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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

(1)State Government may grant a lease of waste land to a Government Organization for Ratanjot/Karanj plantation and establishment and running of Bio-diesel based processing unit.