pay matrix”

[Chhattisgarh] [Substituted by Notification No. G.S.R. 487(E), dated 19.5.2017 (w.e.f. 23.9.2016).]

Director General of Police, Chhattisgarh	Level 17 in the pay matrix
Director General of Police, Training & Director StatePolice Academy	Level 16 in the pay matrix
Additional Director General of Police, Intelligence	Level 15 in the pay matrix
Additional Director General of Police, Administration	Level 15 in the pay matrix
Additional Director General of Police, Finance, Planning &Provision	Level 15 in the pay matrix
Additional Director General of Police, CAF	Level 15 in the pay matrix
Additional Director General of Police, Jail & Home Guards	Level 15 in the pay matrix
Additional Director General of Police, CID/AJK/Vigilance	Level 15 in the pay matrix
Additional Director General of Police, OPS/SIB/STF	Level 15 in the pay matrix
Inspector General of Police, Raipur Range	Level 14 in the pay matrix
Inspector General of Police, Bilaspur Range	Level 14 in the pay matrix
Inspector General of Police, Baster Range	Level 14 in the pay matrix
Inspector General of Police, Law & Order/ Security	Level 14 in the pay matrix
Inspector General of Police, Training	Level 14 in the pay matrix
Inspector General of Police, Sarguja Range	Level 14 in the pay matrix
Inspector General of Police, CAF - 1	Level 14 in the pay matrix
Inspector General of Police, Economic Offences Wing & ACB	Level 14 in the pay matrix
Inspector General of Police, Home Guards/ Fire Services/Disaster Management	Level 14 in the pay matrix
Inspector General of Police, Durg Range	Level 14 in the pay matrix
Inspector General of Police, STF & Operations	Level 14 in the pay matrix
Deputy Inspector General of Police - Intelligence	Level 13A in the pay matrix
Deputy Inspector General of Police - Administration	Level 13A in the pay matrix
Deputy Inspector General of Police - CAF HQ & CentralRange	Level 13A in the pay matrix
Deputy Inspector General of Police - Finance & Planning	Level 13A in the pay matrix
Deputy Inspector General of Police - CID/Vigilance	Level 13A in the pay matrix
Deputy Inspector General of Police - AJK/Women Cell	Level 13A in the pay matrix
Deputy Inspector General of Police - SIB	Level 13A in the pay matrix
Deputy Inspector General of Police - Special Task Force	Level 13A in the pay matrix
Deputy Inspector General of Police - CAF Sarguja Range	Level 13A in the pay matrix
Deputy Inspector General of Police - Dantewada Range	Level 13A in the pay matrix
Deputy Inspector General of Police - CAF Baster Range	Level 13A in the pay matrix
Deputy Inspector General of Police - Counter Terrorists &Jungle Warfare College (CTWD Kanker)	Level 13A in the pay matrix

[Gujarat] [Substituted by Notification No. G.S.R. 84(E), dated 1.2.2017 (w.e.f. 23.9.1966).]

Director General of Police, Gujarat	Level 17 in the pay matrix
Director General, Civil Defense & Commandant General HomeGuards, Gujarat State	Level 16 in the pay matrix
Director, Anti-Corruption Bureau, Gujarat State, AhmedabadCity	Level 16 in the pay matrix
Commissioner of Police- Ahmedabad City	Level 15 in the pay matrix
Addl. Director General of Police- CID (Crime & Railways)	Level 15 in the pay matrix
Addl. Director General of Police- Intelligence	Level 15 in the pay matrix
Addl. Director General of Police- Law & Order	Level 15 in the pay matrix
Addl. Director General of Police- Armed Police (Armed unit)	Level 15 in the pay matrix
Addl. Director General of Police- Administration	Level 15 in the pay matrix
Commissioner of Police- Surat City	Level 15 in the pay matrix
Commissioner of Police- Vadodara City	Level 15 in the pay matrix
Addl. Director General of Police, Training	Level 15 in the pay matrix
Commissioner of Police- Rajkot	Level 15 in the pay matrix
Joint Commissioner of Police-Crime, Ahmedabad City	Level 14 in the pay matrix
Inspector General of Police- Ahmedabad Range	Level 14 in the pay matrix
Inspector General of Police- Vadodra Range	Level 14 in the pay matrix
Inspector General of Police- Rajkot Range	Level 14 in the pay matrix
Inspector General of Police- Gandhinagar Range	Level 14 in the pay matrix
Inspector General of Police- Junagarh Range	Level 14 in the pay matrix
Inspector General of Police- Surat Range	Level 14 in the pay matrix
Inspector General of Police- Border Range, Bhuj	Level 14 in the pay matrix
Inspector General of Police- CID (IB)	Level 14 in the pay matrix
Inspector General of Police- CID (Crime)	Level 14 in the pay matrix
Inspector General of Police- Operation	Level 14 in the pay matrix
Additional Director – Anti Corruption Bureau	Level 14 in the pay matrix
Principal State Police Academy, Karai, Gandhinagar	Level 14 in the pay matrix
Joint Commissioner of Police - Sector-1, Ahmedabad City	Level 14 in the pay matrix
Joint Commissioner of Police - Sector-II, Ahmedabad City	Level 14 in the pay matrix
Joint Commissioner of Police - Headquarters, Ahmedabad City	Level 14 in the pay matrix
Joint Commissioner of Police - Traffic, Ahmedabad	Level 14 in the pay matrix
Joint Commissioner of Police - Sector-1, Surat City	Level 14 in the pay matrix
Joint Commissioner of Police - Sector-II, Surat City	Level 14 in the pay matrix
Inspector General of Police- Railways	Level 14 in the pay matrix
Inspector General of Police- Costal Security	Level 14 in the pay matrix
Deputy Inspector General of Police- Law & Order	Level 13A in the pay matrix
Deputy Inspector General of Police- Armed Police	Level 13A in the pay matrix
Deputy Inspector General of Police- Enquiries	Level 13A in the pay matrix
Deputy Inspector General of Police- Planning &Modernization	Level 13A in the pay matrix
Deputy Inspector General of Police- CID (Crime)	Level 13A in the pay matrix
Deputy Inspector General of Police- Coastal Security	Level 13A in the pay matrix
Additional Commissioner of Police- Administration, Traffic &Crime, Rajkot City	Level 13A in the pay matrix
Additional Commissioner of Police- Crime & traffic ,Vadodara City	Level 13A in the pay matrix
Additional Commissioner of Police- Administration, AhmedabadCity.	Level 13A in the pay matrix
Additional Commissioner of Police- Special Branch, AhmedabadCity	Level 13A in the pay matrix
Joint Director- Anti Corruption Bureau	Level 13A in the pay matrix
Principal Police Training School- Vadodara	Level 13A in the pay matrix
Principal Police Training College- Junagarh	Level 13A in the pay matrix
Principal SRP Training Centre- Junagarh	Level 13A in the pay matrix
Deputy Inspector General of Police- Women Cell, Gandhinagar	Level 13A in the pay matrix
Deputy Inspector General of Police- Intelligence, Gandhinagar	Level 13A in the pay matrix
Additional Commissioner of Police- Traffic & Crime, SuratCity	Level 13A in the pay matrix
Deputy Inspector General of Police- CID (Crime-IV),Gandhinagar	Level 13A in the pay matrix
Deputy Inspector General of Police Panchmahal, Godhara Range	Level 13A in the pay matrix
Deputy Inspector General of Police, Bhavnagar Range	Level 13A in the pay matrix

[Haryana] [Substituted by Notification No. G.S.R. 84(E), dated 1.2.2017 (w.e.f. 23.9.1966).]

Director General of Police, Haryana	Level 17 in the pay matrix
Director General of Police, Prisons	Level 16 in the pay matrix
Addl. Director General of Police-Vigilance.	Level 15 in the pay matrix
CG, HG & Dir. CD	Level 15 in the pay matrix
Addl. Director General of Police- Law & Order	Level 15 in the pay matrix
Addl. Director General of Police- Administration	Level 15 in the pay matrix
Addl. Director General of Police- CID	Level 15 in the pay matrix
Addl. Director General of Police, State Crime Branch	Level 15 in the pay matrix
Inspector General of Police, Administration	Level 14 in the pay matrix
Inspector General of Police, Haryana Police Academy	Level 14 in the pay matrix
Inspector General of Police, South Range, Rewari	Level 14 in the pay matrix
Inspector General of Police Karnal Range	Level 14 in the pay matrix
Inspector General of Police, Hisar Range	Level 14 in the pay matrix
Inspector General of Police, Rohtak Range	Level 14 in the pay matrix
Commissioner of Police, Gurgaon	Level 14 in the pay matrix
Commissioner of Police Faridabad	Level 14 in the pay matrix
Inspector General of Police, Railways & Commando	Level 14 in the pay matrix
Inspector General of Police, Modernization	Level 14 in the pay matrix
Inspector General of Police, Telecommunication	Level 14 in the pay matrix
Inspector General of Police, Security	Level 14 in the pay matrix
Commissioner of Police, Ambala-Panchkula	Level 14 in the pay matrix
Inspector General of Police, Law & Order	Level 14 in the pay matrix
Inspector General of Police, SVB	Level 14 in the pay matrix
Inspector General of Police, State Crime Branch	Level 14 in the pay matrix
Dy. Inspector General of Police- Admn.	Level 13A in the pay matrix
Dy. Inspector General of Police- Home Guard	Level 13A in the pay matrix
Dy. Inspector General of Police- State Vigilance Bureau	Level 13A in the pay matrix
Dy. Inspector General of Police- Security	Level 13A in the pay matrix
Deputy Inspector General of Police, State Crime Branch	Level 13A in the pay matrix
Joint Commissioner of Police, Gurgaon	Level 13A in the pay matrix
Joint Commissioner of Police Faridabad	Level 13A in the pay matrix
Deputy Inspector General of Police, CID	Level 13A in the pay matrix
Dy. Inspector General of Police, IRB	Level 13A in the pay matrix
Joint Commissioner of Police, Traffic, Gurgaon	Level 13A in the pay matrix
Joint Commissioner of Police, Ambala-Panchkula	Level 13A in the pay matrix
Deputy Inspector General of Police, PTS Sunaria	Level 13A in the pay matrix
Deputy Inspector General of Police, Haryana Armed Police	Level 13A in the pay matrix
Deputy Inspector General of Police, State Crime Record Bureau	Level 13A in the pay matrix
Deputy Inspector General of Police, Crime Against Women)	Level 13A in the pay matrix

Himachal Pradesh

Director General of Police, Himachal Pradesh (Head of PoliceForce),	Level 17 in the Pay Matrix
Addl. Director General of Police - Vig. &Enf.	Level 15 in the Pay Matrix
Addl. Director General of Police - CID	Level 15 in the Pay Matrix
Addl. Director General of Police, Law & Order	Level 15 in the Pay Matrix
Addl. Director General of Police, Training & Armed Police	Level 15 in the Pay Matrix
Inspector General of Police - CID	Level 14 in the Pay Matrix
Inspector General of Police - SV & ACB	Level 14 in the Pay Matrix
Inspector General of Police - Law & Order	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence	Level 14 in the Pay Matrix
Inspector General of Police - Armed Police	Level 14 in the Pay Matrix
Inspector General of Police - Police Academy, Training andResearch	Level 14 in the Pay Matrix
Inspector General of Police - Welfare &Admn.	Level 14 in the Pay Matrix
Inspector General of Police - Ranges	Level 14 in the Pay Matrix
Inspector General of Police - C & TS, Logistics	Level 14 in the Pay Matrix
Principal - PTC (Daroh)	Level 13A in the Pay Matrix
Deputy Inspector General of Police - SV & ACB	Level 13A in the Pay Matrix
Deputy Inspector General of Police - CID	Level 13A in the Pay Matrix
Deputy Inspector General of Police - TT & R	Level 13A in the Pay Matrix
Deputy Inspector General of Police - CID(Security)	Level 13A in the Pay Matrix
Deputy Inspector General of Police - NCB (CID)	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Cyber Crime (CID)	Level 13A in the Pay Matrix

Jammu & Kashmir

Director General of Police & Inspector General of Police(Head of Police Force),	Level 17 in the Pay Matrix
Director General of Police - Prisons	Level 16 in the Pay Matrix
Additional Director General of Police - Headquarters	Level 15 in the Pay Matrix
Additional Director General of Police - Crime InvestigationDepartment	Level 15 in the Pay Matrix
Additional Director General of Police - Armed Police	Level 15 in the Pay Matrix
Additional Director General of Police - Home Guards &Security	Level 15 in the Pay Matrix
Inspector General of Police - Headquarters	Level 14 in the Pay Matrix
Inspector General of Police - Traffic	Level 14 in the Pay Matrix
Inspector General of Police - Crime Investigation Department	Level 14 in the Pay Matrix
Inspector General of Police - Armed Police	Level 14 in the Pay Matrix
Inspector General of Police - Security	Level 14 in the Pay Matrix
Inspector General of Police - Crime & Railways	Level 14 in the Pay Matrix
Inspector General of Police/Director - S.K. Police Academy	Level 14 in the Pay Matrix
Inspector General of Police - Technical Services	Level 14 in the Pay Matrix
Inspector General of Police - Personnel & Training	Level 14 in the Pay Matrix
Inspector General of Police - Kashmir Zone	Level 14 in the Pay Matrix
Inspector General of Police - Jammu Zone	Level 14 in the Pay Matrix
Inspector General of Police - IRP Battalions	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Crime InvestigationDepartment	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Personnel, PHQ	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Administration, PHQ	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Home Guards & CivilDefence	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Police	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Crime & Railways	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Security	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Traffic	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Rajouri - Poonch	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Baramulla - Kupwara	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Kashmir	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Jammu	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Udhampur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Doda	Level 13A in the Pay Matrix
Deputy Inspector General of Police - SKR Anantnag	Level 13A in the Pay Matrix

Jharkhand

Director General of Police, Jharkhand (Head of Police Force),	Level 17 in the Pay Matrix
Director General of Police, Home Guard & Fire services	Level 16 in the Pay Matrix
Addl. Director General of Police, Headquarters	Level 15 in the Pay Matrix
Addl. Director General of Police, Training & Modernization	Level 15 in the Pay Matrix
Addl. Director General of Police, CID	Level 15 in the Pay Matrix
Addl. Director General of Police, Special Branch	Level 15 in the Pay Matrix
Addl. Director General of Police - Law & Order	Level 15 in the Pay Matrix
Addl. Director General of Police - JAP	Level 15 in the Pay Matrix
Inspector General of Police, Operations - cum - STF &ATS	Level 14 in the Pay Matrix
Inspector General of Police, Training	Level 14 in the Pay Matrix
Inspector General of Police, SAF (JAP)	Level 14 in the Pay Matrix
Inspector General of Police, Organized Crime	Level 14 in the Pay Matrix
Inspector General of Police, CID	Level 14 in the Pay Matrix
Inspector General of Police, Special Branch	Level 14 in the Pay Matrix
Inspector General of Police, Railway Police	Level 14 in the Pay Matrix
Inspector General of Police, Ranchi Zone	Level 14 in the Pay Matrix
Inspector General of Police, Dumka Zone	Level 14 in the Pay Matrix
Inspector General of Police, Bokaro Zone	Level 14 in the Pay Matrix
Inspector General of Police - Human Rights	Level 14 in the Pay Matrix
Inspector General of Police, Police Modernization &Provisioning	Level 14 in the Pay Matrix
Inspector General of Police - Vigilance	Level 14 in the Pay Matrix
Inspector General of Police - Palamu	Level 14 in the Pay Matrix
Deputy Inspector General of Police, Ranchi Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Hazaribagh Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Palamu Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Dumka Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Koyala Kshetra Bokaro Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Headquarter &Personnel	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Budget	Level 13A in the Pay Matrix
Deputy Inspector General of Police, CID	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PTC	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Special Branch	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Kolhan Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, HG & FS	Level 13A in the Pay Matrix
Deputy Inspector General of Police, STF	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Communication &Technical Services	Level 13A in the Pay Matrix

