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State of Odisha - Section

Section 3 in The Orissa Cultural Grants Rules, 1995

3. The Autonomous Bodies and other voluntary organisations.

(1)For the purpose of these rules the voluntary organisations shall be categorised into two types, viz : (a) the State Autonomous Bodies and (b) other voluntary organisations.
(2)The State Autonomous Bodies shall include the Orissa State Council of Culture, the Orissa Bhasha Sansthan, the Orissa State Akademis including the Sangeet Natak, Sahitya, Urdu and Lalitkala Academis, the Odissi Research Centre, the District Councils of Culture and such other Bodies as may be notified from time to time.Grants to State Autonomous Bodies