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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(a)If the member -
(i)becomes disqualified to continue as a member of the society;
(ii)has been removed from the membership of the society;
(iii)Withdraws his membership of the society;