Supreme Court - Daily Orders
Radhika Agarwal vs Union Of India on 22 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta, Aravind Kumar
1
ITEM NO.302 COURT NO.15 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 336/2018
RADHIKA AGARWAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 94053/2019 - ADDITION / DELETION / MODIFICATION PARTIES
IA No. 119420/2022 - APPLICATION FOR PERMISSION
IA No. 182548/2018 - EX-PARTE STAY
IA No. 155011/2022 - VACATING STAY)
WITH
SLP(Crl) No. 4078/2018 (II-A)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
68570/2018
IA No. 68570/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 7408/2018 (II-A)
(FOR ADMISSION and I.R. and IA No.116651/2018-CONDONATION OF DELAY
IN FILING and IA No.116653/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
IA No. 116653/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 244/2019 (II-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
3704/2019
IA No. 3704/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(Crl) No. 6660/2020 (II-B)
IA No. 129098/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(Crl) No. 11839/2019 (II-B)
IA No. 102336/2018 - INTERVENTION APPLICATION)
SLP(Crl) No. 1534/2018 (II-A)
IA No. 24496/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Signature Not Verified
SLP(Crl) No. 2971/2018 (II-A)
Digitally signed by
Jayant Kumar Arora
Date: 2023.08.22
(FOR
17:50:02 IST
Reason:
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
48451/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
57092/2018
2
IA No. 48451/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 57092/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 11049/2018 (II-B) (FOR ADMISSION and I.R. and IA No.183006/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(Crl) No. 3647/2019 (II-A) ) SLP(Crl) No. 5153/2019 (II-A) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 74785/2019 FOR EXEMPTION FROM FILING O.T. ON IA 74786/2019 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 74788/2019 IA No. 74785/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 74786/2019 - EXEMPTION FROM FILING O.T. IA No. 74788/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 4322-4324/2019 (II-A) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 75223/2019 FOR INTERVENTION APPLICATION ON IA 158473/2021 IA No. 75223/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 158473/2021 - INTERVENTION APPLICATION) SLP(Crl) No. 4546/2019 (II-A) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 78551/2019 IA No. 78551/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) 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No. 315/2023 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 141510/2023 IA No. 141510/2023 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No. 334/2023 (X) ([TO FOR GRANT OF INTERIM RELIEF ON IA 151992/2023 IA No. 151992/2023 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No. 332/2023 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 151156/2023 IA No. 151156/2023 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No. 338/2023 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 153566/2023 IA No. 153566/2023 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No. 337/2023 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 153565/2023 IA No. 153565/2023 - GRANT OF INTERIM RELIEF) Date : 22-08-2023 These matters were called on for hearing today.
18CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE ARAVIND KUMAR For Parties Mr. Tushar Mehta, Solicitor General Mr. Suryaprakash V. Raju, ASG Mr. Zoheb Hossain, Adv. Mr. Annam Venkatesh, Adv. Mr. Kanu Agrawal, Adv. Ms. Sairica S. Raju, Adv. Mr. Mukesh Kumar Maroria, AOR Mr. Vijay Aggarwal, Adv. Mr. Yugant Sharma, Adv. Ms. Astha Sharma, AOR Ms. Mantika Haryani, Adv.
Mr. S. K. Verma, AOR Mr. Kunal Verma, AOR Mr. Ajit Sharma, AOR Mr. Malak Manish Bhatt, AOR Ms. Neeha Nagpal, Adv. Mr. Gautam Khazanchi, Adv.
Mrs. Priya Puri, AOR M/S. Unuc Legal Llp, AOR Mr. Pawan R Upadhyay, Adv. Ms. Sharmila Upadhyay, Adv. Mr. Sarvjit Pratap Singh, Adv. Mr. S.s. Shastry, Adv. Mr. S.s. Sashtry, Adv. Mr. Vipul Srivastava, Adv. Mr. Rajinder Vats, Adv.