Karnataka

Director General of Police, Karnataka(Head of Police Force),	Level 17 in the Pay Matrix
Commandant Gen. Home Guards & Ex - Officio Director, CivilDefence & Director Fire Force	Level 16 in the Pay Matrix
Director General of Police, CID, Special Units & EconomicOffences, Bengaluru	Level 16 in the Pay Matrix
Addl. Director General of Police - Administration	Level 15 in the Pay Matrix
Addl. Director General of Police - L & O	Level 15 in the Pay Matrix
Commissioner of Police - Bengaluru City	Level 15 in the Pay Matrix
Addl. Director General of Police - Lokayukta	Level 15 in the Pay Matrix
Addl. Director General of Police - K.S.R.P.	Level 15 in the Pay Matrix
Addl. Director General of Police - Intelligence	Level 15 in the Pay Matrix
Addl. Director General of Police - Crimes & TechnicalServices	Level 15 in the Pay Matrix
Addl. Director General of Police - Communication, Logistic &Modernization, Bengaluru	Level 15 in the Pay Matrix
Addl. Director General of Police - Internal Security, Divn.Bengaluru	Level 15 in the Pay Matrix
Addl. Director General of Police - Recruitment	Level 15 in the Pay Matrix
Inspector General of Police - CID	Level 14 in the Pay Matrix
Inspector General of Police - PCW	Level 14 in the Pay Matrix
Inspector General of Police - KSRP	Level 14 in the Pay Matrix
Addl. Comm. Of Police, Traffic & Security, Bengaluru City	Level 14 in the Pay Matrix
Inspector General of Police - Southern Range, Mysore	Level 14 in the Pay Matrix
Inspector General of Police - Northern Range, Belgaun	Level 14 in the Pay Matrix
Inspector General of Police - Eastern Range, Davangere	Level 14 in the Pay Matrix
Inspector General of Police - Western Range, Mangalore	Level 14 in the Pay Matrix
Inspector General of Police - Central Range, Bengaluru	Level 14 in the Pay Matrix
Inspector General of Police - North Eastern Range, Kalaburgi	Level 14 in the Pay Matrix
Inspector General of Police - Directorate of Civil RightsEnforcement	Level 14 in the Pay Matrix
Inspector General of Police - Grievances & Human Rights	Level 14 in the Pay Matrix
Inspector General of Police & Comm. Of Police, Mysore City	Level 14 in the Pay Matrix
Inspector General of Police & Comm. Of Police, Hubli -Dharwad City	Level 14 in the Pay Matrix
Inspector General of Police - Planning & Modernization	Level 14 in the Pay Matrix
Inspector General of Police - CID & Economic Offences	Level 14 in the Pay Matrix
Addl. Comm. Of Police, L & O, Bengaluru City	Level 14 in the Pay Matrix
Inspector General of Police - Training, Bengaluru	Level 14 in the Pay Matrix
Inspector General of Police & Addl. Commandant Gen. HomeGuards & Ex - Officio Addl. Director, Civil Defence ,Bengaluru	Level 14 in the Pay Matrix
Inspector General of Police - Administration (Chief Office),Bengaluru	Level 14 in the Pay Matrix
Inspector General of Police - Headquarters - I, Bengaluru	Level 14 in the Pay Matrix
Inspector General of Police - Internal Security DivisionOperations	Level 14 in the Pay Matrix
Inspector General of Police & Additional Commissioner ofPolice - Administration, Bengaluru City	Level 14 in the Pay Matrix
Inspector General of Police, Internal Security Division(Investigation & Counter Intelligence)	Level 14 in the Pay Matrix
Inspector General of Police and Commissioner of Police,Mangaluru City	Level 14 in the Pay Matrix
Inspector General of Police and Additional Commissioner ofPolice Crime, Bengaluru City	Level 14 in the Pay Matrix
Inspector General of Police and Director, Karnataka PoliceAcademy	Level 14 in the Pay Matrix
Secretary to Government - PCAS, Bengaluru	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Head Quarters	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Railways	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Forest Cell	Level 13A in the Pay Matrix
Deputy Inspector General of Police - KSRP	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Lokayukta	Level 13A in the Pay Matrix
DIG & Joint Commissioner of Police - CAR units, BengaluruCity	Level 13A in the Pay Matrix
DIG & Comm. For Traffic & Road Safety	Level 13A in the Pay Matrix
Deputy Inspector General of Police and Joint Commissioner ofPolice - Crime Bengaluru City	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Police Fire Services	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Intelligence	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Directorate of CivilRights Enforcement	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Economic Offences Wing	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Security	Level 13A in the Pay Matrix
Deputy Inspector General of Police - CID	Level 13A in the Pay Matrix
Deputy Inspector General of Police & Commander Anti NaxalForce	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Internal Security	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Prison	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Recruitment	Level 13A in the Pay Matrix
Deputy Inspector General of Police and Commissioner of Police,Belagavi	Level 13A in the Pay Matrix

Kerala

Director General of Police, Kerala (Head of Police Force),	Level 17 in the Pay Matrix
Director , Vigilance & Anti Corruption Bureau	Level 16 in the Pay Matrix
Additional Director General of Police - Intelligence	Level 15 in the Pay Matrix
Additional Director General of Police - Crimes	Level 15 in the Pay Matrix
Additional Director General of Police - Training	Level 15 in the Pay Matrix
Additional Director General of Police - Headquarters	Level 15 in the Pay Matrix
Additional Director General of Police - Vigilance	Level 15 in the Pay Matrix
Additional Director General of Police - Prisons	Level 15 in the Pay Matrix
Additional Director General of Police - Fire Force	Level 15 in the Pay Matrix
Additional Director General of Police - Transport Commissioner	Level 15 in the Pay Matrix
Inspector General of Police - Intelligence	Level 14 in the Pay Matrix
Inspector General of Police - Homicide and Hurt Wing	Level 14 in the Pay Matrix
Inspector General of Police - Training	Level 14 in the Pay Matrix
Inspector General of Police - Headquarters	Level 14 in the Pay Matrix
Inspector General of Police - Vigilance	Level 14 in the Pay Matrix
Inspector General of Police - North Zone	Level 14 in the Pay Matrix
Inspector General of Police - South Zone	Level 14 in the Pay Matrix
Inspector General of Police - State Crime Records Bureau	Level 14 in the Pay Matrix
Inspector General of Police - Armed Police Battalions	Level 14 in the Pay Matrix
Inspector General of Police - Human Right Commission	Level 14 in the Pay Matrix
Inspector General of Police - PCR	Level 14 in the Pay Matrix
Inspector General of Police - Internal Security	Level 14 in the Pay Matrix
Inspector General of Police - Security	Level 14 in the Pay Matrix
Inspector General of Police - Traffic and Road SafetyManagement	Level 14 in the Pay Matrix
Inspector General of Police - Organized Crime Wing	Level 14 in the Pay Matrix
Inspector General of Police - Economic Offence Wing	Level 14 in the Pay Matrix
Inspector General of Police - Coastal Police	Level 14 in the Pay Matrix
Inspector General of Police - Home Guards, Community Policingand Gender Justice	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Thiruvananthapuram Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Ernakulam Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Thrissur Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Kannur Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Intelligence	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Police Battalions	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Administration	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Training	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Headquarters	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Vigilance	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Digital Forensic and ICTEnabled Services.	Level 13A in the Pay Matrix
Commissioner of Police - Thiruvananthapuram City	Level 13A in the Pay Matrix
Commissioner of Police - Kochi City	Level 13A in the Pay Matrix
Commissioner of Police - Kozhikode City	Level 13A in the Pay Matrix

Madhya Pradesh

Director General of Police - Madhya Pradesh (Head of PoliceForce),	Level 17 in the Pay Matrix
Director General of Police - Home Guards	Level 16 in the Pay Matrix
Director General of Police - Jail, MP, Bhopal	Level 16 in the Pay Matrix
Director General of Police - Housing/Chairman, MP PoliceHousing Corporation	Level 16 in the Pay Matrix
Special Director General of Police - Training, PHQ, Bhopal	Level 16 in the Pay Matrix
Additional Director General of Police - Administration	Level 15 in the Pay Matrix
Additional Director General of Police - Intelligence	Level 15 in the Pay Matrix
Additional Director General of Police - CID	Level 15 in the Pay Matrix
Additional Director General of Police - SAF	Level 15 in the Pay Matrix
Additional Director General of Police - Provisioning	Level 15 in the Pay Matrix
Additional Director General of Police - AJK	Level 15 in the Pay Matrix
Additional Director General of Police - Planning	Level 15 in the Pay Matrix
Additional Director General of Police - Technical Services &Fire Services	Level 15 in the Pay Matrix
Additional Director General of Police - Selection &Recruitment	Level 15 in the Pay Matrix
Additional Director General of Police - Crime against Women	Level 15 in the Pay Matrix
Additional Director General of Police - Economic Offence Wing	Level 15 in the Pay Matrix
Additional Director General of Police - Telecommunication,Bhopal	Level 15 in the Pay Matrix
Additional Director General of Police - SCRB , Bhopal	Level 15 in the Pay Matrix
Additional Director General of Police - Railways	Level 15 in the Pay Matrix
Additional Director General of Police - Spl. Police Estt.,Lokayukt Organization	Level 15 in the Pay Matrix
Additional Director General of Police - Complaints and HumanRights, PHQ, Bhopal	Level 15 in the Pay Matrix
Inspector General of Police - Zones	Level 14 in the Pay Matrix
Inspector General of Police - Railways	Level 14 in the Pay Matrix
Inspector General of Police - SAF (Operation & Training)	Level 14 in the Pay Matrix
Inspector General of Police - Security/Law & Order	Level 14 in the Pay Matrix
Inspector General of Police - JNPA, Sagar	Level 14 in the Pay Matrix
Inspector General of Police - Rustamji Armed Police TrainingCollege, Indore	Level 14 in the Pay Matrix
Inspector General of Police - State Crime Records Bureau	Level 14 in the Pay Matrix
Inspector General of Police - State Industrial Security Force	Level 14 in the Pay Matrix
Inspector General of Police - Narcotics	Level 14 in the Pay Matrix
Inspector General of Police - Home Guard	Level 14 in the Pay Matrix
Inspector General of Police - (CID) - Bhopal	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence	Level 14 in the Pay Matrix
Inspector General of Police - Administration	Level 14 in the Pay Matrix
Inspector General of Police - CID (Vigilance Investigation)	Level 14 in the Pay Matrix
Inspector General of Police - Planning	Level 14 in the Pay Matrix
Inspector General of Police - AnusuchitJaatiKalyan	Level 14 in the Pay Matrix
Inspector General of Police - Police Training & ResearchInstitute &Traffic	Level 14 in the Pay Matrix
Inspector General of Police - Special Armed Force Bhopal Range	Level 14 in the Pay Matrix
Inspector General of Police - Special Armed Force JabalpurRange	Level 14 in the Pay Matrix
Inspector General of Police - Special Armed Force GwaliorRange	Level 14 in the Pay Matrix
Inspector General of Police - Special Armed Force Indore Range	Level 14 in the Pay Matrix
Inspector General of Police - Spl. Police Estt, LokayuktOrganization	Level 14 in the Pay Matrix
Inspector General of Police - Anti - Naxal Operations	Level 14 in the Pay Matrix
Inspector General of Police - Anti Terrorist Cell	Level 14 in the Pay Matrix
Inspector General of Police - Economic Offences Wing	Level 14 in the Pay Matrix
Inspector General of Police - Training	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Administration	Level 13A in the Pay Matrix
Deputy Inspector General of Police - CID (Investigation)	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Urban Range, Bhopal	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Counter Intelligence	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Bhopal, Rural	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range, Hoshangabad	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range, Ujjain	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Ratlam	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Indore Rural	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Khargone	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Gwalior	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Chambal	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Sagar	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Economic Offence Wing	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Urban Range, Indore	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Chhatarpur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Jabalpur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Chhindwara	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Rewa	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Balaghat	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range Shahdol	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Lokayukta, Bhopal	Level 13A in the Pay Matrix

[Maharashtra] [Substituted by Notification No. G.S.R. 1037(E), dated 16.10.2018 (w.e.f 23.9.2016).]

Director General of Police, Maharashtra	Level 17 in the pay matrix
Director General of Police-Anti CorruptionBureau	Level 16 in the pay matrix
Managing Director, Maharashtra, State PoliceHousing and Welfare Corporation, Mumbai	Level 16 in the pay matrix
Director General, Legal and Technical,Maharashtra State, Mumbai	Level 16 in the pay matrix

Addl. Director General of Police-Law &Order, Maharashtra State, Mumbai.	Level 15 in the pay matrix
Commissioner of Police- Nagpur City	Level 15 in the pay matrix
Commissioner of Police, Brihan Mumbai	Level 15 in the pay matrix
Additional Director General of Police, CrimeInvestigation Department, Maharashtra State, Pune.	Level 15 in the pay matrix
Commissioner, State Intelligence Department,Maharashtra State, Mumbai	Level 15 in the pay matrix
Commissioner of Police, Thane City	Level 15 in the pay matrix
Commissioner of Police, Pune City	Level 15 in the pay matrix
Addl. Director General of Police-Training andSpecial Units, Maharashtra State, Mumbai	Level 15 in the pay matrix
Addl. Director General of Police-Estt.., MS,Mumbai	Level 15 in the pay matrix
Additional Director General of Police, StateReserve Police Force, MS, Mumbai	Level 15 in the pay matrix
Additional Director General of Police, Admin.,MS Mumbai	Level 15 in the pay matrix
Additional Director General of Police, AntiCorruption Bureau, MS Mumbai	Level 15 in the pay matrix
Additional Director General of Police, Planning& Coordination, MS, Mumbai	Level 15 in the pay matrix
Additional Director General of Police, HighwayTraffic, MS, Mumbai	Level 15 in the pay matrix
Commissioner of Police, Navi Mumbai	Level 15 in the pay matrix
Addl., DGP Anti-Terrorist Squad, MaharashtraState, Mumbai	Level 15 in the pay matrix

Inspector General of Police, Konkan Range	Level 14 in the pay matrix
Inspector General of Police, Kolhapur Range	Level 14 in the pay matrix
Inspector General of Police, Nasik Range	Level 14 in the pay matrix
Inspector General of Police, Nagpur Range	Level 14 in the pay matrix
Inspector General of Police, Amravati Range	Level 14 in the pay matrix
Inspector General of Police, Aurangabad Range	Level 14 in the pay matrix
Inspector General of Police, Nanded Range	Level 14 in the pay matrix
Inspector General of Police (East Region), CrimeInvestigation Department, MS, Pune	Level 14 in the pay matrix
Inspector General of Police, Prevention ofAtrocities against Women, Maharashtra State, Mumbai	Level 14 in the pay matrix
Inspector General of Police, Estt., Mumbai	Level 14 in the pay matrix
Inspector General of Police, (West Region),Crime Investigation Department, MS, Pune	Level 14 in the pay matrix
Joint Commissioner of Police, (Crime), Brihan,Mumbai	Level 14 in the pay matrix
Joint Commissioner of Police (Administration),Brihan Mumbai	Level 14 in the pay matrix
Joint Commissioner of Police (Law & Order) ,Brihan Mumbai	Level 14 in the pay matrix
Joint Commissioner of Police, Thane City	Level 14 in the pay matrix
Joint Commissioner of Police, Pune City	Level 14 in the pay matrix
Joint Commissioner of Police, Nagpur City	Level 14 in the pay matrix
Joint Commissioner of Police, State IntelligenceDepartment, MS, Mumbai	Level 14 in the pay matrix
Joint Commissioner of Police, Traffic, BrihanMumbai	Level 14 in the pay matrix
Commissioner of Police, Railway, Mumbai	Level 14 in the pay matrix
Commissioner of Police, Nasik City	Level 14 in the pay matrix
Commissioner of Police, Aurangabad City	Level 14 in the pay matrix
Director, Maharashtra Police Academy, Nasik	Level 14 in the pay matrix
Inspector General of Police, (Cyber Security),Maharashtra State, Mumbai	Level 14 in the pay matrix
Inspector General of Police, Economic OffenceWings, Crime Investigation Department, Maharashtra State, Pune	Level 14 in the pay matrix
Joint Commissioner of Police, Navi, Mumbai	Level 14 in the pay matrix
Inspector General of Police (L&O), MS,Mumbai	Level 14 in the pay matrix
Inspector General of Police (Admin.), MS, Mumbai	Level 14 in the pay matrix
Joint Commissioner of Police, EOW, Brihan Mumbai	Level 14 in the pay matrix

Additional Commissioner of Police, North RegionBrihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police, South Region,Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police, West Region,Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police, CentralRegion, Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police, Crime Branch,Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police Armed Police ,Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police, SpecialBranch, Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police, Protection &Security, Brihan Mumbai	Level 13A in the pay matrix
DIGP, CID, MS Pune	Level 13A in the pay matrix
Additional Commissioner of Police, Crime Branch,Thane City	Level 13A in the pay matrix
Additional Commissioner of Police, Crime Branch,Pune City	Level 13A in the pay matrix
Additional Commissioner of Police, Crime Branch,Nagpur City	Level 13A in the pay matrix
Additional Commissioner of Police, (North Region), Nagpur	Level 13A in the pay matrix
Additional Commissioner of Police,Administration, Thane City	Level 13A in the pay matrix
Additional Commissioner of Police, East Region,Brihan Mumbai	Level 13A in the pay matrix
Additional Commissioner of Police,Administration, Pune City	Level 13A in the pay matrix
Additional Commissioner of Police, North Region,Pune City	Level 13A in the pay matrix
Additional Commissioner of Police, South Region,Pune City	Level 13A in the pay matrix
Additional Commissioner of Police, East Region,Thane City	Level 13A in the pay matrix
Additional Commissioner of Police, West Region,Thane City	Level 13A in the pay matrix
Additional Commissioner of Police, South Region,Nagpur City	Level 13A in the pay matrix
Additional Commissioner of Police, AntiCorruption Bureau, Brihan Mumbai	Level 13A in the pay matrix
Commissioner of Police –Solapur City	Level 13A in the pay matrix
Commissioner of Police, Amravati City	Level 13A in the pay matrix
Joint Director, Maharashtra Police Academy,Nasik	Level 13A in the pay matrix
Deputy Inspector General of Police-State ReservePolice Force, Maharashtra State, Mumbai	Level 13A in the pay matrix
Deputy Inspector General of Police-AntiTerrorist Squad, Pune	Level 13A in the pay matrix
Dy. Inspector General of Police, Cyber Security,Maharashtra State, Mumbai	Level 13A in the pay matrix
Dy. Inspector General of Police, GadhchiroliRange	Level 13A in the pay matrix
Additional Commissioner of Police, Traffic,Brihan Mumbai	Level 13A in the pay matrix
Additional commissioner of Police(Administration), Navi Mumbai	Level 13A in the pay matrix
Deputy Inspector General of Police, EconomicOf fence Wings, Crime Investigation Department, Maharashtra State,Pune.	Level 13A in the pay matrix

Manipur

Director General of Police Manipur (Head of Police Force),	Level 17 in the Pay Matrix
Addl. Director General of Police - Armed Police & Training	Level 15 in the Pay Matrix
Addl. Director General of Police - Intelligence	Level 15 in the Pay Matrix
Additional Director General of Police - Home Guards	Level 15 in the Pay Matrix
Addl. Director General of Police - Law & Order	Level 15 in the Pay Matrix
Inspector General of Police - Zone - I	Level 14 in the Pay Matrix
Inspector General of Police - Zone - II	Level 14 in the Pay Matrix
Inspector General of Police - Zone - III	Level 14 in the Pay Matrix
Inspector General of Police - Administration	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence, Narcotics &Border Affairs	Level 14 in the Pay Matrix
Inspector General of Police - Training, Human Right and RTI	Level 14 in the Pay Matrix
Inspector General of Police - Armed Police, Operations &Provisioning	Level 14 in the Pay Matrix
Director - MPTS	Level 14 in the Pay Matrix
Inspector General of Police - LO - III	Level 14 in the Pay Matrix
Inspector General of Police - Prisons	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Armed Police - I	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Police - II	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Headquarter/Administration	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range - I	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range - II	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range - III	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range - IV	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Intelligence, Narcotics &Border Affairs	Level 13A in the Pay Matrix
Deputy Director (MPTS)	Level 13A in the Pay Matrix
Deputy Inspector General of Police - CID/Crime Branch	Level 13A in the Pay Matrix

[Nagaland] [Substituted by Notification No. G.S.R. 1605(E), dated 29.12.2017 (w.e.f. 23.9.2016).]

