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[Cites 0, Cited by 0] [Section 108ZO] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZO(2) in Jammu and Kashmir Panchayati Raj Rules, 1996

(2)On receipt of the appeal under sub-rule (1), the appellate authority shall fix the time, place and the date of hearing of the appeal, such date not being more than seven days after the date of receipt of the appeal.