Mr. Karan Bharihoke, AOR Mr. Arvind Kumar Sharma, AOR Mr. Aljo K. Joseph, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. Amit K. Nain, AOR Mr. Tanveer Ahmed Mir, Adv. Mr. Arjun Singh Bhati, AOR Mr. Vaibhav Suri, Adv.
Mr. Ranjit Kumar Sharma, AOR 19 Mr. Rohit Anil Rathi, AOR Mr. Raj Kamal, AOR Mr. Aseem Atwal, Adv. Mr. Kartavya Batra, Adv. Mr. Anurag Chandra, Adv. Ms. Nupur Kaushik, Adv.
Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Ms. Pratibha Singh, Adv. Mr. Rizwan Ahmad, Adv. Mr. Amir Kaleem, Adv. Mr. Anupam Bhati, Adv. Mr. Nakul Chaudhary, Adv. Mr. Mohd. Wasiq Khan, Adv.
Mr. Vinodh Kanna B., AOR Mr. Purushothaman Reddy, Adv. Mr. M.k. Subramanian, Adv. Mr. V. Prabhu, Adv.
Ms. Shagufa Khan, Adv.
Mr. Anshuman Srivastava, AOR Mr. Gautam Awasthi, AOR Dr. G.k. Sarkar, Adv. Mr. Vikram Chaudhri, Sr. Adv. Ms. Malbika Sarkar, Adv. Mr. Rishi Sehgal, Adv. Mr. Ayush Choudhary, Adv. Mr. Keshavam Chaudhri, Adv. Mr. Devanshu Yadav, Adv. Mr. Prashant Srivastav, Adv. Ms. Arveen Sekhon, Adv. Mr. Sameer Pandey, Adv. Mr. Ayush Chaudhary, Adv. Mr. Sahil Sharma, Adv. Ms. Nikita Gill, Adv. Mr. Gaurav Malhotra, Adv.
Gaurav, AOR Mr. Rajat Mittal, AOR Mr. Ujjawal Kansal, Adv. Mr. Suprateek Neogi, Adv.
Ms. Anzu. K. Varkey, AOR Mr. Rajiv Shankar Dvivedi, AOR Mr. S K Sarkar, Adv.20
Mr. Rishabh Jain, Adv. Mrs. Arti Dvivedi, Adv.
Mr. Anand Varma, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Nikhil Jain, AOR Mr. Rishi Sehgal, Adv. Mr. Keshavam Chaudhri, Adv. Ms. Arveen Sekhon, Adv. Ms. Hargun Sandhu, Adv. Ms. Nikita Gill, Adv. Ms. Divya Jain, Adv.
Ms. Monica Dhingra, Adv. Mr. Parvez Choudhary, Adv.
Mr. Avadh Bihari Kaushik, AOR Dr. G.k. Sarkar, Adv. Ms. Malbika Sarkar, Adv. Mr. Prashant Srvastav, Adv. Mr. Prashant Srivastav, Adv. Mr. Avadh Bihari Kaushik Aor, Adv. Mr. Avadh Bihari Kaushilk, Aor, Adv. Mr. Prateek Goyal, Adv.
Mr. Sunil Kumar Jain, AOR Mr. Mahesh Agarwal, Adv. Mr. Rishi Agrawala, Adv. Mr. Anshuman Srivastava, Adv. Mr. Arshit Anand, Adv. Mr. Nishant Rao, Adv. Mr. E. C. Agrawala, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv.
Mr. Kapil Sibal, Sr. Adv. Ms. Ranjana Roy Gawai, Adv. Ms. Vasudha Sen, Adv. Mr. Ujjwal Jain, Adv. Ms. Divya Roy, AOR Mr. Swarnendu Chatterjee, AOR Ms. Paromita Majumdar, Adv. Ms. Deepakshi Garg, Adv. Mr. Yashwardhan Singh, Adv.21
Ms. Megha Saha, Adv.
