Section 9 in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010
9. Removal of Member from participating to the Fund.
- The Board may remove a member from participation to the Fund on any one or more of the following grounds:-(a)If the member -(i)becomes disqualified to continue as a member of the society;(ii)has been removed from the membership of the society;(iii)Withdraws his membership of the society;(b)When the member continuously stops pouring milk to the society for the period of 180 days from the date of last supply.
