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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(c) in The Jammu and Kashmir Provident Funds Act, 1998

(c)[ It shall come into force on such date as the Government may, by notification in the Government Gazette, appoint.] [Enforced from 1st Sawan, 1999 (Government Gazette dated 12th Har. 1999).]