Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(19)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(19)(g) in The Maharaja Sayajirao University of Baroda Act, 1949

(g)any other organisation relating to and promoting the general welfare and cultural advancement of students, past or present, of the University;