52E. Payment of certain moneys to the Alagappa University.
(1)The Madurai-Kamaraj University shall out of its funds as on the' notified date, pay to the Alagappa University such amount as the Government may, in consultation with the Madurai-Kamaraj University specify.(2)The amount payable under sub-section (1) shall be in addition to the amounts transferred under section 52-D.
