Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Securities And Exchange Board Of India - Section

Section 16 in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

16. Promotion.

(1)All promotions shall be made at the discretion of the Board and notwithstanding his seniority in a grade no employee shall have a right to be promoted to any particular post or grade.Provided that an employee, who has put in a minimum of 3 years of service in any post or grade, when promotion opportunities arise, shall be eligible for consideration of promotion to a higher post.Provided further that an employee in any grade in the cadre of secretarial staff, accounts assistants and library assistants who possess requisite qualifications may be considered for switch over to the [corresponding grade in the] [Inserted by SEBI (Employees' Service) (Second Amendment) Regulations, 2012, w.r.e.f. 19-11- 2012.] Officer cadre against such vacancies, which shall be 10% of total vacancies arising in a calendar year, as may be notified by the Competent Authority, subject to such employees qualifying in a departmental test conducted by the Competent Authority or by an outside agency engaged by the Board and interview to be conducted by the Competent Authority for this purpose.
(2)All promotions shall be against vacancies in sanctioned posts declared by the competent authority [except promotions to officer Grade C Words "and officer Circle" [***] [Inserted by SEBI (Employees' Service) (Amendment) Regulations 2010, w.r.e.f. 30-1-2008.]] and shall be based on-
(a)Seniority, merit and suitability in the cases of Officers and Secretarial Staff, Accounts Assistants [, Library Assistants, Junior Secretarial Assistants, Junior Accounts Assistants, Junior Library Assistants and Junior Engineers] [Substituted for 'and Library Assistants' by the SEBI (Employees' Service) (Amendment) Regulations, 2012 w.e.f. 2-5-2012.];
(b)Seniority and merit in the cases of Words "Receptionist-com-Telephone Operator and" [***] [omitted by SEBI (Employees' Service) (Amendment) Regulations, 2010 w.r.e.f. 30-1-2008.] Messenger, Cook, Driver, Messenger-cum-Driver, Messenger-cum-General Assistant.
Provided that in assessing the suitability of the employee for promotion, the performance of the employee in the post or grade, from where he is being considered for promotion, shall be considered.
(3)For the purpose of promotions, Chairman shall constitute a Departmental Promotion Committee comprising such number of persons including external expert which may conduct interviews, if so decided, for selection of employees for considering promotion to the next grade or post.Provided that in the case of promotions to the post of Executive Director, the Committee shall consist of Chairman and two other members of the Board.