Director General of Police, Nagaland	Level 17 in the pay matrix
Additional Director General of Police - Law &Order	Level 15 in the pay matrix
Additional Director General of Police -Administration	Level 15 in the pay matrix
Inspector General of Police, Headquarters	Level 14 in the pay matrix
Inspector General of Police (Int. & CID)	Level 14 in the pay matrix
Inspector General of Police, Range	Level 14 in the pay matrix
Inspector General of Police, Border Training	Level 14 in the pay matrix
Inspector General of Police, Home Guards &Director Civil Defence	Level 14 in the pay matrix
Inspector General of Police, Crime	Level 14 in the pay matrix
Inspector General of Police, NAP	Level 14 in the pay matrix
Inspector General of Police (NPTO)	Level 14 in the pay matrix
Inspector General of Police, Vigilance	Level 14 in the pay matrix
Deputy Inspector General of Police, Headquarters	Level 13A in the pay matrix
Deputy Inspector General of Police, RangeMokokchung	Level 13A in the pay matrix
Deputy Inspector General of Police, Range Kohima	Level 13A in the pay matrix
Deputy Inspector General of Police, Training	Level 13A in the pay matrix
Deputy Inspector General of Police (Int.)	Level 13A in the pay matrix
Deputy Inspector General of Police, Human Rights& Social Justice	Level 13A in the pay matrix
Deputy Inspector General of Police, Planning /Modernization	Level 13A in the pay matrix
Deputy Inspector General of Police, RangeDimapur	Level 13A in the pay matrix
Deputy Inspector General of Police, NAP Kohima	Level 13A in the pay matrix
Deputy Inspector General of Police, NAP Tuensang	Level 13A in the pay matrix
Commissioner of Police, Dimapur	Level 13A in the pay matrix

[Odisha] [Substituted by Notification No. G.S.R. 1041(E), dated 18.10.2018.]

Director General of Police, Odisha	Level 17 in the pay matrix
Commandant General Home Guards & DirectorGeneral and Inspector General of Police- Fire Services	Level 16 in the pay matrix

Additional Director General & InspectorGeneral of Police- CID, Crime Branch	Level 15 in the pay matrix
Director- cum- Additional Director General ofPolice- Intelligence	Level 15 in the pay matrix
Additional Director General of Police- HRPC	Level 15 in the pay matrix
Additional Director General of Police- S.A.P.	Level 15 in the pay matrix
Inspector General of Prisons & DirectorCorrectional Services	Level 15 in the pay matrix
Additional Director General of Police- Vigilance	Level 15 in the pay matrix
Additional Director General of Police- Training	Level 15 in the pay matrix
Additional Director General of Police-Headquarters	Level 15 in the pay matrix
ADGP, Law & Order	Level 15 in the pay matrix

Additional Director- Cum- Inspector General ofPolice- Intelligence	Level 14 in the pay matrix
Inspector General of Police- CID, Crime Branch	Level 14 in the pay matrix
Inspector General of Police- Vigilance	Level 14 in the pay matrix
Inspector General of Police- Personnel	Level 14 in the pay matrix
Inspector General of Police- Modernization	Level 14 in the pay matrix
Inspector General of Police- Fire Services &Home Guards	Level 14 in the pay matrix
Inspector General of Police- Railways	Level 14 in the pay matrix
Inspector General of Police- Forensic ScienceService	Level 14 in the pay matrix
Special Secretary to Government- Home Department	Level 14 in the pay matrix
Inspector General of Police- Training	Level 14 in the pay matrix
Inspector General of Police- Operations ( Anti-Naxalite Activities)	Level 14 in the pay matrix
Inspector General of Police- Provisioning	Level 14 in the pay matrix
Inspector General of Police- Special ArmedPolice	Level 14 in the pay matrix
Director- State Crime Record Bureau	Level 14 in the pay matrix
Inspector General of Police- Ranges	Level 14 in the pay matrix
Commissioner of Police Twin Cities, Bhubaneswar& Cuttack	Level 14 in the pay matrix
Inspector General of Police- Human RightsProtection Cell	Level 14 in the pay matrix
Addl. CP, BBSR-CTC	Level 14 in the pay matrix
Inspector General of Police, EOW	Level 14 in the pay matrix

Deputy Inspector General of Police –Ranges	Level 13A in the pay matrix
Deputy Inspector General of Police –Vigilance	Level 13A in the pay matrix
Deputy Inspector General of Police –Personnel	Level 13A in the pay matrix
Deputy Inspector General of Police –Communication	Level 13A in the pay matrix
Deputy Inspector General of Police –Training	Level 13A in the pay matrix
Deputy Inspector General of Police – HomeGuards	Level 13A in the pay matrix
Deputy Inspector General of Police –Modernization	Level 13A in the pay matrix
Deputy Inspector General of Police – HumanRights and Social Justice	Level 13A in the pay matrix
Deputy Inspector General of Police –Headquarters	Level 13A in the pay matrix
Deputy Inspector General of Police –Intelligence	Level 13A in the pay matrix
Deputy Inspector General of Police –CID/Crime	Level 13A in the pay matrix
Deputy Inspector General of Police –Computers	Level 13A in the pay matrix
Deputy Inspector General of Police –S.A.P.	Level 13A in the pay matrix
Additional Commissioner of Police	Level 13A in the pay matrix
Principal, Police Training College	Level 13A in the pay matrix
Commissioner of Police, Sambalpur	Level 13A in the pay matrix

Punjab

Director General of Police, Punjab (Head of Police Force),	Level 17 in the Pay Matrix
Director General of Police - Punjab Home Guards and CivilDefence, Chandigarh	Level 16 in the Pay Matrix
Addl. Director General of Police - Administration, Punjab,Chandigarh	Level 15 in the Pay Matrix
Addl. Director General of Police - Security, Punjab,Chandigarh	Level 15 in the Pay Matrix
Addl. Director General of Police - Intelligence, Punjab,Chandigarh	Level 15 in the Pay Matrix
Addl. Director General of Police - Training - cum - DirectorMRS PPA, Phillaur	Level 15 in the Pay Matrix
Addl. Director General of Police - Armed Battalions, Jalandhar	Level 15 in the Pay Matrix
Additional Director General of Police, Crime, Punjab,Chandigarh	Level 15 in the Pay Matrix
Additional Director General of Police - Law & Order,Punjab, Chandigarh	Level 15 in the Pay Matrix
Inspector General of Police - HRD - cum - Community Policing,Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Information Technology &Telecommunications, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - IRB, Punjab, Patiala	Level 14 in the Pay Matrix
Inspector General of Police, Zonal - I, Punjab, Patiala	Level 14 in the Pay Matrix
Inspector General of Police - Zonal - II, Punjab, Jalandhar	Level 14 in the Pay Matrix
Inspector General of Police - GRP, Punjab, Patiala	Level 14 in the Pay Matrix
Inspector General of Police - Commando, PB, Bahadurgarh,Patiala	Level 14 in the Pay Matrix
Inspector General of Police - PAP, Jalandhar Cantt.	Level 14 in the Pay Matrix
Inspector General of Police - Crime, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Headquarters, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Provisioning &Modernization, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Border, Amritsar	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Human Rights, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Traffic, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Security, Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - E.O.W., Punjab, Chandigarh	Level 14 in the Pay Matrix
Inspector General of Police - Ferozepur Zone, Ferozepur	Level 14 in the Pay Matrix
Inspector General of Police - Spl. Narcotic Cell, Punjab,Chandigarh.	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Crime, Punjab, Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Range - Jalandhar,Ferozepur, Patiala, Amritsar, Ludhiana and Faridkot	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Administration,Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - cum - Joint Director,MRS, Punjab, Police Academy, Phillaur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Administration, CDO,Bahadurgarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Counter Intelligence,Punjab, Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Intelligence, Punjab,Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Administration, IRB,Patiala	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Administration, PAP,Jalandhar	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Provisioning&Modernization	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Security, Punjab,Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Information Technology &Telecommunications, Punjab, Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - CM Security, Punjab,Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Legal Affairs, CPO,Punjab, Chandigarh	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Int.-II & STF, PB,Chandigarh.	Level 13A in the Pay Matrix

Rajasthan

Director General of Police, Rajasthan, (Head of Police Force)	Level 17 in the Pay Matrix
Director General - Anti Corruption Bureau	Level 16 in the Pay Matrix
Additional Director General of Police - Intelligence	Level 15 in the Pay Matrix
Additional Director General of Police - Crime Branch, Jaipur	Level 15 in the Pay Matrix
Additional Director General of Police - Training, Jaipur	Level 15 in the Pay Matrix
Additional Director General of Police - Administration and Law& Order, Jaipur	Level 15 in the Pay Matrix
Additional Director General of Police - Armed Battalions,Jaipur	Level 15 in the Pay Matrix
Additional Director General of Police - Headquarters, Jaipur	Level 15 in the Pay Matrix
Additional Director General of Police - Vigilance, Jaipur	Level 15 in the Pay Matrix
Additional Director General of Police - State Crime RecordsBureau	Level 15 in the Pay Matrix
Additional Director General of Police - Anti Terrorist Squad &Special Operation Group, Jaipur	Level 15 in the Pay Matrix
Inspector General of Police - Crime Branch, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Law & Order, Administration,Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Armed Battalions - I, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence, Jaipur	Level 14 in the Pay Matrix
Director - Rajasthan Police Academy, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Vigilance, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Security, Jaipur	Level 14 in the Pay Matrix
Police Commissioner, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Personnel, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Human Rights & Protection ofCivil Rights, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Railways, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Planning, Modernization &Welfare, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Telecommunication, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Anti Corruption Bureau - I,Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Jaipur Range, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Special Operation Group, Jaipur	Level 14 in the Pay Matrix
Inspector General of Police - Bikaner Range, Bikaner	Level 14 in the Pay Matrix
Inspector General of Police - - Bharatpur Range, Bharatpur	Level 14 in the Pay Matrix
Police Commissioner, Jodhpur	Level 14 in the Pay Matrix
Inspector General of Police - Jodhpur Range, Jodhpur	Level 14 in the Pay Matrix
Inspector General of Police - Ajmer Range, Ajmer	Level 14 in the Pay Matrix
Inspector General of Police - Kota Range, Kota	Level 14 in the Pay Matrix
Inspector General of Police - Udaipur Range, Udaipur	Level 14 in the Pay Matrix
Deputy Inspector General of Police - Security, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Personnel, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Training, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Anti Corruption Bureau -I, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Anti Corruption Bureau -II, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Battalions - I,Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Battalions - II,Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Crime Branch, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Intelligence, Jaipur	Level 13A in the Pay Matrix
Additional Director - Rajasthan Police Academy, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Law & Order, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Special Operation Group,Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Crime InvestigationDepartment CB, Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Anti Terrorist Squad,Jaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Anti Corruption Bureau,Udaipur	Level 13A in the Pay Matrix
Deputy Inspector General of Police - RPTC, Jodhpur	Level 13A in the Pay Matrix
Additional Commissioner of Police - I, Jaipur	Level 13A in the Pay Matrix
Additional Commissioner of Police - II, Jaipur	Level 13A in the Pay Matrix

[Sikkim] [Substituted by Notification No. G.S.R. 646(E), dated 27.6.2017 (w.e.f. 23.9.2016).]

Director General of Police, Sikkim	Level 17 in the pay matrix
Additional Director General of Police-SB	Level 15 in the pay matrix
Additional Director General of Police-CID & CP	Level 15 in the pay matrix
Inspector General of Police, HQ	Level 14 in the pay matrix
Inspector General of Police, Armed Police & Training	Level 14 in the pay matrix
Inspector General of Police- Law & Order	Level 14 in the pay matrix
Director, Sikkim Vigilance Police Force	Level 14 in the pay matrix
Deputy Inspector General of Police-Spl. Branch	Level 13A in the pay matrix
Deputy Inspector General of Police-Range	Level 13A in the pay matrix
Deputy Inspector General of Police-Plan./ Mordn./ Comn.	Level 13A in the pay matrix

[Tamil Nadu] [Substituted by Notification No. G.S.R. 1138(E), dated 26.11.2018 (w.e.f. 23.9.2016).]

Director General of Police, Tamil Nadu	Level 17 in Pay matrix
Chairman, TNUSRB, Chennai	Level 16 in Pay matrix
Director General of Police/Director, V&AC,Chennai	Level 16 in Pay matrix

Additional Director General of Police,Intelligence	Level 15 in Pay matrix
Commissioner of Police, Greater Chennai	Level 15 in Pay matrix
Additional Director General of Police, CrimeChennai	Level 15 in Pay matrix
Additional Director General of Police, EOWChennai	Level 15 in Pay matrix
Additional Director General of Police, CivilSupplies, CID Chennai	Level 15 in Pay matrix
Additional Director General of Police, SocialJustice & Human Rights, Chennai	Level 15 in Pay matrix
Additional Director General of Police,, Law &Order, Chennai	Level 15 in Pay matrix
Additional Director General of Police,Administration, Chennai	Level 15 in Pay matrix
Additional Director General of Police,Enforcement Chennai	Level 15 in Pay matrix
Additional Director General of Police,Headquarters, Chennai	Level 15 in Pay matrix
Additional Director General of Police, CrimeBranch, CID, Chennai	Level 15 in Pay matrix
Additional Director General of Police, ArmedPolice, Chennai	Level 15 in Pay matrix
Additional Director General of Police, CoastalSecurity, Group, Chennai	Level 15 in Pay matrix

Additional Commissioner of Police, North ChennaiPolice	Level 14 in Pay matrix
Inspector General of Police-North Zone Chennai	Level 14 in Pay matrix
Inspector General of Police-South one, Madurai	Level 14 in Pay matrix
Inspector General of Police, West Zone,Coimbatore	Level 14 in Pay matrix
Inspector General of Police- Central Zone,Trichy	Level 14 in Pay matrix
Inspector General of Police- IntelligenceChennai	Level 14 in Pay matrix
Inspector General of Police, Crime, Chennai	Level 14 in Pay matrix
Inspector General of Police, CBCID, Chennai	Level 14 in Pay matrix
Inspector General of Police-Technical Services	Level 14 in Pay matrix
Inspector General of Police- Training Chennai	Level 14 in Pay matrix
Inspector General of Police- Armed Police,Chennai	Level 14 in Pay matrix
Inspector General of Police- Member Secretary,TNUSRB	Level 14 in Pay matrix
Inspector General of Police- Railways	Level 14 in Pay matrix
Inspector General of Police- Admn., Chenni	Level 14 in Pay matrix
Inspector General of Police- HQrs., Chennai	Level 14 in Pay matrix
Inspector General of Police-EOW Chennai	Level 14 in Pay matrix
Inspector General of Police- V&AC, SpecialInvestigation Cell, Chennai	Level 14 in Pay matrix
Joint Director, V&AC, Chennai	Level 14 in Pay matrix
Addl. COP, South Chennai Police	Level 14 in Pay matrix
Inspector General of Police- Intelligence(Internal Security)	Level 14 in Pay matrix
Commissioner of Police, Triunelveli City	Level 14 in Pay matrix
Commissioner of Police, Salem City	Level 14 in Pay matrix
Commissioner of Police, Coim batore City	Level 14 in Pay matrix
Commissioner of Police, Trichy City	Level 14 in Pay matrix
Additional Commissioner of Police, Traffic,Chennai City	Level 14 in Pay matrix
IGP, COP, Trippur City	Level 14 in Pay matrix

Deputy Inspector General of Police- KancheepuramRange	Level 13A in Pay matrix
Deputy Inspector General of Police-Vellore Range	Level 13A in Pay matrix
Deputy Inspector General of Police- KoimbatoreRange	Level 13A in Pay matrix
Deputy Inspector General of Police- Trichy Range	Level 13A in Pay matrix
Deputy Inspector General of Police-Madurai Range	Level 13A in Pay matrix
Deputy Inspector General ofPolice-Ramanathapuram Range	Level 13A in Pay matrix
Deputy Inspector General of Police-TirunelveliRange	Level 13A in Pay matrix
Deputy Inspector General of Police-VillupuramRange	Level 13A in Pay matrix
Deputy Inspector General of Police- ThanjavurRange	Level 13A in Pay matrix
Deputy Inspector General of Police-DindigulRange	Level 13A in Pay matrix
Deputy Inspector General of Police- Salem Range	Level 13A in Pay matrix
Jt. Commissioner of Police, South Chennai	Level 13A in Pay matrix
Jt. Commissioner of Police, North Chennai	Level 13A in Pay matrix
Jt. Commissioner of Police, East, ChennaiPolice)	Level 13A in Pay matrix
Joint Commissioner of Police, Traffic, North,Chennai Police)	Level 13A in Pay matrix
Deputy Inspector General of Police- CIDIntelligence Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police- CB CID,Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police-Administration, Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police-(HQrs.)Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police- Training,Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police- Justice &Human Rights, Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police- ArmedPolice, Chennai	Level 13A in Pay matrix
Commissioner of Police-Madurai City	Level 13A in Pay matrix
Deputy Director-Vigilance & Anti, Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police-TechnicalServices Chennai	Level 13A in Pay matrix
Deputy Inspector General of Police- Railways,Chennai	Level 13A in Pay matrix
Deputy Inspector General/JCOP, Law & OrderWest, GCP	Level 13A in Pay matrix

Telangana

Director General of Police (Head of Police Force)	Level 17 in the Pay Matrix
Addl. Director General of Police	Level 15 in the Pay Matrix
Inspector General of Police	Level 14 in the Pay Matrix
Deputy Inspector General of Police	Level 13 A in the Pay Matrix

[Tripura] [Substituted by Notification No. G.S.R. 845(E), dated 6.7.2017 (w.e.f. 23.9.2016).]

