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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(b) in Chandigarh Advertisement Control Order, 1954

(b)Any illuminated sky-sign or advertisement similar to a neon-sign or illuminated with neon-light which requires voltage above 230 shall be provided with a separate Fireman's Switch which shall be, in all respects, to the satisfaction of the Chief Administrator.