Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52E] [Entire Act] State of Tamilnadu - Subsection Section 52E(1) in Alagappa University Act, 1985 (1)The Madurai-Kamaraj University shall out of its funds as on the' notified date, pay to the Alagappa University such amount as the Government may, in consultation with the Madurai-Kamaraj University specify.
