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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(2)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(a)Seniority, merit and suitability in the cases of Officers and Secretarial Staff, Accounts Assistants [, Library Assistants, Junior Secretarial Assistants, Junior Accounts Assistants, Junior Library Assistants and Junior Engineers] [Substituted for 'and Library Assistants' by the SEBI (Employees' Service) (Amendment) Regulations, 2012 w.e.f. 2-5-2012.];