Section 24 in Karnataka Universities of Agricultural Sciences Act, 1963
24. Authorities of the University.
- The following shall be the Authorities of the University, namely:-(1)The Board of Regents.(2)The Academic Council.(3)[ The Finance Committee.] [Inserted by Act 40 of 1987 w.e.f. 31.12.1987.](4)[] [Renumbered by Act 40 of 1987 w.e.f. 31.12.1987.] The Board of Studies, and(5)[] [Renumbered by Act 40 of 1987 w.e.f. 31.12.1987.] such other bodies of the University as may be declared by the Statutes to be the authorities of the University.
