Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(ii) in U.P. Horticulture and Food Processing Subordinate Service Rules, 1993

(ii)obtained a 'B' Certificate of National Cadet Corps, preference in the matter of direct recruitment.