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State of Punjab - Section

Section 85 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

85. Employees on Transfer.

- Where an employee is transferred from one post to another, he shall, during any interval of duty between the date of his handing over charge of the old post and the date of his taking over charge of the new post, draw the pay and allowances of the old or the new post, whichever are less.