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State of Madhya Pradesh - Section

Section 37 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

37. Fuel Cost.

- Biomass fuel (except Bagasse) price during first year of operation shall be at Rs. 25.00 per tonne and for each subsequent year of the useful life, the normative escalation factor of 5% per annum shall be applicable.