Director General of Police, Tripura	Level 17 in the pay matrix
Director General of Police, Intelligence	Level 16 in the pay matrix
Additional Director General of Police	Level 15 in the pay matrix
Additional Director General of Police, Armed Police	Level 15 in the pay matrix
Inspector General of Police- Administration	Level 14 in the pay matrix
Inspector General of Police- Law & order	Level 14 in the pay matrix
Inspector General of Police- Training	Level 14 in the pay matrix
Inspector General of Police- Home Guards	Level 14 in the pay matrix
Inspector General of Police- TSR & Operations	Level 14 in the pay matrix
Inspector General of Police- Police Housing & Constructionand Welfare	Level 14 in the pay matrix
Inspector General of Police- Provisioning & Budget	Level 14 in the pay matrix
Deputy Inspector General of Police- A.P	Level 13A in the pay matrix
Deputy Inspector General of Police- CID	Level 13A in the pay matrix
Deputy Inspector General of Police- Southern Range	Level 13A in the pay matrix
Deputy Inspector General of Police- Training cum Director,KTDS Police Training Academy	Level 13A in the pay matrix
Deputy Inspector General of Police - Northern Range	Level 13A in the pay matrix
Deputy Inspector General of Police - AP (Ops-1)	Level 13A in the pay matrix
Deputy Inspector General of Police - AP (Ops-II)	Level 13A in the pay matrix

[Uttarakhand] [Substituted by Notification No. G.S.R. 1001(E), dated 8.8.2017.]

Director General of Police, (HoPF)	Level 17 in the pay matrix
Additional Director General of Police- Administration	Level 15 in the pay matrix
Additional Director General of Police- CID	Level 15 in the pay matrix
Inspector General of Police, Karmik, Uttarakhand	Level 14 in the pay matrix
Inspector General of Police, Cyber Crime & STF	Level 14 in the pay matrix
Inspector General of Police- Intelligence & Security,Uttarakhand	Level 14 in the pay matrix
Inspector General of Police, Training, Uttarakhand	Level 14 in the pay matrix
Inspector General of Police, HQ/Provisioning &Modernization	Level 14 in the pay matrix
Inspector General of Police, PAC	Level 14 in the pay matrix
Deputy Inspector General of Police, Security	Level 13A in the pay matrix
Deputy Inspector General of Police, Garhwal Range	Level 13A in the pay matrix
Deputy Inspector General of Police, Kumaon Range	Level 13A in the pay matrix
Deputy Inspector General of Police, Karmik	Level 13A in the pay matrix
Deputy Inspector General of Police, Intelligence	Level 13A in the pay matrix
Deputy Inspector General of Police, CID	Level 13A in the pay matrix
Deputy Inspector General of Police, Training-cum-Director, PTC	Level 13A in the pay matrix
Deputy Inspector General of Police, Director, Traffic	Level 13A in the pay matrix
Deputy Inspector General of Police, Vigilance	Level 13A in the pay matrix
Deputy Inspector General of Police, Fire Services	Level 13A in the pay matrix

Uttar Pradesh

Director General of Police, (Head of Police Force), UP,Lucknow	Level 17 in the Pay Matrix
Director Civil Defence - cum - Commandant General Home Guards	Level 16 in the Pay Matrix
Director General of Police, Training & Modernization	Level 16 in the Pay Matrix
Director - Vigilance, UP, Lucknow	Level 16 in the Pay Matrix
Director General of Police/ Chairman - Police ServiceRecruitment & Promotion Board, UP, Lucknow	Level 16 in the Pay Matrix
Director General of Police, CBCID, Uttar Pradesh, Lucknow	Level 16 in the Pay Matrix
Director General of Police, Fire Service, Uttar Pradesh,Lucknow	Level 16 in the Pay Matrix
Addl. Director General of Police, Karmik	Level 15 in the Pay Matrix
Addl. Director General of Police, Crime	Level 15 in the Pay Matrix
Addl. Director General of Police, Law & Order	Level 15 in the Pay Matrix
Addl. Director General of Police, PAC	Level 15 in the Pay Matrix
Addl. Director General of Police, Railway Police	Level 15 in the Pay Matrix
Addl. Director General of Police, Human Rights	Level 15 in the Pay Matrix
Addl. Director General of Police, Police Headquarters,Allahabad	Level 15 in the Pay Matrix
Addl. Director General of Police, Intelligence	Level 15 in the Pay Matrix
Addl. Director General of Police, Crime Branch CID	Level 15 in the Pay Matrix
Addl. Director General of Police, Anti Corruption Organization	Level 15 in the Pay Matrix
Addl. Director General of Police, Economic Offences Wing	Level 15 in the Pay Matrix
Addl. Director General of Police, Technical Services	Level 15 in the Pay Matrix
Addl. Director General of Police/ Director DR. BRA UPPAcademy, Moradabad	Level 15 in the Pay Matrix
Addl. Director General of Police, Telecommunication	Level 15 in the Pay Matrix
Addl. Director General of Police - PTC, Moradabad	Level 15 in the Pay Matrix
Addl. Director General of Police/Director - Traffic, Lucknow	Level 15 in the Pay Matrix
Addl. Director General of Police - Security, Lucknow	Level 15 in the Pay Matrix
Addl. Director General of Police - CID,UP, Lucknow	Level 15 in the Pay Matrix
Addl. Director General of Police - SIT - UP, Lucknow	Level 15 in the Pay Matrix
Addl. Director General of Police - Research - Development &Rules - Manual, Lucknow	Level 15 in the Pay Matrix
Addl. Director General of Police - Training HQ, Lucknow	Level 15 in the Pay Matrix
Inspector General of Police, Establishment	Level 14 in the Pay Matrix
Inspector General of Police, Administration	Level 14 in the Pay Matrix
Inspector General of Police, Law & Order	Level 14 in the Pay Matrix
Inspector General of Police, PAC, Headquarters	Level 14 in the Pay Matrix
Inspector General - PAC HQrs, Lucknow	Level 14 in the Pay Matrix
Inspector General of Police, PAC, Eastern Zone, Lucknow	Level 14 in the Pay Matrix
Inspector General of Police, PAC, Western Zone, Moradabad	Level 14 in the Pay Matrix
Inspector General of Police, PAC Central Zone	Level 14 in the Pay Matrix
Inspector General of Police, Security, Intelligence	Level 14 in the Pay Matrix
Inspector General of Police, Fire Service	Level 14 in the Pay Matrix
Inspector General - Zone, Agra	Level 14 in the Pay Matrix
Inspector General - Member Secretary, Police ServiceRecruitment and Promotion Board, UP, Lucknow	Level 14 in the Pay Matrix
Inspector General - Zone, Allahabad	Level 14 in the Pay Matrix
Inspector General - Zone, Bareilly	Level 14 in the Pay Matrix
Inspector General - Zone Gorakhpur	Level 14 in the Pay Matrix
Inspector General - Zone, Kanpur	Level 14 in the Pay Matrix
Inspector General - Zone, Lucknow	Level 14 in the Pay Matrix
Inspector General - Zone, Meerut	Level 14 in the Pay Matrix
Inspector General - Zone, Varanasi	Level 14 in the Pay Matrix
Inspector General of Police, Intelligence	Level 14 in the Pay Matrix
Inspector General of Police(VK), Intelligence	Level 14 in the Pay Matrix
Inspector General of Police, Provisioning & Budget	Level 14 in the Pay Matrix
Inspector General of Police, Personnel, Organization &Management	Level 14 in the Pay Matrix
Inspector General of Police, Human Right & Legal Cell	Level 14 in the Pay Matrix
Inspector General of Police, Crime	Level 14 in the Pay Matrix
Inspector General of Police, Housing & Welfare	Level 14 in the Pay Matrix
Inspector General of Police, Crime Branch CID	Level 14 in the Pay Matrix
Inspector General of Police, Anti Corruption Organization	Level 14 in the Pay Matrix
Inspector General of Police, Economic Offences Wing	Level 14 in the Pay Matrix
Inspector General of Police, Special Enquiries	Level 14 in the Pay Matrix
Inspector General of Police, Technical Services	Level 14 in the Pay Matrix
Inspector General of Police, Training	Level 14 in the Pay Matrix
Inspector General of Police, Railways, Allahabad	Level 14 in the Pay Matrix
Inspector General of Police, Railways, Lucknow	Level 14 in the Pay Matrix
Inspector General of Police, Special Task Force	Level 14 in the Pay Matrix
IG/General Staff Officer to DGP, UP, Lucknow	Level 14 in the Pay Matrix
Inspector General - Telecom, Lucknow	Level 14 in the Pay Matrix
Inspector General - Communal Intelligence, Lucknow	Level 14 in the Pay Matrix
Inspector General - Anti Terrorist Squad, Lucknow	Level 14 in the Pay Matrix
Inspector General - Vigilance, UP Lucknow	Level 14 in the Pay Matrix
Inspector General of Police - PTS, Meerut	Level 14 in the Pay Matrix
Inspector General of Police - PTS, Unnao	Level 14 in the Pay Matrix
Inspector General of Police - PTS, Moradabad	Level 14 in the Pay Matrix
Inspector General of Police - PTS, Gorakhpur	Level 14 in the Pay Matrix
Inspector General of Police - Department of PrisonAdministration and Reforms, UP, Lucknow	Level 14 in the Pay Matrix
Inspector General of Police - Economic Offences Wing, Lucknow	Level 14 in the Pay Matrix
Inspector General of Police - Traffic, Lucknow	Level 14 in the Pay Matrix
Inspector General of Police - Home Guards, Lucknow	Level 14 in the Pay Matrix
Deputy Inspector General of Police, Devi Patan Range, Gonda	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Chitrakoot Dham Range,Banda	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Azamgarh Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Basti Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Faizabad Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Jhansi Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Mirzapur Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Saharanpur Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Aligarh Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Police Training College,Sitapur	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Establishment	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Headquarters	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Agra Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Bareilly Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Kanpur Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Lucknow Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Meerut Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Moradabad Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, PAC, Varanasi Sector	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Intelligence	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Security	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Crime Branch CID	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Railway Police, Allahabad	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Railway Police, Lucknow	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Technical Services	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Eco Int. & Inv. Wing,CID	Level 13A in the Pay Matrix
Deputy Inspector General of Police - I & Deputy Director,Dr. BRA UP Police Academy, Moradabad	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Fire Service	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Anti CorruptionOrganization	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Vital Installations	Level 13A in the Pay Matrix
Deputy Commandant General, Home Guards	Level 13A in the Pay Matrix
Deputy Inspector General of Police, (Vigilance) Establishment	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Spl. Enquiries	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Agra Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Moradabad Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Allahabad Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Bareilly Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Gorakhpur Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Kanpur Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Lucknow Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Meerut Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Varanasi Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - PAC HQrs, Lucknow	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Intelligence, Meerut	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Telecom., Lucknow	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Anti CorruptionOrganization, Lucknow	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Training HQ, Lucknow	Level 13A in the Pay Matrix
Deputy Inspector General - Addl. Secretary, Police ServiceRecruitment & Promotion Board, UP, Lucknow	Level 13A in the Pay Matrix
Deputy Inspector General - Anti Terrorist Squad	Level 13A in the Pay Matrix

West Bengal

Director General of Police, West Bengal (Head of Police Force)	Level 17 in the Pay Matrix
Commandant General, Home Guards, W.B.	Level 16 in the Pay Matrix
Director General & Inspector General of Police - TrainingWest Bengal	Level 16 in the Pay Matrix
Director - State Crime Records Bureau, West Bengal	Level 16 in the Pay Matrix
Commissioner of Police - Kolkata	Level 15 in the Pay Matrix
Addl. Director General of Police - Administration, W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Welfare	Level 15 in the Pay Matrix
Addl. Director General of Police - Armed Police, W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Railways, W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Enforcement Branch, W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Crime InvestigationDepartment, W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Intelligence Branch, W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Telecommunication , W.B.	Level 15 in the Pay Matrix
Addl. Director General of Police - Training, W.B	Level 15 in the Pay Matrix
Additional Director General Police - Traffic, West Bengal	Level 15 in the Pay Matrix
Additional Director General Police - Law & Order, WestBengal	Level 15 in the Pay Matrix
Additional Director General & Inspector General of Police- Police Recruitment Board, West Bengal	Level 15 in the Pay Matrix
Director Security - IB, West Bengal & O.S.D. to the CM,West Bengal	Level 15 in the Pay Matrix
Inspector General of Police - Armed Police, Kolkata	Level 14 in the Pay Matrix
Inspector General of Police - Headquarters, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Crime Investigation Department -I, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Crime Investigation Department -II, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence Branch, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Enforcement Branch, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Organization, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Railways, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Telecommunication, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - North	Level 14 in the Pay Matrix
Inspector General of Police - South	Level 14 in the Pay Matrix
Inspector General of Police - West	Level 14 in the Pay Matrix
Inspector General of Police - Traffic, W.B.	Level 14 in the Pay Matrix
Additional Commissioner of Police - I, Kolkata	Level 14 in the Pay Matrix
Additional Commissioner of Police - II, Kolkata	Level 14 in the Pay Matrix
Additional Commissioner of Police - III, Kolkata	Level 14 in the Pay Matrix
Additional Commissioner of Police - IV, Kolkata	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence Branch (Border),W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Intelligence Branch, NorthBengal, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Welfare, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Training	Level 14 in the Pay Matrix
Inspector General of Police - Law & Order, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Vigilance Commission, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Administration, W.B.	Level 14 in the Pay Matrix
Inspector General of Police - Correctional Services, WestBengal	Level 14 in the Pay Matrix
Inspector General of Police - Operations/Counter IntelligenceForce, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Coastal Security, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - PTC, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - II, IB, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Police Recruitment Board, WestBengal	Level 14 in the Pay Matrix
Inspector General of Police - Personnel, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - CID - III, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Planning, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Armed Police, North Bengal,Silliguri	Level 14 in the Pay Matrix
Inspector General of Police - Modernization, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Provisioning, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Homeguard, West Bengal	Level 14 in the Pay Matrix
Inspector General of Police - Fire Services, West Bengal	Level 14 in the Pay Matrix
Joint Commissioner of Police, Armed Police, Kolkata	Level 13A in the Pay Matrix
Joint Commissioner of Police, Administration, Kolkata	Level 13A in the Pay Matrix
Joint Commissioner of Police, Traffic, Kolkata	Level 13A in the Pay Matrix
Joint Commissioner of Police, STF, Kolkata	Level 13A in the Pay Matrix
Joint Commissioner of Police, Intelligence, Kolkata	Level 13A in the Pay Matrix
Joint Commissioner of Police, Headquarters, Kolkata	Level 13A in the Pay Matrix
Joint Commissioner of Police, Crime, Kolkata	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Headquarters, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Organization, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - I, IPS Cell, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - I, Railways, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Traffic, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Presidency Range, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Burdwan Range, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Midnapur Range, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Murshidabad Range, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Malda Range, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Jalpaiguri Range, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - I, Intelligence Branch,W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Intelligence Branch,Border, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - I, Crime InvestigationDepartment, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police, Crime InvestigationDepartment Operation, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Police Barrackpore,W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Police Siliguri,W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Armed Police EFR Bns.,W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Enforcement, Branch, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Training - cum -Principal, Police Training College, Barrackpore, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police and Controller of CivilDefence, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General - Darzeeling Range, WB.	Level 13A in the Pay Matrix
Deputy Inspector General - Bankura Range	Level 13A in the Pay Matrix
Deputy Inspector General of Police - II, IPS Cell, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - II, Railway, W.B.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - II, IB, W.B	Level 13A in the Pay Matrix
Deputy Inspector General of Police - II, CID, WB	Level 13A in the Pay Matrix
Deputy Inspector General of Police - III, CID, WB	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Operation/CounterIntelligence Force, CID, WB.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - Counter IntelligenceForce, Training, WB.	Level 13A in the Pay Matrix
Deputy Inspector General of Police - SIG, WB	Level 13A in the Pay Matrix

Part (B) Posts carrying pay in the senior scale of the Indian Police Service under the State Governments including posts carrying Special Allowance in addition to pay. - (1) The number of posts in the Selection Grade in a State Cadre shall be equal to 20 per cent of total number of senior posts in the State reduced by the number of posts carrying pay above the senior time scale in the State subject to a minimum of 15 per cent of the senior posts in the State:Explanation. - The expression "senior posts in the State" shall mean senior posts under a State Government as specified in item 1 of the Schedule to the Indian Police Service (Fixation of Cadre Strength) Regulations, 1955.

