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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2) in Bihar Journalist Pension Scheme Rules, 2015

(2)Applicant is the widow/ husband/ unemployed son/unemployed daughter whose age is below 21 years, dependent/Father/Mother of late journalist/photographer- Mr./Mrs./Miss....................................................................................................(Strike off which is not applicable)