Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(5) in Karnataka Universities of Agricultural Sciences Act, 1963 (5)[] [Renumbered by Act 40 of 1987 w.e.f. 31.12.1987.] such other bodies of the University as may be declared by the Statutes to be the authorities of the University.