(2)The number of Selection Grade posts shall be worked out under this clause on the basis of the authorized strength and no change need be made consequent on a temporary addition to a cadre/temporary holding in abeyance of a cadre post.

(3)The State Government concerned shall be competent to grant a special allowance for any of the posts specified in this part of the Schedule either individually or with reference to a group or class of such posts.

(4)The amount of any special allowance which may be sanctioned by the State Governments under clause 3 shall be Rs. 400 for posts in the Junior Time Scale, Rs.600/ - for posts in the Senior Time Scale, Rs.800/ - for posts in the Junior Administrative Grade and Rs.1000/ - for posts in the Selection Grade.

(5)The post in the junior scale of the Service have not been specified in the Schedule but it shall be within the competence of the State Governments concerned to sanction any special allowance to be attached to such posts.Andhra Pradesh

Superintendent of Police

[Arunachal Pradesh, Goa, Mizoram and Union Territories] [Substituted by Notification No. G.S.R. 11410(E), dated 8.9.2017.]

Arunachal Pradesh

Superintendent of Police, Tirap

Superintendent of Police, Lohit

Superintendent of Police, West Kamong

Superintendent of Police, East Kamong

Superintendent of Police, Tawang

Superintendent of Police, Lower Sunansiri

Superintendent of Police, Upper Sunansiri

Superintendent of Police, East Siang

Superintendent of Police, West Siang

Superintendent of Police, Dibang Valley

Superintendent of Police, Lower Dibang Valley

Superintendent of Police, Changlong

Superintendent of Police, Uppar Siang

Superintendent of Police, Papum Para

Superintendent of Police, Kurung Kumey

Superintendent of Police, Anjaw

Superintendent of Police, Spl. Branch

Superintendent of Police, Crime

Principal Police Training College

Asst. Inspector General of Police (Operations)

Superintendent of Police, Longding

Superintendent of Police, Kara Dadi

Superintendent of Police, Namsai

Superintendent of Police, Lower Siang

Superintendent of Police, Siang

Superintendent of Police, Papum Pare

Goa

Superintendent of Police, North Distt.

Superintendent of Police, South Distt.

Superintendent of Police, Cid/ Crime Branch

Superintendent of Police, Training/ traffic

Mizoram

Superintendent of Police, Aizawl

Superintendent of Police, Lunglei

Superintendent of Police, Saiha

Superintendent of Police, Champhai

Superintendent of Police, Kolasib

Superintendent of Police, Mamit

Superintendent of Police, Lawngtlai

Superintendent of Police, Serchhip

Superintendent of Police, CID Crime

Superintendent of Police, Spl. Branch/ Security

Principal, Police Training College

Andaman & Nicobar Administration

Superintendent of Police, Andaman District

Superintendent of Police, Nicobar District

Superintendent of Police, North & Middle Andaman

Superintendent of Police, Coastal Security

Dadra & Nagar Haveli, Daman & Diu

Superintendent of Police, Daman

Superintendent of Police, Diu

Superintendent of Police, DNH

Delhi

Deputy Commissioner of Police-I/ north Distt.

Deputy Commissioner of Police-I/ North-West Distt.

Deputy Commissioner of Police-I/ East Distt.

Deputy Commissioner of Police-I/ North-East Distt.

Deputy Commissioner of Police-I/ South Distt.

Deputy Commissioner of Police-I/ Outer Distt.

Deputy Commissioner of Police-I/ South-East

Deputy Commissioner of Police-I/ South-West Distt.

Deputy Commissioner of Police-I/ Central Distt.

Deputy Commissioner of Police-I/ New Delhi Distt.

Deputy Commissioner of Police-I/ West Distt.

Deputy Commissioner of Police/ Security

Deputy Commissioner of Police/ Traffic(NR)

Deputy Commissioner of Police/ Special Branch

Deputy Commissioner of Police/ Special Cell

Deputy Commissioner of Police/ EOW

Deputy Commissioner of Police/ 1st Bn. Dap

Deputy Commissioner of Police/ licensing

Deputy Commissioner of Police/ crime

Deputy Commissioner of Police/ Hq

Deputy Commissioner of Police/ security (Pm)

Deputy Commissioner of Police/ vigilance

Deputy Commissioner of Police-II/ north Distt.

Deputy Commissioner of Police-II/ central Distt.

Deputy Commissioner of Police-II/ north West Distt.

Deputy Commissioner of Police-II/ new Delhi Distt.

Deputy Commissioner of Police-II/ north-East Distt.

Deputy Commissioner of Police-II/ south Distt.

Deputy Commissioner of Police-II/ south-West Distt.

Deputy Commissioner of Police, PCR

Puducherry

Superintendent of Police, Karaikal

Superintendent of Police,Puducherry, Mahe, Yanam

Commandant, IRBN

Lakshadweep

Superintendent of Police

Chandigarh Administration

Superintendent of Police, Security

Superintendent of Police, Chandigarh

Superintendent of Police, Operations

Superintendent of Police, Crime, Intelligence &Headquarters

[ASSAM] [Substituted by Notification No. G.S.R. 198(E), dated 23.2.2018 (w.e.f. 23.9.2016).]

Superintendent of Police–Dibrugarh

Superintendent of Police–Jorhat

Superintendent of Police–Golaghat

Superintendent of Police–Sivasagar

Superintendent of Police–Nagaon

Superintendent of Police–Karbi Anglong

Superintendent of Police–N C Hills

Superintendent of Police–Cachar

Superintendent of Police–Karimganj

Superintendent of Police–Kamrup

Superintendent of Police–Guwahati City

Superintendent of Police–Nalbari

Superintendent of Police–Barpeta

Superintendent of Police–Kokrajhar

Superintendent of Police–Goalpara

Superintendent of Police–Dhubri

Superintendent of Police–Darrang

Superintendent of Police–Sonitpur

Superintendent of Police–Lakhimpur

Superintendent of Police–Dhemaji

Superintendent of Police–Tinsukia

SRP–Assam Pandu

Assistant Inspector General of Police–Administration

Special Superintendent of Police–Crime InvestigationDepartment-Assam

Superintendent of Police– SB (East Zone)-Assam

Superintendent of Police–V&AC.I-Assam

Principal– Police Training Centre-Dergaon

Commandant–1st Assam Police Battalion–Ligiripukhuri

Commandant–2nd Assam Police Battalion–Makum

Commandant–3rd Assam Police Battalion–Titabor

Commandant–4th Assam Police Battalion–Kahilipara

Commandant–5th Assam Police Battalion–Sontilla

Commandant–6th Assam Police Battalion–Kathal

Commandant–7th Assam Police Battalion–Charaikhola

Commandant 3rd Assam Police Task Force Battalion-Khajuabeel

Commandant-Battalion Training Centre.

Commandant-Assam Commando Bn.V

Superintendent of Police, SB(E), Assam. Ghty

Superintendent of Police, Bongaigaon, Assam

MEGHALAYA

Superintendent of Police–East Khasi Hills District

Superintendent of Police–West Khasi Hills District

Superintendent of Police–West Garo Hills District

Superintendent of Police–East Garo Hills District

Superintendent of Police–Ri-Bhoi District

Superintendent of Police– West Jantia Hills District

Superintendent of Police–South Garo Hills District

Superintendent of Police–Special Branch

Superintendent of Police–Crime Investigation Department

Principal Police Training School

Commandant Police Battalion- 1st MLP Battalion

Commandant Police Battalion- 2nd MLP Battalion

Commandant Police Battalion- 3rd MLP Battalion (1st IR Bn.)

Commandant Police Battalion- 4th MLP Battalion (2nd IR Bn.)

Assistant Inspector General of Police

Superintendent of Police – North Garo Hills District

[Bihar] [Substituted by Notification No. G.S.R. 1535(E), dated 21.12.2017 (w.e.f. 23.9.2016)]

Senior Superintendent of Police- Patna

Senior Superintendent of Police- Gaya

Senior Superintendent of Police- Muzaffarpur

Senior Superintendent of Police- Darbhanga

Senior Superintendent of Police-Bhagalpur

Superintendent of Police-Kaimur

Superintendent of Police-Nalanda

Superintendent of Police- Nawada

Superintendent of Police-Aurangabad

Superintendent of Police- Jehanabad

Superintendent of Police- Rohtas

Superintendent of Police- Vaishali

Superintendent of Police- Sitamarhi

Superintendent of Police- Saran

Superintendent of Police-Gopalganj

Superintendent of Police-Siwan

Superintendent of Police-Motihari

Superintendent of Police-Betiah

Superintendent of Police- Bhojpur

Superintendent of Police-Madhubani

Superintendent of Police-Samastipur

Superintendent of Police- Purnea

Superintendent of Police- Katihar

Superintendent of Police- Araria

Superintendent of Police- Kishanganj

Superintendent of Police-Saharsa

Superintendent of Police-Supaul

Superintendent of Police-Madhepura

Superintendent of Police- Buxar

Superintendent of Police- Banka

Superintendent of Police-Navgachia

Superintendent of Police-Munger

Superintendent of Police-Jamui

Superintendent of Police-Lakhisarai

Superintendent of Police-Sheikhpura

Superintendent of Police-Khagaria

Superintendent of Police- Begusarai

Superintendent of Police- Arwal

Superintendent of Police-Bagaha

Superintendent of Police- Sheohar

City Superintendent of Police, Patna (Central)

Superintendent of Police, Rural, Patna

Superintendent of Police- Rail, Patna

Superintendent of Police-Rail, Katihar

Superintendent of Police-Rail Muzaffarpur

Commandant, BMP-02, Dehri- On Sone

Commandant, BMP-05, Patna

Commandant, BMP-06, Muzaffarpur

Commandant, BMP-07, Katihar

Commandant, BMP-08, Begusarai

Superintendent of Police-A, Special Branch

Superintendent of Police- C, CID, Bihar

Assistant Inspector General of Police-Q

City Superintendent, Patna (East)

City Superintendent, Patna (West)

City Superintendent, Muzaffarpur

City Superintendent, Darbhanga

City Superintendent, Bhagalpur

City Superintendent, Gaya

Superintendent Rail, Jamalpur

Superintendent (B), Special Branch

Superintendent (Security), Special, Branch

Superintendent of Police , Economic Offences Unit)

Superintendent (Weaker Section & Women’s Cell), CID

Superintendent of Police Special Task Force (Training)

Assistant Director (Trg) Bihar Police Academy

Superintendent of Police-Vigilance

Superintendent of Police- Special Task Force, Operation,Bihar, Patna

Superintendent of Police- Vigilance-II

Superintendent of Police-Traffic, Patna

Commandant-BMP-1, Patna

Commandant-Home Guard

Commandant-SSG, Bihar, Patna

Superintendent of Police, Anti Terrorist Squad, Bihar Patna

[Chhattisgarh] [Substituted by Notification No. G.S.R. 487(E), dated 19.5.2017 (w.e.f. 23.9.2016).]

Superintendent of Police - Raipur

Superintendent of Police - Dhamtari

Superintendent of Police - Mahasamund

Superintendent of Police - Durg

Superintendent of Police - Rajnand Gaon

Superintendent of Police - Kawardha

Superintendent of Police - Bilaspur

Superintendent of Police - Jangir

Superintendent of Police - Korba

Superintendent of Police - Raigarh

Superintendent of Police - Jagadalpur

Superintendent of Police - Dantewada

Superintendent of Police - Kanker

Superintendent of Police - Jashpur

Superintendent of Police - Surguja

Superintendent of Police - Koriya

Superintendent of Police - Balrampur

Superintendent of Police - Bijapur

Superintendent of Police - Narainpur

Superintendent of Police - Surajpur

Commandant CAF Battalions

Superintendent of Police - Sukma

Superintendent of Police - Kondagaon

Superintendent of Police - Gariyaband

Superintendent of Police - Balod

Superintendent of Police - Balod Bazar

Superintendent of Police - Bemetara

Superintendent of Police - Mungeli

Commandant CAF (11thBn to 18thBn.) - 8 Bns

AIG, CID

[Gujarat] [Substituted by Notification No. G.S.R. 84(E), dated 1.2.2017 (w.e.f. 23.9.1966).]

Superintendent of Police- Ahmedabad Rural

Superintendent of Police- Kheda

Superintendent of Police- Anand

Superintendent of Police-Sabarkantha, Himatnagar

Superintendent of Police- Mehsana

Superintendent of Police-Gandhinagar

Superintendent of Police- Patan

Superintendent of Police-Amreli

Superintendent of Police-Bhavnagar

Superintendent of Police-Junagarh

Superintendent of Police-Porbandhar

Superintendent of Police-Jamnagar

Superintendent of Police- Rajkot Rural

Superintendent of Police-Surendranagar

Superintendent of Police- Baruch

Superintendent of Police- Panchmahal Gondhra

Superintendent of Police- Vadodara Rural

Superintendent of Police- Valsad

Superintendent of Police-Surat Rural

Superintendent of Police- Banaskantha

Superintendent of Police- Kutch

Superintendent of Police- Narmada

Superintendent of Police- Dahod

Superintendent of Police- Navsari

Superintendent of Police- Ahwa-Dangs

Superintendent of Police- Tapi (Vyara) District

Superintendent of Police- CID (Intelligence)

Superintendent of Police- CID (Crime)

Deputy Commissioner of Police- Zone-I, Ahmedabad City

Deputy Commissioner of Police- Zone-II, Ahmedabad City

Deputy Commissioner of Police- Zone-III, Ahmedabad City

Deputy Commissioner of Police- Zone-IV, Ahmedabad City

Deputy Commissioner of Police- Zone-V, Ahmedabad City

Deputy Commissioner of Police- Zone-VI, Ahmedabad City

Deputy Commissioner of Police- Traffic-I, Ahmedabad City

Deputy Commissioner of Police- Zone-I, Surat City

Deputy Commissioner of Police- Zone-II, Surat City

Deputy Commissioner of Police- Zone-III, Surat City

Deputy Commissioner of Police- Zone-IV, Surat City

Deputy Commissioner of Police- Zone-I, Vadodara City

Deputy Commissioner of Police- Zone-II, Vadodara City

Deputy Commissioner of Police- Headquarter &Administration, Vadodara City

Deputy Commissioner of Police- Rajkot City

Superintendent of Police- Operation, Gandhinagar

Deputy Commissioner of Police- Crime, Ahmedabad City

Deputy Commissioner of Police- Control Room, Ahmedabad City

Superintendent of Police- CM & VIP Security, Gandhinagar

Superintendent of Police- Aravalli

Superintendent of Police- Gir-Somnaath

Superintendent of Police- Botad

Superintendent of Police- Chota Udepur

Superintendent of Police- Mahisagar

Superintendent of Police- Morbi)

Superintendent of Police- Devbhumi Dwarka

DCP Zone-7 Ahmedabad

DCP (Crime) Vadodara

DCP (Crime) Surat

Superintendent of Police- (East) Gandhidham

DCP (Traffic) Vadodara City

[Haryana] [Substituted by Notification No. G.S.R. 84(E), dated 1.2.2017 (w.e.f. 23.9.1966).]

