Section 98(1) in The M.P. Irrigation Rules, 1974

[Cites 0, Cited by 0] [Section 98] [Entire Act]

(1)The short term irrigation agreement for each crop shall be concluded as per programme given below:-

S.No.	Commodity	Final date of issuing proclamation (Ailan)	Final date of concluding irrigation agreement.
(1)	(2)	(3)	(4)
1.	Sugarcane	31st December	31st March
2.	Cotton and Makka	1st March	15th April
3.	Paddy (Dhan) and other Kharif Fasal	31st May	15th August
4.	All Rabi including Vegetables.	30th September	15th December
5.	Zaid Rabi (Summer-Crop)	15th February	31st March

Note.-Any delay in issuing proclamation shall be subject to that much extension in the final date of concluding agreement for irrespective crops.

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