Section 10(1D) in The Yashwantrao Chavan Maharashtra Open University Act, 1989
(1D)A person for being recommended by the Committee for appointment as a Vice-Chancellor shall,-(a)be an eminent academician or an administrator of high caliber;(b)be able to provide leadership by his own example;(c)be able to provide vision and have ability to translate the same in to reality in the interest of students and society; and(d)possess such educational qualifications and experience as may be specified by the Government, by an order published in the Official Gazette, in consultation with the Chancellor.