Deputy Commissioner of Police, Urban Ambala

Superintendent of Police- Bhiwani

Superintendent of Police- Fatehabad

Superintendent of Police- Hisar

Superintendent of Police- Jhajjar

Superintendent of Police-Jind

Superintendent of Police- Kaithal

Superintendent of Police- Karnal

Superintendent of Police- Kurukshetra

Superintendent of Police- Mahendragarh

Deputy Commissioner of Police, Panchkula

Superintendent of Police- Panipat

Superintendent of Police-Rewari

Superintendent of Police-Rohtak

Superintendent of Police- Sirsa

Superintendent of Police- Sonipat

Superintendent of Police- Yamunanagar

Superintendent of Police-Mewat

Superintendent of Police- Palwal

Superintendent of Police-State Vigilance Bureau

Commandant, Haryana Armed Police

Superintendent of Police- Security

Superintendent of Police-Recruits Training Centre

Superintendent of Police, State Crime Branch

Superintendent of Police- Railways

Superintendent of Police- Intelligence

Asst. Inspector General of Police- Provisioning

Deputy Commissioner of Police- HQ, Gurgaon

Deputy Commissioner of Police, Faridabad

Assistant Inspector General of Police- Administration

Superintendent of Police-Traffic

Superintendent of Police- Commando

Deputy Commissioner of Police, Rural, Ambala)

Deputy Commissioner of Police, Ambala-Panchkula

Deputy Commissioner of Police, Traffic, Gurgaon

Superintendent of Police, Crime Against Women

Himachal Pradesh

Assistant Inspector General of Police - Hqrs.

Superintendent of Police - CID (Crime Br.)

Superintendent of Police - CID (Spl.Br.)

Superintendent of Police - SV & ACB , Zones

Superintendent of Police - Kinnaur

Superintendent of Police - Shimla

Superintendent of Police - Sirmour

Superintendent of Police - Solan

Superintendent of Police - Chamba

Superintendent of Police - Kangra

Superintendent of Police - Una

Superintendent of Police - Hamirpur

Superintendent of Police - Mandi

Superintendent of Police - Kullu

Superintendent of Police - Bilaspur

Superintendent of Police – Lahaul & Spiti

Commandant – Bn., Junga

Commandant - Bn., Dharamsala

Commandant - Bn., Pandoh

Commandant - Bn. Una

Commandant 4thIR Bn, Jungle BeriHamirpur

Commandant 5thIR Bn, Mahila Battalion Bassi, Bilaspur

Commandant 6thIR Bn, Kolar, Distt. Sirmour

Superintendent of Police, District Baddi

Jammu & Kashmir

Assistant Inspector General of Police - Personnel

Assistant Inspector General of Police - Welfare

Assistant Inspector General of Police - Traffic

Superintendent of Police - Traffic, Kashmir

Superintendent of Police - Security

Superintendent of Police - Crime & Railways

Superintendent of Police - Crime Investigation DepartmentSpecial Branch

Superintendent of Police - Crime Investigation Department CIKashmir

Superintendent of Police - Crime Investigation Department CIJammu

Superintendent of Police - Crime Investigation DepartmentHeadquarters

Superintendent of Police - Anantnag

Superintendent of Police - Baramulla

Superintendent of Police - Budgam

Superintendent of Police - Doda

Superintendent of Police - Jammu

Superintendent of Police - Kargil

Superintendent of Police - Kathua

Superintendent of Police - Kupwara

Superintendent of Police - Leh

Superintendent of Police - Poonch

Superintendent of Police - Pulwama

Superintendent of Police - Rajouri

Superintendent of Police - Srinagar

Superintendent of Police - Udhampur

Superintendent of Police - Kulgam

Superintendent of Police - Ganderbal

Superintendent of Police - Awantipora

Superintendent of Police - Handarawara

Superintendent of Police - Reasi

Superintendent of Police - Ramban

Commandants of Armed Police

Additional Superintendent of Police - Jammu

Additional Superintendent of Police - Srinagar

Superintendent of Police - PCR Srinagar

Superintendent of Police - PCR Jammu

Superintendent of Police - Crime, Kashmir

Superintendent of Police - Samba

Superintendent of Police - Sopian

Jharkhand

Senior Superintendent of Police, Ranchi

Senior Superintendent of Police, Singhbhum

Superintendent of Police, Bokaro

Superintendent of Police, Dhanbad

Superintendent of Police, Garhwa

Superintendent of Police, Gumla

Superintendent of Police, Koderma

Superintendent of Police, Pakur

Superintendent of Police, Sahebganj

Superintendent of Police, West Singhbhum

Superintendent of Police, Chatra

Superintendent of Police, Dumka

Superintendent of Police, Giridih

Superintendent of Police, Hazaribagh

Superintendent of Police, Palamu

Superintendent of Police, Deoghar

Superintendent of Police, City Jamshedpur

Superintendent of Police, Godda

Superintendent of Police, Lohardagga

Superintendent of Police, Rural Jamshedpur

Superintendent of Police, Latehar

Superintendent of Police, Saraikela

Superintendent of Police, Simdega

Superintendent of Police, Jamtara

Superintendent of Police, City Ranchi

Superintendent of Police, Rural Ranchi

Superintendent of Police, CID

Superintendent of Police, Special Branch

Superintendent of Police, Technical Services &Communications

Superintendent of Police, Traffic, Ranchi

Superintendent of Police, JAP - 1

Superintendent of Police, Railway, Dhanbad

Superintendent of Police, State Crimes Record Bureau

Superintendent of Police, Special Task Force

Superintendent of Police, Ramgarh

Superintendent of Police,Khunti

Superintendent of Police, Security

Superintendent of Police (Organized crime), CID

Superintendent of Police (Cyber Crime & Operations),CID

Superintendent of Police, JAPTC, Padma

Superintendent of Police, Rail, Ranchi

Superintendent of Police (Security), Special Branch

Superintendent of Police, Vigilance

Superintendent of Police, Operation (Naxal), PHQ

AIG-Cum-Special Assistant to DG

Karnataka

Deputy Commissioner of Police - East Division, Bengaluru City

Deputy Commissioner of Police - West Division, Bengaluru City

Deputy Commissioner of Police - North Division, Bengaluru City

Deputy Commissioner of Police - South Division, Bengaluru City

Deputy Commissioner of Police - Central Division, BengaluruCity

Deputy Commissioner of Police - Administration, Bengaluru City

Deputy Commissioner of Police - Traffic East Division,Bengaluru City

Deputy Commissioner of Police - CAR Hqrs., Bengaluru City

Deputy Commissioner of Police, Law & Order, Mysore City

Deputy Commissioner of Police, Law & Order, Hubli -Dharward City

Deputy Commissioner of Police, Traffic West Division,Bengaluru

Deputy Commissioner of Police, South East Division, BengaluruCity

Deputy Commissioner of Police - North East Division, BengaluruCity

Superintendent of Police - Bengaluru (Rural)

Superintendent of Police - Kolar

Superintendent of Police - Kolar Gold Field

Superintendent of Police - Tumkur

Superintendent of Police - Mysore District

Superintendent of Police - Chamarajanagar

Superintendent of Police - Mandya

Superintendent of Police - Hassan

Superintendent of Police - Kodagu, Madikeri

Superintendent of Police - Chikmagalur

Superintendent of Police - Dakshin Kannada, Mangalore

Superintendent of Police - Uttar Kannada, Karwar

Superintendent of Police - Udupi

Superintendent of Police - Chitradurga

Superintendent of Police - Davanagere

Superintendent of Police - Shimoga

Superintendent of Police - Bellary

Superintendent of Police - Belgaum

Superintendent of Police - Bagalkot

Superintendent of Police - BijapurVijaypura

Superintendent of Police - Haveri

Superintendent of Police - Dharwad

Superintendent of Police - Gadag

Superintendent of Police - Gulbarga

Superintendent of Police - Raichur

Superintendent of Police - Koppal

Superintendent of Police - Bidar

Superintendent of Police - Ramanagaram

Superintendent of Police - Chikkaballapur

Superintendent of Police - Railways

Superintendent of Police - Intelligence

Superintendent of Police - CID

Deputy Commandant General Home Guards & Ex - officioDeputy Director of Civil Defence

Superintendent of Police - Lokayukta

AIGP, Crimes, Bengaluru

Superintendent of Police - Internal Security Division

Superintendent of Police - Kalaburgi

Commandant 1stBn, KSRP, Bengaluru

Superintendent of Police - Yadgir District

Deputy Commissioner of Police, Law & Order, Mangaluru City

Deputy Commissioner of Police, Crime, Bengaluru City

Kerala

Superintendent of Police - Kasargod

Superintendent of Police - Kannur

Superintendent of Police - Wayanad

Superintendent of Police - Kozhikode

Superintendent of Police - Malappuram

Superintendent of Police - Palakkad

Superintendent of Police - Thrissur

Superintendent of Police - Ernakulam

Superintendent of Police - Idukki

Superintendent of Police - Kottayam

Superintendent of Police - Alappuzha

Superintendent of Police - Pathanamthitta

Superintendent of Police - Kollam

Superintendent of Police - Thiruvananthapuram

Superintendent of Police - Special Branch Crime InvestigationDepartment

Superintendent of Police - Crime Branch Crime InvestigationDepartment

Superintendent of Police - Railways

Superintendent of Police - Vigilance

Superintendent of Police - Headquarters

Superintendent of Police - Telecom

Superintendent of Police - Computer

Commandants - Armed Police Battalions

Commandants - State Rapid Action Force

Principal - Police Training College

Assistant Director - Kerala Police Academy

Assistant Inspector General of Police - Public Grievances

Assistant Inspector General of Police - Headquarters

Additional Assistant Inspector General of Police -Headquarters

Aide - de - Camp to Governor

Dy. Commissioner of Police - Thiruvanthapuram City

Dy. Commissioner of Police - Kochi City

Dy. Commissioner of Police - Kozhikode City

Superintendent of Police - Women Cell

Commandant India Reserve Battalion I

Assistant Inspector General of Police - Coastal Police

Madhya Pradesh

Superintendent of Police- Balaghat, Bhind,Chhindwara., Dewas, Guna, Hoshangabad, Jhabua, Khargone, Morena,Panna, Ratlam, Satna, Shahdol, Shivpuri, Ujjain, Bhopal (North),Bhopal(South), Damoh, Dhar, Gwalior, Indore (East), Indore(West), Mandla, Narasinghpur, Raisen, Rewa, Sehore, Shajapur,Sidhi, Betul, Chhatarpur, Datia, Jabalpur, Khandwa, Mandsaur,Rajgarh, Sagar, Seoni, Tikamgarh, Vidisha, Badwani, Katni,Umaria, Dindori, Harda, Neemuch, Sheopur, Burhanpur, Ashoknagar,Anuppur, Alirajpur, Singroli, Agar Malwa

Commandant AIG - SB (General) PHQ

Commandant 35thBn. SAF Mandla

Superintendent of Police - Radio

Superintendent of Police - Rail, Indore

Superintendent of Police - Rail, Jabalpur

Superintendent of Police - Rail, Bhopal

Superintendent of Police - AIG Admn. & CID

Superintendent of Police - PTC/School (Indore, Rewar, Tigra &Sagar)

Commandant Hawk Force

District Superintendent of Police, Agar Malwa

[Maharashtra] [Substituted by Notification No. G.S.R. 1037(E), dated 16.10.2018 (w.e.f 23.9.2016).]

Deputy Commissioner of Police, Zone1-X, BrihanMumbai

Deputy Commissioner of Police, Anti NarcoticsCell, Brihan Mumbai

Deputy Commissioner of Police, Zone I to IV,Thane City

Deputy Commissioner of Police, Zone I to III,Pune City

Deputy Commissioner of Police, Special Branch,Pune City

Deputy Commissioner of Police, Zone I to III,Nagpur City

Deputy Commissioner of Police, Special Branch,Nagpur City

Deputy Commissioner of Police, Western Railways,Mumbai

Superintendent of Police, Railways, Pune &Nagpur

Superintendent of Police, Raigad

Superintendent of Police, Thane Rural

Superintendent of Police, Ratnagiri

Superintendent of Police, Sindhudurg

Superintendent of Police, Nasik Rural

Superintendent of Police, Ahmednagar

Superintendent of Police, Jalgaon

Superintendent of Police, Dhule

Superintendent of Police, Kolhapur

Superintendent of Police, Pune Rural

Superintendent of Police, Satara

Superintendent of Police, Sangali

Superintendent of Police, Solapur Rural

Superintendent of Police, Aurangabad Rural

Superintendent of Police, Jalna

Superintendent of Police, Beed

Superintendent of Police, Osmanabad

Superintendent of Police, Nanded

Superintendent of Police, Latur

Superintendent of Police, Parbhani

Superintendent of Police, Nagpur, Rural

Superintendent of Police, Bhandara

Superintendent of Police, Chandrapur

Superintendent of Police, Gadchiroli

Superintendent of Police, Wardha

Superintendent of Police, Amravati Rural

Superintendent of Police, Akola

Superintendent of Police, Yavatmal

Superintendent of Police, Buldhana

Superintendent of Police, Nandurbar

Superintendent of Police, Hingoli

Superintendent of Police, Washim

Superintendent of Police, Gondia

Commandant, State Reserve Police Force, Gr.I, IIPune, IV Nagpur, VIII Mumbai & XI Navi Mumbai

Deputy Commissioner of Police ( Headquarters-I),Brihan, Mumbai

Deputy Commissioner of Police, Special Branch-I,Brihan Mumbai

Deputy Commissioner of Police, Detection-1,Crime Branch Mumbai

Deputy Commissioner of Police, LA-I, BrihanMumbai

Deputy Commissioner of Police, Zone-I, NaviMumbai

Deputy Commissioner of Police, HQ Nasik City

Superintendent of Police, Crime InvestigationDepartment, Nagpur

Deputy Commissioner of Police, Traffic, PuneCity

Deputy Commissioner of Police, HQ, AurangabadCity

Superintendent of Police, Anti CorruptionBureau, Nagpur

Superintendent of Police, Crime InvestigationDepartment, Aurangabad

Principal, Police Training School, Nagpur

Superintendent of Police, Anti CorruptionBureau, Thane

Superintendent of Police, Anti Corruption BureauPune

DCP, E.O.W. Wings, Brihan Mumbai

DCP, Zone-XI, Brihan Mumbai

DCP, Zone-XII, Brihan Mumbai

DCP, Special Branch, Thane

SP, Palghar

DCP, State Intelligence Department, Nagpur

DCP, Zone IV, Nagpur

SP, Crime Investigation Department, Pune

Principal, Police Training School, Marol

DCP, Crime Branch, Pune

DCP, Crime Branch, Thane

Deputy Commissioner (Administration), StateIntelligence Department, Mumbai

DCP (Headquarters), Navi Mumbai

Manipur

Senior Superintendent of Police/Superintendent of Police -Districts

Superintendent of Police - CID (Special Branch)

Superintendent of Police - CID (Criminal Branch)

Superintendent of Police - Narcotics & Border Affairs

Superintendent of Police - VIP Security

Superintendent of Police - Special Investigation Team

Superintendent of Police - Vigilance

Commandant (AP Bns.)

[Nagaland] [Substituted by Notification No. G.S.R. 1605(E), dated 29.12.2017 (w.e.f. 23.9.2016)]

Superintendent of Police, Kohima

Superintendent of Police, Mokokchung

Superintendent of Police, Tuensang

Superintendent of Police, Zunheboto

Superintendent of Police, Mon

Superintendent of Police, Wokha

Superintendent of Police, Phek

Superintendent of Police, Dimapur

Superintendent of Police, Peren

Superintendent of Police, Kiphere

Superintendent of Police, Longleng

Superintendent of Police, Special Branch

Superintendent of Police, Crime

Commandant, Nagaland Armed Police Battalion

Commandant, NAPTC

Principal- Police Training School

Assistant Inspector General of Police,Administration

Assistant Inspector General of Police, Supply

Superintendent of Police, SCRB

[Odisha] [Substituted by Notification No. G.S.R. 1041(E), dated 18.10.2018.]

