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State of Bihar - Section

Section 12 in Bihar Journalist Pension Scheme Rules, 2015

12.

State Government shall be the competent authority to bring about any changes in these rules.Annexure - "A"(Application Form for Monetary Assistance under Bihar Journalist Pension Scheme)
To,      
  The Joint/ Deputy/ Assistant Director (Press)    
  Information & Public Relations Department,    
  Bihar, Patna.    
Through: The District Public Relations Officer    
  .................................................,    
1. Full Name of the Applicant -  
2. Father's Name -  
3. Date of Birth -  
4. Address -  
(a) Full Residential Address -  
(b) Full Address for Communication -  
(c) Telephone No   Mobile No
5. Name of Media -  
6. Address of the Media -  
7. Place of working -  
8. Annual Income from all Sources -  
9. Experience of Journalism -  
  (Attach the details along with its proof)    
10. Dependants of Journalist -  
(a) Name -  
(b) Relationship with Applicant -  
(c) Age -  
(d) Attach documents related to age -  
11. Documents to be attached; -  
  Attached Documents   Attached or Not
(i) Residential Certificate - yes/no
(ii) Details of Bank Account - yes/no
(iii) Affidavit of work experience - yes/no
(iv) Recommendation of the editor/organizer/ Managerof the concerned agency where the journalist/photographer, workedyes/no -  
(v) T .D. S for the verification of Salary/Honorarium/ Remuneration - yes/no
(vii) Proof of not being an income tax payee (attachaffidavit); - yes/no
(vii) Documents related to payment of remuneration byany means given by the organization to the Journalist by agencythrough any means - yes/no
(viii) Self Declaration regarding non conviction inany charges or criminal charges. - yes/no
12. Declaration and copy of proof of obtainingpension/financial assistance form other sources, if any:    
13. I declare that, details given above are trueand correct to my knowledge.    
Place      
Date (Signature of applicants)
Letter No/Memo....................................Date.....................
Application recommended and forwarded.
  District Public Relation Officer
Annexure-"B"RecommendationRequired investigation of the facts, given in the application of Mr./Mrs./ Miss.....................................................................Designation.......................................Name of media.............................place of work..........................................has been done by me.My findings are as follows -
(1)Applicant is suitable to obtain monetary assistance under Bihar Journalist Pension Scheme.
(2)Applicant is the widow/ husband/ unemployed son/unemployed daughter whose age is below 21 years, dependent/Father/Mother of late journalist/photographer- Mr./Mrs./Miss....................................................................................................(Strike off which is not applicable)
(3)The age of applicant, as per the certificate of Date of Birth or other documents produced by him/her is....................................................years.
(4)The annual income of the applicant from all sources is Rs................................
(5)The details and facts given in the Perform given by applicant is correct to my knowledge and belief.
  Signature of the Recommending Officer
  Full Name -
  Designation -
  Date -