Bombay High Court
Humbe Tai Shahadev And Anr vs Maharashtra Public Service Commission ... on 20 October, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Board Sr.No.:-901
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2862 OF 2023
The State Of Maharashtra Through The ....PETITIONER
Secretary General Administrative Dept
Mantralaya Mumbai
V/S
Yojana Shriniwa Kulkarni ....RESPONDENT
WITH WRIT PETITION NO. 5614 OF 2023 Abhaysinh Babasaheb Patil And Anr ....PETITIONER V/S Govt. Of Maharashtra Thru The Prin. Secretary, ....RESPONDENT Gen Administration Dept. And Ors WITH WRIT PETITION NO. 8527 OF 2023 Akash Dnyaneshwar Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Generarl Administration Dept. And Ors WITH WRIT PETITION NO. 3808 OF 2022 Aniket S/o Anandrao Mane ....PETITIONER V/S The State Of Maharashtra Thr. Secretary Urban Page 1/4 ::: Uploaded on - 20/10/2023 ::: Downloaded on - 21/10/2023 06:51:05 ::: Development Dept. And Ors WITH WRIT PETITION NO. 2859 OF 2023 The State Of Maharashtra Through Secretary ....PETITIONER General Administrative Department Mumbai V/S Gajanan Santosh Chavan ....RESPONDENT WITH WRIT PETITION NO. 2891 OF 2023 Smt. Rohini Bhujang Gaikwad And Ors ....PETITIONER V/S The Secretary Of Revenue And Forest Dept. And ....RESPONDENT Ors WITH WRIT PETITION NO. 2722 OF 2023 Akshay Ashok Chaudhari And Ors ....PETITIONER V/S Government Of Maharashtra Thr Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 5521 OF 2023 Indrajeet Arjun Pawar ....PETITIONER V/S State Of Maha. Thr. Sec. Of Revenue And Ors....RESPONDENT WITH ....RESPONDENT WRIT PETITION NO. 2861 OF 2023 Page 2/4 ::: Uploaded on - 20/10/2023 ::: Downloaded on - 21/10/2023 06:51:05 ::: The State Of Maharashtra Through The ....PETITIONER Secretary General Administrative Department Mantralaya Mumba V/S Rajat Manohar Agrawal ....RESPONDENT WITH WRIT PETITION STAMP NO. 11330 OF 2023 Humbe Tai Shahadev And Anr ....PETITIONER V/S Maharashtra Public Service Commission And ....RESPONDENT Ors WITH INTERIM APPLICATION NO. 14223 OF 2023 In Writ Petition 2862 OF 2023 Yojana Shriniwas Kulkarni And Ors ....PETITIONER V/S State Of Maharashtra Thr Its Secretary General ....RESPONDENT Administration Dept Dr. Birendra Saraf, Advocate General a/w Mr. V. A. Thorat, Spl. Counsel, Mr. Mihir Desai Spl. Counsel,Mr. P. P. Kakade,GP, Mr. B. V.Samant, Addl.GP,Mr. M. M. Pable, AGP, for the State/Petitioner inWP/2862/2023,WP/2861/2023,WP/2859/2023 & for Respondent State in the other Petitions.
Mr. Atul Damle, Sr. Advocate a/w Mr. Suresh M. Sabrad, Ms Payal Vardhan, Mr. Pratik Sabrad & Mr. Gracy Baldhana for the Petitioner in WP/8527/2023. Mr. Om M. Lonkar for Petitioner in WP/2722/2023.
Page 3/4 ::: Uploaded on - 20/10/2023 ::: Downloaded on - 21/10/2023 06:51:05 :::Mr. Narendra Bandiwadekar, Senior. Advocate a/w Mr. Sangharsh V. Waghmare a/w Mr. Rahul Salve and Mr. Santosh Shingare for Petitioner in WPST/ 11330/2023.
Ms. Sabiha Ansari a/w Ms. Aisha Shaikh & Ms Tanvi Rane & Ms. Shraddha Khandare for Rest Nos. 1 to 5 in WP/2859/2023, Res No.4 to 8 in WP/2891/2023 and for Applicant in IA/2427/2023 & IA(ST)/7101/2023. Mr. Saurav N. Katkar i/b Mr.Shantanu Raktate for the Petitionerin WP/2891/2023 & for R. Nos. 14 to 16 & 18 in WP/2859/2023 Mr.Tejas D. Deshmukh a/w Mr. Anshuman Deshmukh for Applicants in IA/14323/2023. Ms. Kavita Solunke a/w Ms. Pranoti Mogh and Ms. Urjita Patil for Res No. 2 & 3 in WP/3808/2022. Mr. Nikhil Pawar for Petitioner in WP/5521/2023. Mr. Hassan Khan i/b Mr. Sayyed T. Yassen for Applicant in IA/14223/2023 in WP/2862/2023. Mr. Laukik Pawar i/b Talekar & Associates for Intervenor in IAST/25732/2023 in WP/2861/2023 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 20th October, 2023 P.C. :
S. O. to 23/10/2023 ( at 2.30 pm).
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