Section 72 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
72. Power to and grant loans.
(1)The Marketing Committee may, for tire purposes of meeting the expenditure on lands, buildings and equipment required for establishing the market, obtain a loan from the Government on such terms and conditions as it may determine.(2)A Marketing Committee may, with the previous approval of the Board, obtain loans from the other marketing committees on such conditions, as may be specified by the Board.(3)A Marketing Committee shall grant loan to another Marketing Committee, if so directed by the Board, for carrying out the purposes of the Act.
