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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Cultural Grants Rules, 1995

(2)The State Autonomous Bodies shall include the Orissa State Council of Culture, the Orissa Bhasha Sansthan, the Orissa State Akademis including the Sangeet Natak, Sahitya, Urdu and Lalitkala Academis, the Odissi Research Centre, the District Councils of Culture and such other Bodies as may be notified from time to time.Grants to State Autonomous Bodies