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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Central Silk Board Silkworm Seed Regulations, 2010

(1)The Central Seed Testing Laboratory shall have the following infrastructure and facilities, namely.-
(i)Laboratory building;
(ii)phase contrast microscope;
(iii)cutter type mixer with 10000 rpm;
(iv)centrifuge;
(v)cyclomixer;
(vi)refrigerator.