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State of Gujarat - Section

Section 14 in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

14. Admission Procedure.

- The admission procedure shall be off campus online in the following manner, namely:-
(1)The Admission Committee shall prepare merit lists of the eligible candidates who have applied under sub-rule (1) of Rule 13, after verification of the documents submitted under sub-rule (5) of Rule 13.
(2)The merit lists shall be displayed on the web-site of the Admission Committee and by such other means, as the Committee may consider convenient.
(3)The Admission Committee shall publish the schedule of online counseling program on its web-site, by advertisement in the prominent newspapers widely circulated in the State, and by such other means, as it may consider convenient.
(4)The candidate shall be required to indicate his order of choices of courses and colleges or institutions, online. Allotment of seats shall be made on the basis of merit, category of the candidate and availability of seats. The allotment of seats shall be published on the web-site of the Committee. The candidates are required to obtain the print out of the Information letter and bank fee receipt copies from the website.
(5)The candidate shall be required to pay such fee, as may be determined by the Admission Committee.
(6)[ On payment of tuition fees as required under sub-rule (5), either online payment or in the branches of banks as specified, the admission allotted to the candidate shall get confirmed. The candidate shall be required to login to his account to get the print out of the Admissions Slip. In case, the candidate fails to pay the tuition fees within the prescribed time limit as aforesaid, the admission offered to him shall be treated as cancelled. Such candidate shall not be eligible to get [admission on same course and same shift in the same institute] [Substituted by Notification No. GH/SH/14/2015/PVS/102012/142/S, dated 8.5.2015 (w.e.f. 30.4.2013).] in the successive rounds of counseling.][Provided that a candidate who has been allotted admission on Non-TFW seat and has not confirmed his admission to the said seat shall be eligible to get admission on TFW seat on same course and same shift in the same institute.] [Added by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).]
(7)Where considerable number of seats fall vacant and it appears to the Admission Committee to fill the vacant seats, it may conduct the on-line admission process for readjustment (reshuffling) of seats. The candidate, who opts to partake in reshuffling process, shall be considered for such admission. The candidate may either give option for up gradation of choices already given or submit new choices. If the candidate gets the admission on the basis of up-gradation or new choice, then his earlier admission shall be treated as cancelled.