Dr. G. K. Sarkar., Adv. Ms. Malbika Sarkar., Adv. Mr. Prashant Srivastav, Adv. Mr. Shubham Seth, Adv. Mr. Nikilesh Ramachandran, AOR Ms. Natasha Dalmia, AOR Ms. Bharti Tyagi, AOR Ms. Christi Jain, AOR Mr. Anant Garg, Adv.
Mr. Tarun Dua, AOR Mr. Yusuf, AOR Mr. B. Krishna Prasad, AOR Mrs. Anjali Jha Manish, AOR Mr. Neeraj Kumar Sharma, AOR Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, A.S.G. Mr. Suryaprakash V Raju, A.S.G. Ms. Shradha Deshmukh, Adv. Mr. Kanu Agarwal, Adv. Mr. Rajat Nair, Adv.
Ms. Sairica S Raju, Adv. Mr. Sharath Nambiar, Adv. Mr. Zoheb Hossain, Adv. Mr. Arvind Kumar Sharma, AOR M/S. Khaitan & Co., AOR Mr. Nikhil Jain, AOR Ms. Srishti Singh, AOR Mr. Divyesh Pratap Singh, Adv.
Mr. Mahfooz Ahsan Nazki, AOR Mr. Polanki Gowtham, Adv. Mr. T Vijaya Bhaskar Reddy, Adv. Ms. Rajeswari Mukherjee, Adv. Ms. Niti Richhariya, Adv.
Mr. Shamik Shirishbhai Sanjanwala, AOR Ms. Jaspreet Gogia, AOR Mr. Raj Bahadur Yadav, AOR Mr. Tushar Mehta, Solicitor General 22 Mr. Surya Prakash V Raju, A.S.G. Mr. Zoheb Hussain, Adv. Mrs. Suhasini Sen, Adv.
Mr. Vishal Mahajan, D.A.G. Dr. Monika Gusain, AOR Mrs. Anil Katiyar, AOR Mr. B. Krishna Prasad, AOR Mr. Ajay Pal, AOR Mr. Mayank Dahiya, Adv. Ms. Sugandh Rathor, Adv.
Mr. Sujay Kantawala, Adv. Mr. Azmat Hayat Amanullah, AOR Mr. T. G. Shahi, Adv.
Mr. Ajay Aggarwal, Adv. Mr. Naveen Bindal, Adv. Mr. Adarsh Aggarwal, Adv. Mr. Rajan Narain, AOR Mr. Vinodh Kanna B., AOR Mr. M.k. Subramanian, Adv. Mr. V. Prabhu, Adv.
Ms. Shagufa Khan, Adv.
Mr. Anant Garg, Adv.
Mr. Tarun Dua, AOR Mr. Sarvesh Singh Baghel, AOR Ms. Diksha Rai, AOR Mr. Ankit Agarwal, Adv. Mr. Wattan Sharma, Adv.
Ms. Rashi Bansal, AOR Mr. Chirag M. Shroff, AOR Mr. Gurmeet Singh Makker, AOR Ms. Aastha Mehta, Adv. Ms. Deepanwita Priyanka, AOR Mr. Sachin Patil, AOR 23 Mr. Tushar Mehta, Solicitor General Mr. S.v. Raju, A.S.G. Mr. Mukesh Kumar Maroria, AOR Ms. Sairica Raju, Adv. Mr. Annam Venkatesh, Adv. Mr. Kanu Agarwal, Adv. Mr. Zoheb Hussain, Adv.
Mr. Nagarkatti Kartik Uday, AOR Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Somanatha Padhan, AOR M/S. Khaitan & Co., AOR Mrs. V. D. Khanna, AOR Mr. Shubham Bhalla, AOR Mr. Gautam Awasthi, AOR Ms. Aishwarya Bhati, ASG Ms. Swarupama Chaturvedi, Adv. Ms. Archana Pathak Dave, Adv. Mr. Sughosh Subramanyan, Adv.
Mr. Aaditya A. Pande, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following O R D E R List all these matters on 29.08.2023.
(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)