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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(6) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(6)[ On payment of tuition fees as required under sub-rule (5), either online payment or in the branches of banks as specified, the admission allotted to the candidate shall get confirmed. The candidate shall be required to login to his account to get the print out of the Admissions Slip. In case, the candidate fails to pay the tuition fees within the prescribed time limit as aforesaid, the admission offered to him shall be treated as cancelled. Such candidate shall not be eligible to get [admission on same course and same shift in the same institute] [Substituted by Notification No. GH/SH/14/2015/PVS/102012/142/S, dated 8.5.2015 (w.e.f. 30.4.2013).] in the successive rounds of counseling.][Provided that a candidate who has been allotted admission on Non-TFW seat and has not confirmed his admission to the said seat shall be eligible to get admission on TFW seat on same course and same shift in the same institute.] [Added by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).]