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Union of India - Section

Section 21 in The Central Silk Board Silkworm Seed Regulations, 2010

21. Facilities for Central Seed Testing Laboratory.

(1)The Central Seed Testing Laboratory shall have the following infrastructure and facilities, namely.-
(i)Laboratory building;
(ii)phase contrast microscope;
(iii)cutter type mixer with 10000 rpm;
(iv)centrifuge;
(v)cyclomixer;
(vi)refrigerator.