Section 4 in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006
4. Grant of Lease.
(1)State Government may grant a lease of waste land to a Government Organization for Ratanjot/Karanj plantation and establishment and running of Bio-diesel based processing unit.(2)Waste land required for the use of the concerned village shall not be given on lease under these rules.