Superintendent of Police – Cuttack

Superintendent of Police – Kendrapara

Superintendent of Police – Jajpur

Superintendent of Police – Jagatsinghpur

Superintendent of Police – Puri

Superintendent of Police – Khurda

Superintendent of Police – Nayagarh

Superintendent of Police – Balasore

Superintendent of Police – Bhadrak

Superintendent of Police – Mayurbhanj

Superintendent of Police – Ganjam

Superintendent of Police – Gajapati

Superintendent of Police – Kandhmal

Superintendent of Police – Boudh

Superintendent of Police – Koraput

Superintendent of Police – Nawarangpur

Superintendent of Police – Malkangiri

Superintendent of Police – Rayagad

Superintendent of Police – Kalahandi

Superintendent of Police – Nvapada

Superintendent of Police – Sambalpur

Superintendent of Police – Bargarh

Superintendent of Police – Deogarh

Superintendent of Police – Jharsuguda

Superintendent of Police – Bolangir

Superintendent of Police – Sonepur

Superintendent of Police – Dhenkanal

Superintendent of Police – Angul

Superintendent of Police – Sudargarh

Superintendent of Police – Keonjhar

Superintendent of Police – Berhampur

Superintendent of Police – Rourkela

Superintendent of Police – Vigilance

Superintendent of Police – Crime Branch

Superintendent of Police – Special Branch

Assistant Inspector General of Police- StatePolice Headquarters

Superintendent of Police- Railways

Commandant

Additional Superintendent of Police- Districts/Deputy Commandant, Bns

Deputy Commissioner of Police- Territorial

Deputy Commissioner of Police-Territorial,Rourkela Police Commissionerate

Deputy Commissioner of Police- TerritorialBerhampur Police Commissionerate

Deputy Commissioner of Police- TerritorialSambalpur

Punjab

Superintendent of Police - Jalandhar

Superintendent of Police - City, Jalandhar

Senior Superintendent of Police/Superintendent of Police -Amritsar

Senior Superintendent of Police/Superintendent of Police -Majitha

Superintendent of Police - City, Amritsar

Senior Superintendent of Police/Superintendent of Police -Bhatinda

Superintendent of Police - City, Bhatinda

Senior Superintendent of Police/Superintendent of Police -Gurdaspur

Senior Superintendent of Police/Superintendent of Police -Patiala

Senior Superintendent of Police/Superintendent of Police -Ludhiana

Senior Superintendent of Police/Superintendent of Police -Jagraon

Superintendent of Police - City, Ludhiana

Senior Superintendent of Police/Superintendent of Police -Sangrur

Senior Superintendent of Police/Superintendent of Police -Ferozepur

Senior Superintendent of Police/Superintendent of Police -Faridkot

Senior Superintendent of Police/Superintendent of Police -Kapurthala

Senior Superintendent of Police/Superintendent of Police -Ropar

Senior Superintendent of Police/Superintendent of Police -Hoshiarpur

Senior Superintendent of Police/Superintendent of Police -Tarn Taran

Senior Superintendent of Police/Superintendent of Police -Batala

Senior Superintendent of Police/Superintendent of Police -Khanna

Senior Superintendent of Police/Superintendent of Police -NawanShahar

Superintendent of Police - Muktsar

Senior Superintendent of Police/Superintendent of Police -Moga

Senior Superintendent of Police/Superintendent of Police -Mansa

Senior Superintendent of Police/Superintendent of Police -Barnala

Senior Superintendent of Police/Superintendent of Police -Fatehgarh Sahib

Senior Superintendent of Police/ Superintendent of Police -S.A.S. Nagar

Astt. Inspector General of Police - Investigation Crime,Punjab, Chandigarh

Astt. Inspector General - Special Branch - I, IntelligencePunjab, Chandigarh

Superintendent of Police - CID, Amritsar

Commandants - PAP, Bns. (7th, 27th,36th, 75th, 80th, 82nd)

Commandants - IRB (1st, 2nd)

Deputy Director - Indoor, MRS, Punjab Police Academy, Phillaur

AIGP, Provisioning, CPO, Punjab, Chandigarh

Astt. Inspector General of Police, Personnel - 1, CPO, Punjab,Chandigarh

Commandants - 7thIRB, Kapurthala

Astt. Inspector General of Police/Information Technology,Punjab, Chandigarh

Comdt., - 4thCDO Bn., S.A.S. Nagar

SP - Anti - Smuggling, CID, Amritsar.

Rajasthan

Superintendent of Police - Jaipur Rural

Superintendent of Police - Dausa

Superintendent of Police - Sikkar

Superintendent of Police - Jhunjhunu

Superintendent of Police - SwaiMadhopur

Superintendent of Police - Alwar

Superintendent of Police - Dholpur

Superintendent of Police - Bharatpur

Superintendent of Police - Karauli

Superintendent of Police - Ajmer

Superintendent of Police - Nagaur

Superintendent of Police - Bhilwara

Superintendent of Police - Tonk

Superintendent of Police - Kota City

Superintendent of Police - Jhalawar

Superintendent of Police - Bundi

Superintendent of Police - Baran

Superintendent of Police - Jalore

Superintendent of Police - Jodhpur Rural

Superintendent of Police - Pali

Superintendent of Police - Jaisalmer

Superintendent of Police - Barmer

Superintendent of Police - Sirohi

Superintendent of Police - Udaipur

Superintendent of Police - Dungarpur

Superintendent of Police - Chittorgarh

Superintendent of Police - Rajsamand

Superintendent of Police - Banswara

Superintendent of Police - Bikaner

Superintendent of Police - , Hanumangarh

Superintendent of Police - Ganganagar

Superintendent of Police - Churu

Superintendent of Police - Kota Rural

Deputy Commissioner of Police - Headquarters and Traffics, Theoffice of the Commissioner of Police, Jodhpur

Superintendent of Police - Special Operation Group, Jaipur

Superintendent of Police - (I) Anti - Corruption Bureau

Superintendent of Police - (II) Anti - Corruption Bureau

Deputy Commissioner of Police - West Jaipur Police

Deputy Commissioner of Police - Jodhpur East, Jodhpur

Superintendent of Police - Pratapgarh

Commandant RAC Battalions

Superintendent of Police - Crime Branch (Investigation),Jaipur

Superintendent of Police - Intelligence, Kota

Superintendent of Police - Intelligence, Jodhpur

Superintendent of Police - Intelligence, Jaipur

Superintendent of Police - CB - Human Rights & WeakerSections

Dy. Director - Rajasthan Police Academy

Superintendent of Police - GRP, Ajmer

Superintendent of Police - GRP (North), Jodhpur

DCP - (Headquarters), Jaipur Police.

DCP - (Traffic), Jaipur Police.

Superintendent of Police - Security, Jaipur

Superintendent of Police - Vigilance, Jaipur

Principal, P.T.S, Kishangarh, Ajmer

Superintendent of Police - (I) CID, CB, Jaipur

Superintendent of Police - Anti Terrorist Squad, Jaipur

Superintendent of Police - Law& Order, PHQ, Jaipur.

DCP - (North) Jaipur Police

DCP - (South) Jaipur Police

DCP - (East) Jaipur Police

[Sikkim] [Substituted by Notification No. G.S.R. 646(E), dated 27.6.2017 (w.e.f. 23.9.2016).]

Superintendent of Police-Districts

Superintendent of Police-Crime

Assistant Inspector General of Police-(HQ)

Commandant-SAP

Commandant IR Bn.

[Tamil Nadu] [Substituted by Notification G.S.R. 1138(E), dated 26.11.2018 (w.e.f. 23.9.2016).]

Superintendent of police- Kancheepuram

Superintendent of police- Thiruvalur

Superintendent of police- Villupuram

Superintendent of police- Cuddalore

Superintendent of police- Tiruvannamalai

Superintendent of police- Vellore

Superintendent of police- Salem

Superintendent of police- Namakkal

Superintendent of police- Dharampuri

Superintendent of police- Coimbatore

Superintendent of police- Erode

Superintendent of police- The Nilgiris

Superintendent of police- Tirucharapalli

Superintendent of police- Pudukottai

Superintendent of police- Karur

Superintendent of police- Perabmbaalur

Superintendent of police- Thanjavur

Superintendent of police- Nagapattinam

Superintendent of police-Tiruvarur

Superintendent of police- Madurai

Superintendent of police- Virudhunagar

Superintendent of police- Dindigul

Superintendent of police- Theni

Superintendent of police- Ramanathapuram

Superintendent of police- Sivagangai

Superintendent of police- Tirunelveli

Superintendent of police- Toothukudi

Superintendent of police- Kanyakumari

Superintendent of police- Krishnagiri

Deputy Commissioner of Police- L & O MaduraiCity

Deputy Commissioner of Police- L & OCoimbatore City

Deputy Commissioner of Police- L & O SalemCity

Deputy Commissioner of Police- L & O TrichyCity

Deputy Commissioner of Police- L & OTirunelveli City

Deputy Commissioner of Police- St. Thomas Mount,Chennai

Deputy Commissioner of Police- T. Nagar, Chennai

Deputy Commissioner of Police- Anna Nagar,Chennai

Deputy Commissioner of Police- Triplicane,Chennai

Deputy Commissioner of Police- Adyar Chennai

Deputy Commissioner of Police-Pullianthope,Chennai

Deputy Commissioner of Police-Washermen pet,Chennai

Deputy Commissioner of Police- Traffic NorthChennai

Deputy Commissioner of Police-Traffic SouthChennai

Deputy Commissioner of Police- Flower Bazar,Chennai

Deputy Commissioner of Police- (Hqrs.) Chennai

Deputy Commissioner of Police- Security-ChennaiPolice

Deputy Commissioner of Police- Int. SectionChennai

Superintendent of police-Special Br., CIDChennai

SP Crime Branch, CBCID-1, Chennai

Superintendent of police- Spl. Br., CID,Security-1, Chennai

SP, NIB, CID, Chennai)

Superintendent of police- Civil Supplies, CID,Chennai

Superintendent of police- “Q” Br.,CID Chennai

Superintendent of police-Security Br.-II CID,Chennai

SP, Vigilance &Anti-Corruption, WesternRange Chennai

SP, Vigilance &Anti-Corruption, CentralRange Chennai

Principal Police Training College , Chennai

Commandants, TSP Battalions.

Assistant Inspector General of Police,Administration., Chennai

Assistant Inspector General of Police,Headquarters, Chennai

Superintendent of police- Ariyalur

Superintendent of police-Tiruppur

Deputy Commissioner of Police- Mylapore

Deputy Commissioner of Police, Traffic East,Chennai Police

Superintendent of police- Railways Chennai

Deputy Commissioner of Police, Traffic, West,Chennai Police

Deputy Commissioner of Police-Kilpauk, ChennaiPolice, Chennai

Deputy Commissioner of Police, Crime, CoimbatoreCity

Deputy Commissioner of Police, Madhavaram,Chennai Police

Deputy Commissioner of Police- Ambattur

Assistant Inspector General of Police, Law &Order, Chennai Police

Deputy Commissioner of Police- Headquarters,Coimbatore City

Deputy Commissioner of Police- Traffic,Coimbatore City

Deputy Commissioner of Police- Headquarters,Madurai City

Deputy Commissioner of Police-Traffic, MaduraiCity

Telangana

Superintendent of Police

[Tripura] [Substituted by Notification No. G.S.R. 845(E), dated 6.7.2017 (w.e.f. 23.9.2016).]

Assistant Inspector General of Police- Headquarters

Assistant Inspector General of Police- Establishment

Superintendent of Police- District South Tripura

Superintendent of Police- District West Tripura

Superintendent of Police- District North Tripura

Superintendent of Police- District Dhalai

Superintendent of Police- Special Branch

Superintendent of Police- Vigilance

Superintendent of Police-CID

Superintendent of Police-Enforcement

Superintendent of Police-Procurement

Commandant, Home Guards

Additional Superintendent of Police- Rural

Superintendent of Police- SPJ

Superintendent of Police- Unakoti

Superintendent of Police- Gomati

Superintendent of Police- Khowai

AIG, Crime

Superintendent of Police- Security

[Uttarakhand] [Substituted by Notification No. G.S.R. 1001(E), dated 8.8.2017.]

Superintendent of Police- Dehradun

Senior Superintendent of Police, Nainital

Senior Superintendent of Police, Haridwar

Superintendent of Police, Pittorgarh

Superintendent of Police, Almora

Superintendent of Police, Pauri

Superintendent of Police, Tehri

Superintendent of Police, Chamoli

Superintendent of Police, Uttarkashi

Superintendent of Police, Udam Singh Nagar

Superintendent of Police, Champawat

Superintendent of Police, Bageshwar

Superintendent of Police, Rudraprayag

Commandant-31st Bn PAC, Rudrapur, Udam Singh Nagar

Commandant-40th Bn PAC, Hardwar

Commandant-46th Bn PAC, Udam Singh Nagar

Commandant-PAC, (Indian Reserve Bn)

Senior Superintendent of Police, Special Task Force/Operations

AIGP, Provisioning & Modernization

Superintendent of Police, Vigilance Hqrs.

Commandant, India Reserve II

Uttar Pradesh

Sr. Superintendent of Police - Aligarh

Sr. Superintendent of Police - Budaun

Sr. Superintendent of Police - Bulandshahar

Sr. Superintendent of Police - Etah

Sr. Superintendent of Police - Etawah

Sr. Superintendent of Police - Faizabad

Sr. Superintendent of Police - Gautam Budh Nagar

Sr. Superintendent of Police - Ghaziabad

Sr. Superintendent of Police - Jhansi

Sr. Superintendent of Police - Mathura

Sr. Superintendent of Police - Muzaffarnagar

Sr. Superintendent of Police - Saharanpur

Sr. Superintendent of Police - Allahabad

Sr. Superintendent of Police - Agra

Sr. Superintendent of Police - Bareilly

Sr. Superintendent of Police - Gorakhpur

Sr. Superintendent of Police - Kanpur Nagar

Sr. Superintendent of Police - Lucknow

Sr. Superintendent of Police - Moradabad

Sr. Superintendent of Police - Meerut

Sr. Superintendent of Police - Varanasi

Sr. Superintendent of Police - Shamli

Sr. Superintendent of Police - Sambhal

Sr. Superintendent of Police - Hapur

Sr. Superintendent of Police - Amethi

Superintendent of Police - Azamgarh

Superintendent of Police - Ambedkar Nagar

Superintendent of Police - Auraiya

Superintendent of Police - Ballia

Superintendent of Police - Banda

Superintendent of Police - Bahraich

Superintendent of Police - Basti

Superintendent of Police - Balrampur

Superintendent of Police - Bagpat

Superintendent of Police - Bijnor

Superintendent of Police - Barabanki

Superintendent of Police - Chandauli

Superintendent of Police - ChitrakootDham

Superintendent of Police - Deoria

Superintendent of Police - Fatehgarh

Superintendent of Police - Firozabad

Superintendent of Police - Fatehpur

Superintendent of Police - Ghazipur

Superintendent of Police - Gonda

Superintendent of Police - Hamirpur

Superintendent of Police - Hardoi

Superintendent of Police - Jaunpur

Superintendent of Police - Jyotiba Phule Nagar

Superintendent of Police - Jalaun

Superintendent of Police - Kannauj

Superintendent of Police - Kanpur Dehat

Superintendent of Police - Kushi Nagar

Superintendent of Police - Kaushambi

Superintendent of Police - Kheri

Superintendent of Police - Lalitpur

Superintendent of Police - Mirzapur

Superintendent of Police - Mahoba

Superintendent of Police - Maharajganj

Superintendent of Police - Mainpuri

Superintendent of Police - Mahamaya Nagar

Superintendent of Police - Mau

Superintendent of Police - Pilibhit

Superintendent of Police - Pratapgarh

Superintendent of Police - Raebareli

Superintendent of Police - Rampur

Superintendent of Police - Shahajahanpur

Superintendent of Police - Siddhartha Nagar

Superintendent of Police - Sultanpur

Superintendent of Police - Sonbhadra

Superintendent of Police - Sitapur

Superintendent of Police - Shravasti

Superintendent of Police - Sant Kabir Nagar

Superintendent of Police - Sant Ravidas Nagar

Superintendent of Police - Unnao

Superintendent of Police, Railways, Luknow

Superintendent of Police, Railways, Allahabad

Superintendent of Police, Railways, Moradabad

Superintendent of Police, Railways,Jhansi

Superintendent of Police, Railways, Agra

Superintendent of Police, Railways, Gorakhpur

Superintendent of Police, Intelligence, Head Quarters

Superintendent of Police - Intelligence HQrs, Lucknow

Superintendent of Police, CB CID

Superintendent of Police, Anti Corruption Organization

Commandant, PAC Battalion.

Superintendent of Police - Kanshi Ram Nagar

Deputy Director - Traffic, Lucknow

Superintendent of Police - Human Rights & Court Cases,Lucknow

Superintendent of Police - Vigilance Establishment, Lucknow

Superintendent of Police - Training & Security, Lucknow

Superintendent of Police - Technical Services, Lucknow

Superintendent of Police - Special Task Force, Lucknow

Superintendent of Police - Crime Branch CID, Lucknow

Superintendent of Police - Economic Offences Wing HQrs,Lucknow

Superintendent of Police - Estt. PHQ, Allahabad

Commandant 48 Bn PAC, Sonbhadra

Commandant 49 Bn PAC, Mau

Superintendent of Police - UP PHQ, Allahabad

Superintendent of Police - Intelligence (VK), Lucknow

Superintendent of Police - Economic Offences Wing, Kanpur

Superintendent of Police - SCRB, Lucknow

Superintendent of Police/Assistant Director - UP PoliceComputer Centre, Lucknow

Superintendent of Police - ATS Zone, Lucknow

Superintendent of Police (Regional) - Intelligence, Lucknow

Superintendent of Police (Regional) - Intelligence, KanpurNagar

Superintendent of Police (Regional) - Intelligence, Meerut

Superintendent of Police (Regional) - Intelligence, Varanasi

Superintendent of Police (Regional) - Intelligence, Agra

Superintendent of Police (CM Security) - Intelligence Hqrs,Lucknow

Superintendent of Police - PTS, Gorakhpur

Commandant, RTC, Chunar, Mirzapur

Superintendent of Police - Law & Order, DGP Hqrs, UP,Lucknow

Superintendent of Police - Administration, DGP Hqrs, UP,Lucknow

West Bengal

Superintendent of Police - Howra

Superintendent of Police - Nadia

Superintendent of Police - Murshidabad

Superintendent of Police - Burdwan

Superintendent of Police - Birbhum

Superintendent of Police - Hooghly

Superintendent of Police - Bankura

Superintendent of Police - PurbaMedinipur

Superintendent of Police - PaschimMedinipur

Superintendent of Police - Purulia

Superintendent of Police - Jalpaiguri

Superintendent of Police - Cooch - Behar

Superintendent of Police - Darjeeling

Superintendent of Police - Malda

Superintendent of Police - Uttar Dinajpur

Superintendent of Police - DakshinDinajpur

Superintendent of Police - North 24 Parganas

Superintendent of Police - South 24 Parganas

Spl. Superintendent of Police - Intelligence Branch, W.B.

