Bombay High Court
Kailash Haribhau Shivale vs Shri. Pralhad Pandurang Nevase And Ors on 17 July, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-10
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10293 OF 2019
Pralhad Pandurang Nevase And Ors ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION STAMP NO. 24076 OF 2019 Sudam Maruti Gaikwad ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24136 OF 2019 Balaso Babanrao Gaware And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24047 OF 2019 Satyawan Haribhau Chahyal And Anr ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24048 OF 2019 Page 1/4 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 01:50:14 ::: Bhaiyaso Patilbuwa Mandhare ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24050 OF 2019 Dilip Baburao Kothawale Aand Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24051 OF 2019 Rajaram Dnyanob Deshmukh And Nar ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24055 OF 2019 Popat Jagannath Gaikwad And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24058 OF 2019 Ankush Gulabrao Wable And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24120 OF 2019 Page 2/4 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 01:50:14 ::: Narendra Bhauso Gaikwad And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24364 OF 2019 Ganpat Jaywant Gawade And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 24365 OF 2019 Ramchandra Namdeo Bhujbal Adn Anr ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3918 OF 2019 In Writ Petition 10293 OF 2019 Kailash Haribhau Shivale ....PETITIONER V/S Shri. Pralhad Pandurang Nevase And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 2790 OF 2020 In Writ Petition 10293 OF 2019 Shri. Jayaram Shripati Devdare ....PETITIONER V/S Shri. Pralhad Pandurang Nevase And Ors ....RESPONDENT Page 3/4 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 01:50:14 ::: Mr.Vilas B Tapkir for Petitioner in WP/10293/2019. a/w Connected.
Mr.Sachin Deokar for petitioner in WPST/24076/2019. Mr.Sanjiv Sawant a/w Abhishek Deshmukh and Digvijay Palande for intervenor in IA/3918/2019,IA/2790/2020 in WP/10293/2019. in IA/43/2020 in WPST/24120/2019. in IA/785/2020 in WPST/24365/2019. Smt.M.S.Bane AGP for Respondent/State. Shri.M.M.Pabale AGP for Respondent/State. Shri.A.I.Patel Addl.GP for Respondent/State. Shri.R.S.Pawar AGP for Respondent/State. Smt.N.M.Mehra AGP for Respondent/State.
NOTE: List this all Petition a/w WPST/20767/2019.
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 17th July, 2023 P.C. :
S. O. to 26/07/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 01:50:14 :::