Section 1 in The Jammu and Kashmir Provident Funds Act, 1998
1. Short title, extent and commencement.
(a)This Act may be called the Jammu and Kashmir Provident Funds Act, 1998.(b)It extends to the whole of the Jammu and Kashmir State.(c)[ It shall come into force on such date as the Government may, by notification in the Government Gazette, appoint.] [Enforced from 1st Sawan, 1999 (Government Gazette dated 12th Har. 1999).]