Spl. Superintendent of Police - Crime InvestigationDepartment, W.B.

Spl. Superintendent of Police - Intelligence Branch, Siliguri,W.B.

Superintendent of Police - Railway Police, Howrah

Superintendent of Police - Railway Police, Sealdah

Superintendent of Police - Railway Police, Siliguri

Superintendent of Police - Railway Police, Kharagpur

Commandant - Eastern Frontier Rifles, 1stBn.

Commandant - Eastern Frontier Rifles, 2ndBn.

Commandant - Eastern Frontier Rifles, 3rdBn.

Commandant - State Armed Police, 1stBn., W.B.

Commandant - State Armed Police, 2ndBn., W.B.

Commandant - State Armed Police, 3rdBn., W.B.

Commandant - State Armed Police, 4thBn., W.B.

Commandant - State Armed Police, 6thBn., W.B.

Commandant - State Armed Police, 7thBn., W.B.

Commandant - State Armed Police, 8thBn., W.B.

Commandant - 1stI.R. Bn, Durgapur, W.B.

Deputy Commissioner of Police - Traffic, Kolkata

Deputy Commissioner of Police - Enforcement Branch, Kolkata

Deputy Commissioner of Police - Detective Department, Kolkata

Deputy Commissioner of Police - Central Division, Kolkata

Deputy Commissioner of Police - Eastern Suburban Division,Kolkata

Deputy Commissioner of Police - South Division, Kolkata

Deputy Commissioner of Police - Port Division, Kolkata

Deputy Commissioner of Police - Reserve Force, Kolkata

Deputy Commissioner of Police - North Division, Kolkata

Deputy Commissioner of Police - Wireless, Kolkata

Deputy Commissioner of Police - Kolkata Armed Police, 1stBn. , Kolkata

Deputy Commissioner of Police - Kolkata Armed Police, 2ndBn. , Kolkata

Deputy Commissioner of Police - Kolkata Armed Police, 3rdBn. , Kolkata

Deputy Commissioner of Police - Kolkata Armed Police, 4thBn. , Kolkata

Deputy Commissioner of Police - Kolkata Armed Police, 5thBn. , Kolkata

Deputy Commissioner of Police - DD (Special) , Kolkata

Addl. Superintendent of Police - Headquarters, Darjeeling

Addl. Superintendent of Police - Barasat, North 24 Parganas

Addl. Superintendent of Police - Headquarters, Howrah.

Addl. Superintendent of Police - Hooghly

Addl. Superintendent of Police - Murshidabad

Addl. Superintendent of Police - Purulia

Addl. Superintendent of Police - Kharagpur

Addl. Superintendent of Police - Headquarters, South 24Parganas

Addl. Superintendent of Police - Birbhum

Addl. Superintendent of Police - Bankura

Addl. Superintendent of Police - Nadia

Addl. Superintendent of Police - Asansole

Addl. Superintendent of Police - Jalpaiguri

Addl. Superintendent of Police - Siliguri

Addl. Superintendent of Police - Malda

Addl. Superintendent of Police - Uttar Dinajpur

Addl. Superintendent of Police - DakshinDinajpur

Addl. Superintendent of Police - Cooch - Behar

Addl. Superintendent of Police - Town Howrah

Addl. Superintendent of Police - Industrial, Hooghly.

Addl. Superintendent of Police - Durgapur.

Addl. Superintendent of Police - Barackpur

Addl. Superintendent of Police - Bidhannagar

Addl. Superintendent of Police - Industrial, South 24 Parganas

Addl. Superintendent of Police - Rural, South 24 Parganas

Assistant Inspector General of Police

Superintendent of Police - Jhargam District

Superintendent of Police - CIF, West Bengal

Commandant, SSF, Barackpur

Commandant, I.R. 2ndBn., Siliguri

Superintendent of Police-I, Operations/ CIF, W.B.

Superintendent of Police-II, Operations/ CIF, W.B.

Superintendent of Police-I, SIG, W.B

Superintendent of Police-II, SIG, W.B

Superintendent of Police-I, Coastal Security, W.B.

Superintendent of Police-II, Coastal Security, W.B.

Addl. Superintendent of Police-I, Operation/ CIF, W.B.

Addl. Superintendent of Police-II, Operation/ CIF, W.B.

Part (C) Posts carrying pay above the time scale or Central (Deputation on Tenure) Allowance in addition to pay in the time scale under the Central Government when held by members of Service as on 01.01.2016.

Sl. No.	Office or Union Territory	Particulars of Posts	Pay or Pay-Scale	Central (Deputation as Tenure) Allowance
1	2	3	4	5
1.	Intelligence Bureau	Director	Level 17 in the Pay Matrix
Special Director	Level 17 or Level 16 in the Pay Matrix
Additional Director	Level 15 in the Pay Matrix
Joint Director	Level 14 in the Pay Matrix
Deputy Director	Level 13A in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
Asstt. Director	Level 11 in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
Level 12 in the Pay Matrix
Level 13 in the Pay Matrix
Central Intelligence Officer	Level 11 in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
Level 12 in the Pay Matrix
Level 13 in the Pay Matrix
Joint Asstt. Director	Level 11 in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
Deputy Central Intelligence Officers	Level 10 in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
2.	Central Bureau of Investigation	Director	Level 17 in the Pay Matrix
Special Director	Level 16 in the Pay Matrix
Additional Director	Level 15 in the Pay Matrix
Joint Director/ CBI and Spl. IGP, SPE	Level 14 in the Pay Matrix
Deputy Inspector General of Police	Level 13A in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
Deputy Director	Level 13A in the Pay Matrix	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem
Asstt. IGP, CBI/ Senior most Supdt. of Police in those localbranches where there is more than one SP/SP posted at one of theCentral Units having All India jurisdiction.	Level 11 in the Pay Matrix.
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.
All Supdts. of Police other than those referred to above	Level 11 in the Pay Matrix.	10% of the basic pay subject to the maximum of rupees fourthousand per mensem
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.
3.	Sardar Vallabhabhai Patel National Police Academy	Director	Level 16 in the Pay Matrix.
Joint Director	Level 14 in the Pay Matrix
Dy. Director	Level 13A in the Pay Matrix.	10% of the basic pay subject to the maximum of rupees fourthousand per mensem**
Asstt. Director	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
4.	Border Security Force	Director General	Level 17 in the Pay Matrix.
Spl. Director General	Level 16 in the Pay Matrix.
Addl. Director General	Level 15 in the Pay Matrix
Inspector General	Level 14 in the Pay Matrix.
Dy. IG/Dy. Director	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
5.	Central Reserve Police Force	Director General	Level 17 in the Pay Matrix
Spl. Director General	Level 16 in the Pay Matrix.
Addl. Director General	Level 15 in the Pay Matrix.
Inspector General	Level 14 in the Pay Matrix.
Dy. Inspector General of Police/ Dy. Director	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Commandant/ Asstt Director	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
6.	Indo-Tibetan Border Police	Director General	Level 17 in the Pay Matrix.
Inspector General	Level 14 in the Pay Matrix.
Dy. Inspector General	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
7.	Central Industrial Security Force	Director General	Level 17 in the Pay Matrix.
Addl. Director General	Level 15 in the Pay Matrix
Inspector General	Level 14 in the Pay Matrix.
Dy. Inspector General	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Asstt. Inspector General/ Commandant/ Principal, TrainingCollege	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.
8.	Bureau of Police Research and Development	Director General	Level 16 in the Pay Matrix
Addl. Director General	Level 15 in the Pay Matrix
Director	Level 14 in the Pay Matrix.
Deputy Director	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Asstt. Director	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.
Principal, Central Detective Training School, Calcutta,Chandigarh and Hyderabad	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.
Vice-Principal, Central Detective Training School, Calcutta,Chandigarh and Hyderabad	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
9.	National Security Guard	Director General	Level 17 in the Pay Matrix
Inspector General	Level 14 in the Pay Matrix
10.	National Crime Record Bureau	Director	Level 15 in the Pay Matrix.
Joint Director	Level 14 in the Pay Matrix
Deputy Director	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Assistant Director	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
11.	Railways	Director General RPF	Level 17 in the Pay Matrix
IG-cum-Chief Security Officer	Level 14 in the Pay Matrix.
DIG/RPSF and Addl. Director, Security/ Chief Security Officer	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Asstt. IG and Dy. Director/Security	Level 13 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
12	Civil Aviation	Commissioner of Security	Level 15 in the Pay Matrix.
13	SashastraSeema Bal	Director General	Level 17 in the Pay Matrix
Addl. Director General	Level 15 in the Pay Matrix
Inspector General	Level 14 in the Pay Matrix.
Dy. Inspector General	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
14	Civil Defence, Home Guard and Fire Services	Director General	Level 16 in the Pay Matrix.
Inspector General	Level 14 in the Pay Matrix.
15	NDRF	Director General	Level 15 in the Pay Matrix.
16	NEPA	Director	Level 14 in the Pay Matrix.
Deputy Inspector General	Level 13A in the Pay Matrix.
17	NHRC	Director General (Investigation)	Level 16 in the Pay Matrix.
Deputy Inspector General	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
SP	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.
18	NICFS	Director	Level 15 in the Pay Matrix.
Deputy Inspector General	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
19	NIA	Director General	Level 17 in the Pay Matrix
Addl. Director General	Level 15 in the Pay Matrix.
Inspector General	Level 14 in the Pay Matrix.
Deputy Inspector General	Level 13A in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
SP	Level 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem**
Level 12 in the Pay Matrix.
Level 13 in the Pay Matrix.

** Till a final decision on CDTA is taken by the Committee constituted for the said purpose, CDTA will continue to be paid at existing rates in existing pay structure, as if the pay had not been revised w.e.f 1st day of January, 2016.Note. - The Central (Deputation on Tenure) Allowance specified in this rule shall be paid to a member of the Service for the period of deputation approved by the competent authority.Part (D) Posts in the Central Government carrying pay above the time-scale or Central (Deputation on Tenure) Allowance in addition to the time-scale when held by member of the Service (as on 01.01.2016)

Particulars of Post	Pay/ Scale of Pay	Central (Deputation on Tenure) Allowance
(1)	(2)	(3)
(1) Secretary to the Government of India/ Special Secretary tothe Government of India	Level 17 in the Pay Matrix.	---
(2) Additional Secretary to the Government of India	Level 15 in the Pay Matrix.	---
(3) Joint Secretary to the Government of India	Level 14 in the Pay Matrix.	---
(4) Director to the Government of India	(i) Level 13 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem. **
(5) Deputy Secretary to the Government of India	Level 13 in the Pay Matrix.orLevel 12 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem. **
(6) Under Secretary to the Government of India	Level 12 in the Pay Matrix.orLevel 11 in the Pay Matrix.	10 % of the basic pay subject to the maximum of rupees fourthousand per mensem. **

**Till a final decision on CDTA is taken by the Committee constituted for the said purpose, CDTA will continue to be paid at existing rates in existing pay structure, as if the pay had not been revised w.e.f 1st day of January, 2016.Note. - The Central (Deputation on Tenure) Allowance specified in this rule shall be paid to member of the Service for the period of deputation approved by the competent authority.[Appendix-I] [Substituted by Notification No G.S.R 574(E), dated 12.6.2017. (w.e.f 23rd September, 2016)]Pay Matrix (w.e.f 01.01.2016)

Pay Band	15600-39100	37400-67000	37400-67000	67000-79000	75500-80000	80000
Grade	5400	6600 (STS)	7600 (JAG)	8700 (Selection Grade)	8900	10000	-	-	-
Level	10	11	12	13	13A	14	15	16	17
1	56100	67700	78800	123100	131100	144200	182200	205400	225000
2	57800	69700	81200	126800	135000	148500	187700	211600
3	59500	71800	83600	130600	139100	153000	193300	217900
4	61300	74000	86100	134500	143300	157600	199100	224400
5	63100	76200	88700	138500	147600	162300	205100
6	65000	78500	91400	142700	152000	167200	211300
7	67000	80900	94100	147000	156600	172200	217600
8	69000	83300	96900	151400	161300	177400	224100
9	71100	85800	99800	155900	166100	182700
10	73200	88400	102800	160600	171100	188200
11	75400	91100	105900	165400	176200	193800
12	77700	93800	109100	170400	181500	199600
13	80000	96600	112400	175500	186900	205600
14	82400	99500	115800	180800	192500	211800
15	84900	102500	119300	186200	198300	218200
16	87400	105600	122900	191800	204200
17	90000	108800	126600	197600	210300
18	92700	112100	130400	203500	216600
19	95500	115500	134300	209600
20	98400	119000	138300	215900
21	101400	122600	142400
22	104400	126300	146700
23	107500	130100	151100
24	110700	134000	155600
25	114000	138000	160300
26	117400	142100	165100
27	120900	146400	170100
28	124500	150800	175200
29	128200	155300	180500
30	132000	160000	185900
31	136000	164800	191500
32	140100	169700	197200
33	144300	174800	203100
34	148600	180000	209200
35	153100	185400
36	157700	191000
37	162400	196700
38	167300	202600
39	172300	208700
40	177500

Schedule - IIIPay Matrix (w.e.f 01.01.2016){\|
Pay Band	15600-39100	37400-67000	37400-67000	67000-79000	75500-80000	80000
Grade	5400	6600 (STS)	7600 (JAG)	8700 (Selection Grade)	8900	10000	-	-	-
Level	10	11	12	13	13A	14	15	16	17
1	56100	67700	78800	118500	131100	144200	182200	205400	225000
2	57800	69700	81200	122100	135000	148500	187700	211600
3	59500	71800	83600	125800	139100	153000	193300	217900
4	61300	74000	86100	129600	143300	157600	199100	224400
5	63100	76200	88700	133500	147600	162300	205100
6	65000	78500	91400	137500	152000	167200	211300
7	67000	80900	94100	141600	156600	172200	217600
8	69000	83300	96900	145800	161300	177400	224100
9	71100	85800	99800	150200	166100	182700
10	73200	88400	102800	154700	171100	188200
11	75400	91100	105900	159300	176200	193800
12	77700	93800	109100	164100	181500	199600
13	80000	96600	112400	169000	186900	205600
14	82400	99500	115800	174100	192500	211800
15	84900	102500	119300	179300	198300	218200
16	87400	105600	122900	184700	204200
17	90000	108800	126600	190200	210300
18	92700	112100	130400	195900	216600
19	95500	115500	134300	201800
20	98400	119000	138300	207900
21	101400	122600	142400	214100
22	104400	126300	146700
23	107500	130100	151100
24	110700	134000	155600
25	114000	138000	160300
26	117400	142100	165100
27	120900	146400	170100
28	124500	150800	175200
29	128200	155300	180500
30	132000	160000	185900
31	136000	164800	191500
32	140100	169700	197200
33	144300	174800	203100
34	148600	180000	209200
35	153100	185400
36	157700	191000
37	162400	196700
38	167300	202600
39	172300	208700
40	177500

|}Form of Option[See rule 6]*1 I, _________________________________________________hereby elect the revised pay structure with effect from 1st January, 2016.*2. I __________________________________________________hereby elect to continue on Pay Band and Grade Pay on my substantive/officiating post mentioned below until.* the date of my next increment/the date of my subsequent increment raising my pay to Rs._________/ I vacate or cease to draw pay in the existing pay structure/the date of my promotion/upgradation to the post of ________. Existing Pay Bad and Grade Pay __________________________________Signature _______________Name __________________Designation _________________Office in which employed _______________________* To be scored out, if not applicable.UndertakingI hereby undertake that in the event of my pay having been fixed in a manner contrary to the provisions contained in these Rules, as detected subsequently, any excess payment so made shall be refunded by me to the Government either by adjustment against future payments due to me or otherwise.Signature _______________Name __________________Designation _________________Date:Place:Proforma - A[Schedule 1 (8)]Proforma Regarding Fixation of Pay of State Police Service Officers appointed to Officiate in Indian Police Service Cadre Posts or Appointed to Indian Police Service

1. Name of the officer :

2. Date of appointment to Indian Police Service/ appointment to officiate in a Cadre post :

3. Designation of the post held immediately prior to such appointment in Indian Police Service :

4. Pay scale and pay drawn in the State Police Service on the date of appointment to Indian Police Service or to officiate in a cadre post.

5. Was the officer substantive or officiating in the post mentioned in serial number 3 :

6. If officiating for less than three years, what was the substantive post:

7. Pay and pay scale of the substantive post or of the post in which he was officiating for a period of three years or more, continuously and after following the prescribed procedure :

8. Details of all the posts held by the officer before his appointment in the Service, pay scales and pay drawn in these posts :

9. Were the pay scales referred to in serial number 4 and 7 in force from 1.1.2016:

10. If so, what was the Dearness Allowance admissible with reference to

(a)Substantive post :

(b)Officiating post :

(at the rate of Dearness Allowance in force on 1.1.2016 and not with reference to the Dearness Allowance rates in force on the date of appointment to Indian Police Service/appointment to officiate in Indian Police Service).

11. If the answer to serial number 9 is 'NO', when was the pay scale revised for the first time after 1.1.2006 and what were the pre-revised scale for the post referred to in serial number 7.

12. What was the quantum of Dearness Allowance/Dearness Pay/Interim relief sanctioned after 1.1.2016 and merged in the scale for the post referred to in serial number 7.

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Union of India - Act