Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in Tamil Nadu Electricity Grid Code, 2005

(5)Planning Standards: The State Transmission System planning and generation expansion planning shall be in accordance with the provisions of the Planning Criterion as per IEGC. However, some planning parameters of the State Transmission System may vary according to directives of TNERC and State specific requirements.