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State of Madhya Pradesh - Section

Section 98 in The M.P. Irrigation Rules, 1974

98.

(1)The short term irrigation agreement for each crop shall be concluded as per programme given below:-
S.No. Commodity Final date of issuing proclamation (Ailan) Final date of concluding irrigation agreement.
(1) (2) (3) (4)
1. Sugarcane 31st December 31st March
2. Cotton and Makka 1st March 15th April
3. Paddy (Dhan) and other Kharif Fasal 31st May 15th August
4. All Rabi including Vegetables. 30th September 15th December
5. Zaid Rabi (Summer-Crop) 15th February 31st March
Note.-Any delay in issuing proclamation shall be subject to that much extension in the final date of concluding agreement for irrespective crops.
(2)Water for seeding of paddy may be given under order of the Executive Engineer on the written application of the cultivator before concluding agreement and the field on which the water is taken shall be treated as an agreemented area.