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[Cites 0, Cited by 0] [Section 10(1D)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1D)(d) in The Yashwantrao Chavan Maharashtra Open University Act, 1989

(d)possess such educational qualifications and experience as may be specified by the Government, by an order published in the Official Gazette, in consultation with the Chancellor.